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Judgment
5 paragraphs · 57 wordsA. Guneshwar Sharma, J
Mrs. G. Pushpa, learned counsel representing learned counsel for the petitioners, submits that the matters may be listed on some other day.
Mr. Th. Vashum, learned Government Advocate appearing on behalf of the State respondents, has no objection.
List these cases on 20-04-2026.
Interim order, if any, is extended till the next date.