High CourtsSingle Bench

Nundololl Mookerjee vs Chunder Kant Mookerjee

Calcutta High Court · Decided on 26 March 1885 · Citation: (1885) ILR (Cal) 356

HON’BLE JUDGES
Wilson, J
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Judgment

1 paragraphs · 44 words

Wilson, J.—Mr. Justice Wilson considered that the document purported rather to be a recommendation than an award; and refused to make a decree in accordance therewith on the ground that the document was no award, decided nothing, and was too obscure to be enforced.