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Judgment
Respondent no 4 has filed an MA for deletion. As prayed on behalf of the petitioner, let reply be filed within two weeks.
Post the matter under the same head on 7.9.2021.
Mr. Nittin Bhatia, Advocate entered appearance on behalf of respondent nos. 1, 2 and 3 on 15.2.2021 and inspite of three opportunities, these
respondents have not filed even vakalatnamas much less any reply.  In such circumstances, the appearance of Mr. Nittin Bhatia noted on earlier
dates as counsel for respondent nos. 1, 2 and 3 is cancelled. Inspite of being aware all the proceedings, respondent no. 1, 2 and 3 have avoided to
appear so far.
If, no appearance is filed by the next date, the matter shall proceed exparte.