High CourtsDivision Bench(2022) 02 GUJ CK 0007

Odhabhai S/O. Dahyabhai Makwana vs State Of Gujarat

Gujarat High Court · Decided on 2 February 2022

HON’BLE JUDGES
S.H.Vora, J · Sandeep N. Bhatt, J
RESULT
Dismissed
CASE NUMBER
R/Criminal Appeal No. 267 Of 2022

AI Structured Summary

Not yet generated for this judgment

Judgment

63 paragraphs · 288 words

Sr.No.,Name of the witness,Exh.

1,Complainant â€" Odhabhai Dahyabhai Makwana,29

2,Panch Jitubhai Devshibhai Kodhi,33

3,Panch Kishorbhai Bhijalbhai.,35

4,Panch Mathurbhai Bachubhai.,39

5,Panch Bhupatbhai Merabhai Baraiya.,43

6,Panch Rajubhai Bhijalbhai Gohil.,45

7,Panch Mehulbhai Dhirubhai Parmar.,47

8,Panch Pravinbhai Prabhatsinh Parmar.,50

9,Panch Pravinbhai Waghjibhai Chauhan,60

10,Witness â€" Kishan @ Kishor Odhabhai Makwana,65

11,"Witness â€" Hansaben Ghanshyambhai @ Ghanabhai

Makwana.",66

12,"Witness â€" Dhamabhai @ Dharmasinhbhai Kanabhai

Makwana.",67

13,ASI Gopalbhai Mafatlal Limbachia.,69

14,Dr. Vikram Becharbhai Gohil.,77

45,Dr. Manishbhai Bachubhai Ghelani.,81

16,PSO Jinabhai Bhalabhai Makwana.,84

17,IO Hareshbhai Rambhai Herbha.,88

18,IO Shaktisinh Yashwantsinh Zala,96

1,Complaint.,30

2,Panchanama of deceased.,34

3,Panchanama of place of incident.,36

4,Panchship.,"37, 38

5,Panchnama of physical condition of deceased.,40

6,Panchnama of sample collected from injured.,44

7,Arrest panchnama.,46

8,Panchanam of recovery of clothes of accused.,48

9,Panchslip.,49

10,Panchslip.,51 to 59

11,Discovery panchnama.,61

12,Panchnama of sample collected from accused,62

13,Panchnama of Medical officer who collected sample of deceased.,63

14,Yadi for Inquest.,70

15,Form of deceased.,71

16,Yaid of Police Choki of Civil Hospital to Surgeon of Civil Hospital,72

17,Receipt of giving dead body.,73

18,Yadi of Police Choki Civil Hospital to Shahibaugh Police Station.,74

19,Medical certificate of Dhanabhai Dayabha,78

20,Case papers of Ghanshayambhai Dahyabhai.,79

21,Medical certificate of injured.,80

22,PM Report,82

23,"Certificate issued by Medical Officer, Ahmeabad.",83

24,Xerox of Station diary.,85

25,Yadi to take charge of investigation.,86

26,Yadi to register offence,89

27,Yadi of injured to take sample.,90

28,Yadi to take blood sample of accused.,91

29,Yadi to add section 302.,92

30,Yadi to take DD.,93

31,Yadi to take DD.,94

32,Description of place done by FSL officer.,95

33,Yadi to get PM note.,97

34,Yadi to draw map of place of incident.,98

35,Yadi to draw map of place of incident.,99

36,Note of sending Muddamal.,100

37,Notification of weapon.,101

38,Receipt of FSL with regard to receiving Muddamal.,102

39,Forwarding letter of FSL,103

40,Report of Biological analysis.,104

41,Report of Biological analysis.,105

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