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Judgment
6 paragraphs · 87 wordsH.S. Thangkhiew, J
Heard Mr. H.R.Nath, learned counsel for the petitioner.
Issue notice.
Dr. N.Mozika, learned DSGI assisted by Ms. K.Gurung, learned counsel is present and accepts notice on behalf of the respondents No. 1 & 3, Mr. N.Syngkon, learned GA accepts notice on behalf of the respondents No. 2, 4 & 5 and Ms. R.Colney, learned counsel accepts notice on behalf of the respondents No. 6 – 8.
Notice to issue to the respondents No. 9 & 10 within three days.
List this matter on 26-02-2025.