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Judgment
3 paragraphs · 52 wordsApplication for substitution of Lrs. Of deceased appellant is allowed. Cause title be amended accordingly.
Application for replacing the name of the advocate Mr. Siddhartha Iyer to Mr. Lalit Kumar in para-9 of the judgment dated 17.12.2021 passed in the above appeal is allowed.
Miscellaneous Application and Interlocutory application(s) stand allowed accordingly.