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Judgment
6 paragraphs · 109 wordsManoj Kumar Tiwari, J
Petitioners are resident of Village Nyamatpur, Block Khanpur, Tehsil Laksar, District Haridwar. Their village is a part of Gram Sabha Mirzapur
Sadat since 1994. Petitioners want constitution of a separate Gram Sabha for village Nyamatpur.
Having regard to the facts and circumstances of the case, the writ petition is disposed of with liberty to the petitioners to approach Director,
Panchayati Raj by making representation. If such a representation is made with ten days from today, decision thereupon shall be taken by the
Director, Panchayati Raj within six weeks from the date of production of such representation along with certified copy of this order.