AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
5 paragraphs · 80 wordsH. S. Thangkhiew, J
Ms. G. Ch. Marak, learned counsel has entered appearance on behalf of respondent No. 3 today, as such, notice is complete on all the respondents.
Ms. N. Lamare, vice Mr. S. Dey, learned SC for the respondent Nos. 1&2 and Ms. G. Ch. Marak for the respondent No. 3, pray for and are allowed further 2(two) weeks' time to file affidavit.
List this matter on 18.05.2026.
Interim order, if any shall continue till the next date.
