High CourtsSingle Bench

Pradip Paul vs State Of Tripura And 5 Others

Tripura High Court · Decided on 1 May 2026 · Citation: (2026) 05 TP CK 0212

HON’BLE JUDGES
Biswajit Palit, J
CASE NUMBER
Writ Petition (C) No. 181 Of 2026
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Judgment

9 paragraphs · 86 words

Biswajit Palit, J

Learned Counsel Ms. A. Debbarma is present for the petitioner.

Learned Addl. G.A. Mr. D. Sarma appears for the respondent No.1.

Learned Counsel Mr. D. J. Saha appears for the respondents No.2-6.

No counter-affidavit is filed by any of the respondents.

Learned Addl. G.A. Mr. D. Sarma and Learned Counsel Mr. D.J. Saha sought an indulgence to file counter-affidavit.

Request is considered.

List this matter on 29.07.2026.

In the meantime the respondents may file their counter- affidavit supplying copy to the other side.