Supreme CourtSingle Bench

Prasad Enviro Labs Private Limited & Ors. vs Union Of India & Ors.

Supreme Court Of India · Decided on 15 November 2021 · Citation: (2021) 11 SC CK 0089

HON’BLE JUDGES
C.T.Ravikumar, J
RESULT
Disposed Of
CASE NUMBER
Interlocutory Application No. 132844 Of 2021 In Civil Appeal No. 1146 Of 2021
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Judgment

2 paragraphs · 42 words

Interlocutory Application No. 132844 of 2021 is filed seeking permission to withdraw this Civil Appeal.

In the said circumstances, in terms of the application, the above I. A. No. 132844 of 2021 is allowed and the Civil Appeal stands dismissed as withdrawn.