High Courts

Protima Aurat vs Ouksia Sirkar and Others

Calcutta High Court · Decided on 9 September 1872 · Citation: (1872) 09 CAL CK 0005

CASE NUMBER
Reference, No. 14

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Judgment

1 paragraphs · 11 words

Richard Cowch Kt., C.J.—The Judge''s view of the law is right.