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Judgment
7 paragraphs · 83 words
Biswajit Palit, J
Learned Senior Counsel, Mr. D. Bhattacharya is present for applicant.
Learned P.P. Mr. R. Datta is present for the respondent.
This bail application is filed for releasing of the accused-in-custody namely Md. Jahar Miah in connection with Amtali P.S. case No.69 of 2021 under Section 21(b)/25/29 of NDPS Act, 1985 corresponding to Special (NDPS) Case No.53 of 2022.
Heard both the sides.
Let us call for the record from the Court of concerned Special Judge.
List the matter on 28.04.2025.