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Judgment
5 paragraphs · 63 wordsApplication seeking listing of review petition in open Court is rejected.
Delay in preferring the review petition is condoned.
The controversy involved in the matter was dealt with extensively by this Court in its judgment and order dated 15.06.2020.
The grounds taken in review petition do not make out any error apparent on record to justify interference.
This review petition is, therefore, dismissed.
