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Judgment
5 paragraphs · 108 wordsManoj Kumar Tiwari, J
Against the order passed by Consolidation Officer, petitioner filed an appeal before Settlement Officer Consolidation, Udham Singh Nagar, which is registered as Appeal No. 23 of 2018-19.
Learned counsel for the petitioner submits that the said appeal was filed in the year 2018.
By means of this writ petition, petitioner has sought a direction to the Settlement Officer Consolidation to decide the appeal expeditiously.
In such view of the matter, the writ petition is disposed of with a direction to the Settlement Officer Consolidation to decide the appeal expeditiously and make every endeavour to conclude the proceedings within nine months.