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Judgment
9 paragraphs · 148 wordsAnoop Chitkara, J
The petitioner, who is working as Senior Assistant, Operation Circle, HPSEBL, Sproon, District Solan, H.P., and is under transfer to P & T
Division, HPSEB Ltd., Kangra, District Kangra, H.P., has come up before this Court seeking quashing of impugned order of transfer Annexure P-3.
Notice. Mr. Lakshay Thakur, Advocate waives service and accepts notice on behalf of the respondents.
In view of the nature of the order, we propose to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the respondents to decide the representation of the petitioner, Annexure P-5, dated
4.8.2020, in the light of the transfer policy occupying the field, and pass appropriate orders, within two weeks. Till then, the operation of impugned
order Annexures P-3 & P-4, shall remain stayed. Pending application(s), if any, are closed.
Authenticated Copy.