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Judgment
Issue notice to the respondents.
On the asking of the court, Mr. Aniroodh Mathur on
behalf of Mr. Anurag Sharma, AAG has caused appearance for the
respondents. A copy of the petition has been served upon him.
In the present petition, as prayer has been made that
the respondents be directed to issue experience certificate to the
petitioners in proper format so that the petitioners can avail
benefit of bonus marks in the process of selection to the post of
LDC.
The learned counsel for the petitioners has submitted
that the petitioners have worked as Secretary, Water Shed
Committee, Narsana, Jalore w.e.f. 1.1.2012 and the petitioners
are still working till date.
Mr. Anirood Mathur on behalf of Mr. Anurag Sharma,
AAG, has stated that the service rendered by the petitioners is to
be counted for grant of bonus marks till 1.2.2013 and therefore, if
the petitioners have worked as Secretary, Water Shed Committee,
Narsana, Jalore, they are entitled to be issued experience
certificate from 1.1.2012 to 1.2.2013.
The learned counsel for the respondents further
submitted that the respondents have already issued circular on
24.3.2017 and hence, experience of the petitioners after
examining of the record is to be verified by a person who is
incharge of the Water Shed Committee, where the petitioners
have worked.
After hearing the learned counsel for the parties, the
present petition is disposed of by issuing direction to the incharge
of the Water Shed Committee, where the petitioners were working
to examine the record and thereafter verify the work experience
certificate of the petitioners by issuing requisite experience
certificate. The said experience certificate shall be counter signed
by the respondent no.4. Needful be done within ten days from
today.
A copy of this order under the seal and signature of the
Court Master be handed over to Mr. Anirood Mathur appearing on
behalf of Mr. Anurag Sharma, AAG, for onward transmission and
necessary compliance.