Rashidul Jafar @ Chota Vs State Of Uttar Pradesh & Anr

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Judgment

5,810 paragraphs · 28,818 words

Dr. Dhananjaya Y Chandrachud, J

In this batch of cases which emanates from Uttar Pradesh, five hundred and twelve convicts who are undergoing a sentence of imprisonment for life seek premature release.

On 1 August 2018, the Government of Uttar Pradesh issued a policy governing premature release of convicts with the approval of the Governor under Article 161 of the Constitution. The policy is described as a “Standing Policy regarding premature release of prisoners sentenced to life imprisonment on the occasion of every Republic Day (26th January)”. The policy sets out categories of convicts entitled to premature release. Among those categories is para 2(b). The translation provided by the Additional Advocate General is extracted below:

“2(b). All male convicted prisoners sentenced to imprisonment for life whose crime is not covered by any of the sub -rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

‘Prohibited categories’ are spelt out in para 3 of the policy. Clause (vi) of the prohibited categories is set out below:

“(vi) All such convicted prisoners sentenced to imprisonment for life who have been convicted for the crimes related to incidents of massacre (three or more than three murders).”

Para 4 of the policy provided as follows:

“4. All Senior Superintendent/Superintendent/ Superintendent In charge shall examine the eligibility of all such convicted prisoners sentenced to imprisonment for life detained in jails in terms of the prescribed policy/directions contained in the aforesaid paras and shall make available in the prescribed proforma enclosed herewith the proposal of premature release of all eligible prisoners to Zonal Deputy Inspector General of Prisons by 31st October every year.”

Each Zonal Deputy Inspector General of Prisons was required to examine all proposals in light of the policy so as to ensure that no eligible person is left out of consideration. Each Zonal DIG had to submit the proposal to the Inspector General of Prisons annually by 15 November. The Inspector General of Prisons was further required to forward the proposal to the Government annually by 30 November. A Committee was constituted in terms of para 8 of the policy for examining and disposing all cases upon the receipt of the proposal. The Committee was required to submit its recommendations for premature release of convicted prisoners sentenced to imprisonment for life to the Government annually by 15 December on which the Government was to take a decision in terms of the prescribed procedure.

On 28 July 2021, an amendment was brought about to the policy. Para 2(b) of the earlier policy document dated 1 August 2018 was modified so as to provide that a convict undergoing imprisonment for life would not be released until the age of sixty years is attained. Para 2(b) as amended on 28 July 2021 was in the following terms:

“2(b) Such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

However, convicts falling within the prohibited category set out in para 3(vi) of the original policy document were granted a relaxation in the amended policy dated 28 July 2021. Para 2(g) of the amended policy dated 28 July 2021 is as follows:

“2(g) Such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule -(vi), (viii) and (ix) of para-3 below, and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 25 years without remission and 30 years with remission.”

The imposition of the requirement that a convict undergoing imprisonment for life would not be eligible for premature release until attaining the age of sixty years led to the institution of petitions under Article 32 of the Constitution before this Court. The challenge was inter alia on the ground that the plea for premature release must be considered on the basis of the law as it stood on the date of conviction and that a subsequent policy which operates to restrict the ambit of a policy prevailing on the date of conviction must not be allowed to obstruct the plea for release. Moreover, it was urged that the requirement that a convict cannot be considered for premature release before the age of sixty would violate the right to life under Article 21 by subjecting a convict to long years of incarceration. In several judgments of this Court, including State of Haryana v Jagdish (2010) 4 SCC 216, it has been held that an application for premature release has to be considered on the basis of the policy as it stood on the date when the accused was convicted of the offence by the trial court. A similar view was taken in State of Haryana v Raj Kumar @ Bitu (2021) 9 SCC 292.

Subsequently, on 27 May 2022, the policy dated 1 August 2018 (as amended on 28 July 2021) was further amended. The amendments are specific to paras 1, 2(b), 2(f) and 2(g) and by the insertion of para 12 in the policy dated 1 August 2018, as amended. For the present purpose, it would suffice to note that the requirement that a convict undergoing life imprisonment could be considered for release only after attaining the age of sixty has been deleted. The amended clause in terms of the amendment dated 27 May 2022 reads as follows:

“2(b) All such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years excluding remission and 20 years including remission.”

10.

Moreover, as regards prisoners who fall in the prohibited category contained in para 3(vi), the relevant clause reads as follows:

“2(g) All such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule–(vi), (viii) and (ix) of para-3 below, and who have undergone, including undertrial custody, sentence of 25 years with excluding remission and 30 years including remission.”

11.

Following the amendment, counter affidavits were filed before this Court in several pending proceedings, including among them the following:

(i) Dev Nath Singh v State of U P Writ Petition (Crl) No 528 of 2021 decided on 21 February 2022;

(ii) Rajkumar v The State of Uttar Pradesh Writ Petition (Crl) No 36 of 2022 decided on 11 March 2022; and

(iii) Brij Bhushan v The State of Uttar Pradesh Writ Petition (Crl) No 75 of 2022 decided on 14 March 2022.

12.

The orders of this court in above petitions under Article 32 noted that the cases of the convicts undergoing life imprisonment would be dealt with in accordance with the policy as it existed prior to the amendment which was brought about on 28 July 2021.

13.

In order to facilitate the disposal of this batch of cases, an order was passed by this Court on 24 August 2022 requiring a tabulated statement to be prepared dealing with:

(i) The offence for which the petitioners were convicted;

(ii) The date of the judgment of the trial court;

(iii) The year of the filing of the criminal appeal before the High Court;

(iv) The period of imprisonment undergone:

(a) Without remission; and

(b) With remission;

(v) Whether the petitioners are on bail; and

(vi) The current status of the application for premature release.

14.

Such a statement has been shared by counsel for the petitioners and has been shared with Ms Garima Prashad, AAG appearing on behalf of the State of Uttar Pradesh. The AAG has facilitated a due verification and submitted a statement containing the details of 512 prisoners covered by the present batch of cases, whose cases would require to be considered in terms of the policy. The statement is annexed to this order [Annexure-A].

15.

We have heard learned counsel appearing on behalf of the petitioners in the proceedings under Article 32 of the Constitution and Ms Garima Prashad, AAG.

16.

The implementation of the policy for premature release has to be carried out in an objective and transparent manner as otherwise it would impinge on the constitutional guarantees under Articles 14 and 21. Many of these life convicts who have suffered long years of incarceration have few or no resources. Lack of literacy, education and social support structures impede their right to access legal remedies. Once the state has formulated its policy defining the terms for premature release, due consideration in terms of the policy must be given to all eligible convicts. The constitutional guarantees against arbitrary treatment and of the right to secure life and personal liberty must not be foreclosed by an unfair process of considering applications for premature release in terms of the policy.

17.

Significantly, the policy has been amended to remove the requirement of convicts submitting an application for premature release and instead places the responsibility on the officers of the state to consider eligible prisoners. The prison administration, legal services authorities at the district and state level and officers of the police department and the state must diligently ensure that cases of eligible prisoners are considered on the basis of policy parameters. We have gained a distinct impression, based on the cases which have come before the court here and even earlier that there is a general apathy towards ensuring that the rights which have been made available to convicts who have served out their sentences in terms of the policy are realized. This results in the deprivation of liberty of those who are entitled to be released. They languish in overcrowded jails. Their poverty, illiteracy and disabilities occasioned by long years of incarceration are compounded by the absence of supportive social and legal structures. The promise of equality in our Constitution would not be fulfilled if liberty were to be conditional on an individual’s resources, which unfortunately many of these cases provide hard evidence of. This situation must change and hence this court has had to step in. We now proceed to formulate peremptory directions.

18.

We direct that:

(i) All cases for premature release of convicts undergoing imprisonment for life in the present batch of cases shall be considered in terms of the policy dated 1 August 2018, as amended, subject to the observations which are contained herein. The restriction that a life convict is not eligible for premature release until attaining the age of sixty years, which was introduced by the policy of 28 July 2021, stands deleted by the amendment dated 27 May 2022. Hence, no case for premature release shall be rejected on that ground;

(ii) In the event that any convict is entitled to more liberal benefits by any of the amendments which have been brought about subsequent to the policy dated 1 August 2018, the case for the grant of premature release would be considered by granting benefit in terms of more liberal amended para/clause of the policies. All decisions of premature release of convicts, including those, beyond the present batch of cases would be entitled to such a beneficial reading of the policy;

(iii) In terms of para 4 of the policy dated 1 August 2018, no application is required to be submitted by a convict undergoing life imprisonment for premature release. Further, through amendment dated 28 July 2021, para 3(i), which included convicts undergoing life imprisonment who have not filed application for pre-mature release in the prohibited category, has specifically been deleted. Accordingly, all cases of convicts undergoing life sentence in the State of Uttar Pradesh who are eligible for being considered for premature release in terms of the policy, including but not confined to the five hundred and twelve prisoners involved in the present batch of cases, shall be considered in terms of the procedure for premature release stipulated in the policy;

(iv) The District Legal Services Authorities in the State of Uttar Pradesh shall take necessary steps in coordination with the jail authorities to ensure that all eligible cases of prisoners who would be entitled to premature release in terms of the applicable policies, as noticed above, would be duly considered and no prisoner, who is otherwise eligible for being considered, shall be excluded from consideration.

(v) These steps to be taken by DLSAs would, include but not be limited to, Secretaries of DLSAs seeking status report on all prisoners undergoing life imprisonment in the prisons falling under their jurisdiction in terms of the format of table prepared in Annexure-A covering the details mentioned in para 13 of this judgment and ensuring its submission by relevant authorities within eight weeks of this order as well as on an annual basis. Further, DLSAs would utilize this status report to monitor and engage with respective authorities to ensure the implementation of our directions to ensure premature release in terms of applicable policies in all eligible cases of convicts undergoing life sentence on a continuous basis;

(vi) The applications for premature release shall be considered expeditiously. Those cases which have already been processed and in respect of which reports have been submitted shall be concluded and final decisions intimated to the convict no later than within a period of one month from the date of this order. Cases of eligible life convicts who are (i) above the age of seventy years; or (ii) suffering from terminal ailments shall be taken up on priority and would be disposed of within a period of two months. The Uttar Pradesh State Legal Services Authority shall, within a period of two weeks, lay down the priorities according to which all other pending cases shall be disposed of. All other cases shall, in any event, be disposed of within a period of four months from the date of this order; and

(vii) Where any convict undergoing life imprisonment has already been released on bail by the orders of this Court, the order granting interim bail shall continue to remain in operation until the disposal of the application for premature release.

19.

The petitions are accordingly disposed of. A copy of the present judgment shall be transmitted also to the Secretary of the UP State Legal Services Authority.

20.

In view of the disposal of the petitions, pending applications stand disposed of.

Annexure-A

Sr. No.

Item No.

Cause Title With Writ Number

Name of Prisoner with father Name

ST/Cr. No. & Under Sections

Nature of Crime (Murder Cases 1, 2, 3 or more Murders/Kidnaping/Rape etc.)

Date of Conviction

Criminal Appeal No. With Filing Date

Decision on Criminal Appeal With Judgment Date

Sentence Undergone

Age

Any Direction of Hon'ble Supreme Court

Current Status of Form-A/Nominal Roll/Jail Policy/Mercy Petition

Actual

With Remission

RASHIDUL JAFAR @ CHOTA v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 336/2019

RASHIDUL JAFAR @ CHOTA S/O UMMAID HUSAIN

ST-245/1989 C.R. No-40/1989 U/S-302, 148, 332, 307/149, I.P.C

Murder 11

10-08-1992

1492/1992 Decided

04.05.1995

30 Year 09 Mth. 03 day

37 Year 00 Mth. 29 day

59 Year 1 Mth.

Released on S.C order Interim Bail on 09.12.2019

Mercy Petition Pending at H.Q Level.

2.1

BHURA & ORS. v. STATE OF U.P. & ORS W.P.(Crl.) No. 398/2021

1 BHURA S/O BABURAM YADAV

S.T. No-470/1979 C.R. No-185/1978 U/S-396/34, I.P.C,

Murder 4

08-04-1983

S.C Appeal No.-91/1988 Decided

23.10.1997

25 Year 00 Mth. 03 day

31 Year 02 Mth. 29 day

77 Year 1 Mth.

—

Release on Mercy Petition (Permanent Policy) on 15.08.2022

2 NARENDER S/O MUKUNDLAL

S.T. No-885/2001 C.R. No-316/2001 U/S-148, 302/149, 452, I.P. C

Murder 4

31-03-2004

1997/2004 Decided

27-02-2005

22 Year 1 Mth. 26 day

27 Year 4 Mth. 17 day

56 Year 1 Mth.

—

Nominal Roll Pending at D.M Level.

3 UMESH @ SALEKH @ SANTA S/O MANGAL

S.T. No-885/2001 C.R. No-316/2001 U/S-148, 302/149, 452, I.P.C

Murder 4

31-03-2004

2027/2004 Decided

27-02-2005

22 Year 1 Mth. 17 day

27 Year 00 Mth. 23 day

47 Year 1 Mth.

—

Nominal Roll Pending at D.M Level.

4 TEJPAL S/O KABOOL SINGH

S.T. No-885/2001 C.R. No-316/2001 U/S-148, 302/149, 452, I.P.C

Murder 4

31-03-2004

2181/2004 Decided

27-05-2005

22 Year 1 Mth. 04 day

26 Year 11 Mth. 09 day

55 Year 1 Mth.

—

Nominal Roll Pending at D.M Level.

5 SONU @ AJAY S/O RAJPAL

S.T. No-885/2001, C.R. No-316/2001, U/S-302/149, I.P.C

Murder 4

31-03-2004

2129/2004 Decided

27-05-2005

20 Year 06 Mth. 22 day

25 Year 05 Mth. 09 day

51 Year 1 Mth.

—

Form-A Pending at D.M Level.

6 PRITAM SINGH S/O RAJVEER SINGH

S.T. No-30, 750/1998 C.R. No-162, 174/1997, U/S-148, 302/149, 452, 436, 201 I.P.C & 4/25A, Act,

Murder 4

15-02-2003

1238/2003 Decided

04-01-2005

25 Year 10 Mth. 13 day

32 Year 02 Mth. 22 day

52 Year 4 Mth.

—

1-Form-A Pending at D.M Level. 2- Proposal for Pre Mature on 02.10.2022 under Permanent Policy send to H.Q.

7 RAMOTTAR S/O HARI SINGH

S.T. No-30, 28/1998 C.R. No-162, 163/1997, U/S-148, 302/149, 452, 436, 201, I.P.C & 25A, Act,

Murder 4

15-02-2003

1243/2003 Decided

04-01-2005

25 Year 10 Mth. 18 day

32 Year 02 Mth. 22 day

51 Year 4 Mth.

—

1-Form-A Pending at D.M Level. 2- Proposal for Pre Mature on 02.10.2022 under Permanent Policy send to H.Q.

8 ASLOOK S/O MAZRUDDIN

S.T. No-623/2001 C.R. No-65/2001 U/S-149, 307/149, 302/149, I.P.C

Murder 3

29-05-2003

3136/2003 Decided

12-03-2019

22 Year 01 Mth. 20 day

26 Year 04 Mth. 09 day

80 Year 1 Mth.

—

Nominal Roll Pending at D.M Level.

9 PANNALAL S/O JAGDISH

S.T. No-612/2001 C.R. No-591/2001 U/S-328, 302, I.P.C

Murder 4

08-09-2004

Jail Appeal-5448/2007

18-01-2018

22 Year 01 Mth. 23 day

27 Year 03 Mth. 27 day

60 Year 9 Mth.

—

Form-A Pending at H.Q Level.

10 RAJESH S/O KUDIA

S.T. No-914/1997, C.R. No-137/1997, U/S-148, 302/149, I.P.C

Murder 4

15-07-2000

1751/2000 Decided

23-01-2002

26 Year 00 Mth. 00 day

32 Year 11 Mth. 08 day

53 Year 5 Mth.

—

1- Form-A Pending at D.M Level. 2- Praposal for Pre Mature on 15.08.2022 under Permanent Policy send to H.Q.

11 TILAK RAM S/O SHADI RAM

S.T. No-15/1985 C.R. No-292/1984 U/S-307, 302, I.P.C

Murder 5

30/07/2007

5043/2007 Decided

15.12.2009

19 Year 03Mth. 24day

25 Year 02Mth. 24day

64 Year 11Mth.

—

Form-A Pending at H.Q Level.

12 PARVEEN S/O DEVENDER

S.T. No-914/1997, C.R. No-137/1997, U/S-148, 302/149, I.P.C

Murder 5

15-07-2000

1751/2000 Decided

23-01-2002

26 Year 11 Mth. 25 day

31 Year 03 Mth. 27 day

58 Year 4 Mth.

—

Praposal for Pre Mature on 15.08.2022 under Permanent Policy send to H.Q.

13 BOBBY S/O RAJVEER

S.T. No-884/2000 C.R. No-33/2000 U/S-148, 307/149, 302/149, 323/149, I.P.C

Murder 3

29-09-2003

5009/2003 Decided

27-09-2013

23 Year 01 Mth. 27 day

29 Year 09 Mth. 15 day

51 Year 05 day

—

Nominal Roll pending at D.M. Level.

14 KIRANPAL @ KINNA S/O SHEODAAN SINGH

S.T. No-884/2000 C.R. No-33/2000 U/S-148, 307/149, 302/149, 323/149, I.P.C

Murder 3

29-09-2003

5009/2003 Decided

27-09-2013

23 Year 03 Mth. 14 day

29 Year 09 Mth. 15 day

43 Year 5 Mth.

—

Form-A pending at D.M. Level.

15 JAGDISH SRIVASTAVA S/O HARISH CHANDRA SRIVASTAVA

S.T. No-256/1988 C.R. No-132/1988 U/S-302/34, I.P.C

Murder 5

20-06-1991

1301/1991 Decided

24.04.1993

32 Year 11 Mth. 17 day

43 Year 00 Mth. 25 day

61 Year 10 Mth.

—

Release on Mercy (Permanent Policy) on 14.10.2021

2.2

VIJAY PRATAP SINGH & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 376/2021

1 VIJAY PRATAP SINGH S/O KASHI SINGH

ST. NO-342/1995, CR. NO-243/1993, U/S-302 IPC

1 MURDER

22-03-2005

1166/2006

PENDING

17 YEARS, 03 MONTH S, 20 DAYS

20 YEARS, 05 MONTH S, 17 DAYS

45 YEARS, 09 MONTH S, 23 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-09-2021

2 JIUT PAL S/O MITTAL PAL

ST NO-829/1999, 830/1999, CR NO-116/1999, 117/1999, U/S-302/34 IPC 25 ARM ACT

MURDER-1

21-10-2005

5368/2005

PENDING

16 YEARS 11 MONTHS 16 DAYS

20 YEARS 08 MONTHS 26 DAYS

53 YEARS 08 MONTHS 28 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 22-09-2021

3 RAJESH KUMAR YADAV S/O ALPNATH

ST NO-428/2002, CR NO-914/2002, U/S-302 IPC

MURDER-1

02-05-2002

204/2005

PENDING

19 YEARS 05 MONTHS 16 DAYS

22 YEARS 06 MONTHS 13 DAYS

51 YEARS 08 MONTHS 12 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

MERCY & FORM A PENDING AT DM;LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-10-11-2021

4 SHESH YADAV S/O RAMAKANT YADAV

ST NO-352/2003, CR NO-711/2003, U/S-302, 148 IPC

MURDER-1

09-08-2004

4147/2004

PENDING

18 YEARS, 02 MONTHS, 18 DAYS

22 YEARS, 07 MONTHS, 03 DAYS

47 YEARS, 00 MONTHS, 24 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

MERCY/FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ. RELEASE ON BAIL ON DATED-23-09-2021

5 AJAY SINGH S/O SARVJEET SINGH

ST NO-167/2003, CR NO-37/2003, U/S-302/377, 201 IPC

MURDER-1

13-04-2004

1290/2004

DECIDED ON DATED-11-01-2019

18 YEARS, 03 MONTHS, 19 DAYS

23 YEARS, 11 MONTHS, 12 DAYS

51 YEARS, 04 MONTHS, 18 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-22-09-2021

6 RAM MILAN S/O TEDE @ KALLU

ST NO-362/2002, CR NO-391/2001, U/S-363/34, 377/34, 302/34 IPC

MURDER-1

19-02-2009

965/2009

PENDING

20 YEARS, 01 MONTHS, 24 DAYS

23 YEARS, 01 MONTHS, 06 DAYS

44 YEARS, 04 MONTHS, 26 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A & JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-09-11-2021

7 AMAR BAHADUR S/O RAM TIRATH

ST NO-22/1996, CR NO-148/1995, U/S-148, 302/149, 323/149, 32 4/149, 325/149 IPC

MURDER-1

17-05-2005

725/2005

PENDING

18 YEARS, 08 MONTHS, 15 DAYS

23 YEARS, 08 MONTHS, 27 DAYS

53 YEARS, 06 MONTHS, 17 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

MERCY/FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTERIM BAIL ON DATED -27-09-2021

8 DEV MUNI S/O LAKSHI RAM

ST NO-658/2003, & 654/2003, 655/2003, CR NO-384, 385, 386/2003, U/S-302/34, 307/34, IPC 25 ARM ACT

MURDER-1

30-09-2004

77/2005

DECIDED ON 19-10-2012

17YEARS, 05 MONTHS, 19 DAYS

21 YEARS, 09 MONTHS, 15 DAYS

44 YEARS, 01 MONTHS, 23 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON INTRIM BAIL ON DATED-27-09-2021

9 LALU YADAV S/O GEETA YADAV

ST NO-207/2002, CR NO-43/2002, U/S-302/149, 147, 452 IPC

MURDER-1

11-03-2005

1292/2005

PENDING

16 YEARS, 05 MONTHS, 29 DAYS

21 YEARS, 05 MONTHS, 13 DAYS

37 YEARS, 06 MONTHS, 29 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL, RELEASE ON BAIL DATED- 22-09-2021

10 DILIP KUMAR S/O SHRI KRISHAN

ST NO-50/2003, 51/2003, CR NO-243/2003, U/S-302 IPC & 3/25 ARM ACT

MURDER-1

28-04-2006

2852/2006

PENDING

18 YEARS, 11 MONTHS, 24 DAYS

21 YEARS, 10 MONTHS, 12 DAYS

43 YEARS, 03 MONTHS, 29 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING DM LEVEL RELEASE ON BAIL ON DATED-28-09-2021

11 RINKU @ UDAY SHANKAR S/O TRILOKI NATH

ST NO-202/2003, CR NO-203/2003, U/S-302, 506, IPC 25 ARM ACT

MURDER-1

24-01-2005

383/2005

DECIDED ON 28-03-2007

16 YEARS, 09 MONTHS, 26 DAYS

21 YEARS, 01 MONTHS, 16 DAYS

38 YEARS, 10 MONTHS, 23 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A/MERCY PENDING AT DM LEVEL RELEASE ON BAIL 18-09-2021

12 DILIP GUPTA S/O BINAURI @ BANWARI LAL

ST NO-214/2004, CR NO-359/2004, U/S-148, 302/149 & 3(2)5 SC ST, 25 ARM ACT

MURDER-1

12-09-2005

4574/2005

PENDING

16 YEARS, 05 MONTHS, 14 DAYS

20 YEARS, 01 MONTHS, 23 DAYS

44 YEARS, 04 MONTHS, 01 DAY

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LELVEL, MERCY PENDING AT HEAD QUARTER RELEASE ON BAIL 20-09-2021

13 RAVINDER YADAV S/O ANOOP

STNO. 207/2002, CR.43/2002, U/S, 302/149, 147, 452 IPC

MURDER-1

11-03-2005

1292/2005

PENDING

16 YEARS 10 MONTHS, 24 DAYS

20 YEARS 00 MONTHS, 21 DAYS

50 YEARS 06 MONTHS, 29 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FARM-A PENDING AT DM LEVEL, RELESED ON BAIL-22-09-2021

14 SANTOSH S/O BAIJ NATH

ST NO-398/2004, CR NO-158/2004 U/S 302/34 IPC

MURDER-1

23-08-2006

5272/2006

PENDING

16 YEARS 07 MONTHS, 28 DAYS

21 YEARS 05 MONTHS, 19 DAYS

38 YEARS 00 MONTHS, 11 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A, MERCY PENDING AT DM LEVEL RELEASE ON BAIL

15 KALLU KORI S/O CHOTEY LAL

ST NO-662/2009, CR NO-179/2002, U/S-302/34, 201/34 IPC

MURDER-1

13-01-2006

181/2006

PENDING

18 YEARS, 06 MONTHS, 14 DAYS

22 YEARS, 05 MONTHS, 24 DAYS

39 YEARS, 07 MONTHS, 16 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASED ON BAIL INTRIM BAIL ON DATED-15-10-2021

16 SHIV PRASAD @ PANDEY S/O RAM KEWAL

ST NO-154/2000, CR NO-72/2000, U/S-302/34 IPC

MURDER-1

21-09-2005

1256/2005 JAIL APPEAL 1373/2005

DECIDED ON 07-02-2007

16 YEARS 02 MONTHS 26 DAYS

19 YEARS 06 MONTHS 15 DAYS

38 YEARS 08 MONTHS 06 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL RELEASE ON BAIL

17 DILIP KUMAR YADAV S/O RAM NARESH YADAV

ST NO-329/2000, CR NO-309/2000, U/S-302 IPC

MURDER-1

12-04-2004

1762/2005

PENDING

17 YEARS 10 MONTHS 12 DAYS

22 YEARS 00 MONTHS 03 DAYS

54 YEARS 00 MONTHS 14 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING T DM LEVEL RELEASE ON BAIL 23-09-2021

18 SUHAIL S/O NOOR JAHAN

ST NO-84/2003, 85/2003, CR NO-467/2002, 616/2002, U/S-302, 506(2) IPC & 25 ARM ACT

MURDER-1

25-08-2004

5543/2004

DECIDED ON DATED-17-09-2016

17 YEARS 04 MONTHS, 13 DAYS

21 YEARS 04 MONTHS 05 DAYS

51 YEARS 09 MONTHS 17 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING T DM LEVEL, JAIL POLICY AT HQ LEVEL RELEASE ON BAIL 01-10-2021

19 MITHAILAL S/O KOLESHWAR

ST NO-154/2000, CR NO-72/2000, U/S-302/34 IPC

MURDER-1

21-05-2005

CRIMINAL APPEAL NO-1256/2005, JAIL APPEAL NO-1373/2005

DECIDED ON 07-02-2007

17 YEARS 02 MONTHS 26 DAYS

20 YEARS 00 MONTHS 02 DAYS

45 YEARS 08 MONTHS 06 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING AT DM LEVEL RELEASE ON BAIL 24-09-2021

20 NAZAR ALI S/O JALEEL

ST NO-64/2004, CR NO-98/2004, U/S-302 IPC

MURDER-1

30-11-2006

2505/2006

PENDING

17 YEARS, 07 MONTHS, 19 DAYS

20 YEARS, 07 MONTHS 19 DAYS

45 YEARS, 05 MONTHS, 16 DAYS

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

FORM A PENDING DM LEVEL & JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-02-10-2021

21 RAJENDER PRASAD GAUR S/O NANHU SINGH

ST NO.-54/2003, CR NO.-101/2003, U/S-302, IPC

MURDER-1

12-08-2004

5482/2005

PENDING

17 YEARS 09 MONTHS 12 DAYS

23 YEARS 02 MONTHS 05 DAYS

44 YEARS 05 MONTHS 05 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM-A PENDING AT DM LEVEL RELEASED ON BAIL-01-10-2021

22 MRITUNJAYA TIWARI S/O RAMVILAS TIWARI

ST NO-568/2003, CR NO-396/2003, U/S-302, 323/34 IPC

MURDER-1

16-07-2022

2985/2005

PENDING

18 YEARS, 01 MONTHS, 11 DAYS

22 YEARS, 03 MONTHS, 12 DAYS

46 YEARS, 06 MONTHS, 02 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-09-2021

23 RAJESH KUMAR S/O DEEN DAYAL RAEDAS

ST NO-506/2003 & 505/2003, CR NO-355/2002, 352/2002

MURDER-1

24-04-2005

659/2005

PENDING

16 YEARS, 09 MONTHS, 23 DAYS

23 YEARS, 01 MONTHS, 13 DAYS

42 YEARS, 05 MONTHS, 23 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON INTRIM BAIL ON DATED11-10-2021

24 TRILOKI NATH PANDEY S/O RAMAGREY PANDEY

ST NO- 40/2002 CR NO-341/2001 U/S-304B, 498A, 201 IPC

MURDER-1

09-09-2004

5800/2004

PENDING

18 YEARS, 02 MONTHS, 23 DAYS

22 YEARS, 00 MONTHS, 25 DAYS

51 YEARS, 01 MONTHS, 14 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM-A/MERCY PENDING AT DM LEVEL RELEASE ON DATED 15-09-2021

25 DILIP @ CHUNNU S/O RAMKAWAL SINGH

ST NO-293/2005, CR NO-453/2004, U/S-302/34 IPC

MURDER-1

28-01-2008

636/2008

PENDING

16 YEARS, 02 MONTHS, 08 DAYS

20 YEARS, 02 MONTHS, 27 DAYS

42 YEARS, 08 MONTHS, 09 DAYS

consider the premature release of the petitioners within 8 weaks.

MERCY & JAIL POLICY PENDING AT IG LEVEL & FORM A PENDING AT DM LEVEL RELEASED ON BAIL ON DATED-25-09-2021

26 SHIV PRATAP SINGH S/O RAMKAWAL SINGH

ST NO-293/2005, CR NO-453/2004, U/S-302/34 IPC

MURDER-1

28-01-2008

636/2008

PENDING

16 YEARS, 06 MONTHS, 13 DAYS

20 YEARS, 03 MONTHS, 16 DAYS

48 YEARS, 00 MONTHS, 09 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM A PENDING DM LEVEL, JAIL POLICY HQ;LEVEL RELEASE ON BAIL ON DATED-25-09-2021

27 DHARAM SINGH @ KUCHHU S/O VEER BAHADUR SINGH

ST NO-943/2004 & 944/2004, CR NO-182/2004, 219/2004, U/S-302/34, 324/34, IPC, & 4/25 ARM ACT

MURDER-1

17-11-2007

2916/2007

PENDING

17 YEARS, 05 MONTHS, 07 DAYS

21 YEARS, 00 MONTHS, 16 DAYS

41 YEARS, 01 MONTHS, 18 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM A PENDING AT DM LEVEL, JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-28-10-2021

28 SANTOSH KUMAR @ GADBAD S/O GHARVARI @ SHIV NATH GUPTA

ST NO-65/2004, CR NO-61/2004, U/S- 302 IPC

MURDER-1

20-07-2005

3576/2005

DECIDED ON DATED-13-05-2008

17 YEARS, 06 MONTHS, 18 DAYS

20 YEARS, 10 MONTHS, 18 DAYS

41 YEARS, 08 MONTHS, 18 DAYS

consider the premature release of the petitioners within 8 weaks.

FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-22-09-2021

29 SITA RAM S/O SIYA RAM

ST NO-60/2005, CR NO-495/2005, U/S-498A, 302 IPC

MURDER-1

21-05-2007

1501/2007

DECIDED ON DATED-06-05-2016

16 YEARS, 10 MONTHS, 11 DAYS

21 YEARS, 01 MONTHS, 01 DAYS

39 YEARS, 02 MONTHS, 21 DAYS

consider the premature release of the petitioners within 8 weaks.

MERCY & NOMINAL ROLL PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL ON DATED-25-09-2021

30 RAKESH KUMAR SINGH S/O DEEN BANDHU SINGH

ST NO-87/1999, CR NO-282/1998, U/S-302 IPC

MURDER-1

27-05-2002

2469/2002

DECIDED ON DATED-25-09-2008

22 YEARS, 08 MONTHS, 15 DAYS

26 YEARS, 11 MONTHS, 06 DAYS

46 YEARS, 11 MONTHS, 03 DAYS

consider the premature release of the petitioners within 8 weaks.

MERCY/FORM A PENDING AT DM LEVEL, JAIL POLICY AT HQ LEVEL, RELEASE ON BAIL DATED-27-09-2021

31 GOPAL SHRIVASTAVA S/O HARISH CHANDRA

ST NO.-256/1988, U/S-302/34, 201 IPC

MURDER

20.06.1991

Criminal Appeal No.-1317/1991

According to the judgment dated 26.04.1993 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonm ent.

33 years 00 months 28 days

43 years 00 months 02 days

Interim bail granted in pursuance of order dated-06.09.2021 passed in Writ Petition No.-0376/2021 of Hon'ble Supreme Court.

Form-A Rejected on 29-09-2016

2.3

VIJAY KARAN SINGH & ANR. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 226/2021

1 VIJAY KARAN SINGH S/O LATE VISHWA NATH SINGH

ST NO.-170/88, CR NO.-78/81 U/S-302/149, 148 IPC

MURDER MORE THAN 03

28.11.1997

Criminal Appeal No.-2201/1997

According to the judgment dated 15.12.1998 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonment.

24 years 09 months 27 days

32 years 00 months 22 days

consider the premature release of the petitioners within 8 weaks.

Mercy Petition Rejected on 13-05-2022

2 RAJJAB @ RAJJAK S/O SH. RAHIM

ST NO.-222/88, CR NO.-78/81 U/S-302/149, 148 IPC

MURDER MORE THAN 03

28.11.1997

Criminal Appeal No.-2220/1997

According to the judgment dated 15.12.1998 of the Hon'ble High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonment

24 years 08 months 14 days

31 years 11 months 26 days

consider the premature release of the petitioners within 8 weaks.

Jail Policy Pending

2.4

SUBHASH v. STATE OF U.P. & ORS. W.P.(Crl.) No. 117/2020

SUBHASH S/O KALYAN

S.T. No-344/2000 C.R. No-07/2000 U/S-302/149, 148, 452 I.P.C,

Murder 8

18-05-2002

1780/2002 Decided

25.11.2003

20 Year 07 Mth. 12 day

26 Year 10 Mth. 05 day

66 Year 05 Mth.

Released on S.C order Interim Bail on 11.10.2020

Form-A Cancelled.

2.5

RAJVEER SINGH v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 265/2020

RAJVEER SINGH S/O SHRI INDER SINGH

S.T. No-390/1992, C.R. No-69/1991 U/S-148, 302/149 I.P.C,

Murder 3

09-11-1994

1854/1994 Decided

18.12.1995

23 Year 09Mth. 23day

32 Year 09 Mth. 28 day

52 Year 06 Mth.

Released on S.C order Interim Bail on 09.10.2020

Mercy Pending at H.Q. Level.

2.6

SATYAPAL v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 306/2020

SATYAPAL S/O BOHRAN

S.T. No-344/2000 C.R. No-07/2000 U/S-302/149, 148, 452 I.P.C,

Murder 8

18-05-2002

1805/2002 Decided

25.11.2003

20 Year 09 Mth. 26 day

26 Year 11 Mth. 23 day

73 Year 03 Mth.

Released on S.C order Interim Bail on 07.11.2020

Form-A Cancelled.

2.7

RAVI DAS & ORS v. STATE OF U.P. & ORS. W.P.(Crl.) No. 360/2020

1 RAVI DAS S/O NARAIN

Cr. No-70/1994, St. No-13/1995 u/s- 302/149, 148 IPC

Murder 03 person

02-11-1998

2408/1998

08-11-2001

25 Year 08 Month 17 Days

32 Year 01 Month 17 Days

50 Year 04 ‘Month 15 days

Released on -24-12-2020 on Bail Bond

form-A Pending at the level of DM/Mohoba.

2 JAGDISH S/O SHRI NARAIN

ST. NO-13/95, CR. NO-70/94, U/S-148, 302/149 IPC

Murder 03 person

02-11-1998

2408/1998

APPEAL DISMISSE D ON 08-11-2001

29 years 10 months 22 days

37 years 03 months 08 days

Mercy Petition Pending

3 KHALAK SINGH S/O SHRI RADHA CHARAN

Cr. No-70/1994, St. No-13/1995 u/s- 302/149, 148 IPC

Murder 03 person

02-11-1998

2407/1998

08-11-2001

25 Year 07 Month 02 Days

31 Year 10 Month 15 Days

46 Year 04 ‘Month 13 days

Released on -24-12-2020 on Bail Bond

Nominal Roll Rejected.

2.8

OMVEER v. STATE OF U.P. & ORS. W.P.(Crl.) No. 348/2020

OMVEER S/O INDER

S.T. No-390/1992, C.R. No-69/1991 U/S-148, 302/149 I.P.C,

Murder 3

09-11-1994

1854/1994 Decided

18.12.1995

27 Year 11 Mth. 03 day

33 Year 09 Mth. 28 day

52 Year 06 Mth.

Released on S.C order Interim Bail 08.12.2020

Mercy Pending at D.M. Level.

2.9

JAIVIR v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 112/2021

JAIVIR S/O MUKHTYAR

S.T. No-144/1 986 U/S-302/149, 452, 147 I.P.C,

Murder 3

10-10-1988

2397/1988 Decided

31.05.1990

33 Year 07 Mth. 08 day

43 Year 09 Mth. 20 day

67 Year 08 Mth.

Released on S.C order Interim Bail 07.04.2021

Mercy Pending at D.M. Level.

2.10

NAFEES & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 127/2021

1 NAFEES S/O MUSHTAQ

S.T. No-623/2001 C.R. No-65/2001 U/S-302/149, 307/149, 148 I.P.C,

Murder 3

29-05-2003

2909/2003 Decided

12.03.2019

19 Year 11 Mth. 17 day

25 Year 11 Mth. 13 day

74 Year 08 Mth.

Released on S.C order Interim Bail 17.05.2021

Form-A Pending at D.M Level.

2 ASIF @ KALWA S/O SHRI IBRAHIM

S.T. No-623/2001 C.R. No-65/2001 U/S-302/149, 307/149, 148 I.P.C,

Murder 3

29-05-2003

2909/2003 Decided

12.03.2019

19 Year 11 Mth. 14 day

25 Year 11 Mth. 10 day

74 Year 05 Mth.

Released on S.C order Interim Bail 17.05.2021

Form-A Pending at D.M Level.

3 MASOOM ALI S/O SHRI HIMAYAT

S.T. No-623/2001 C.R. No-65/2001 U/S-302/149, 148, 307 I.P.C,

Murder 3

29-05-2003

2909/2003 Decided

12.03.2019

20 Year 00 Mth. 09 day

26 Year 00 Mth. 22 day

63 Year 05 Mth.

Released on S.C order Interim Bail 17.05.2021

Form-A Pending at D.M Level.

4 QAYYUM S/O SHRI YUSUF

Cr. No-65/2001, St. No-623/2001 U/S-302/149, 307/149, 148 IPC

Murder 03 person

29-05-2003

3136/2003

29-05-2003

19 Year 09 Month 13 Days

25 Year 03 Month 08 Days

47 Year 11 ‘Month 21 days

Released on -22-05-2021 on Bail Bond

Nominal Roll Pending at the level of DM/Moradabad

2.11

HEERA LAL v. STATE OF U.P. & ORS. W.P.(Crl.) No. 134/2021

HEERA LAL S/O LATE NATHUNI PRASAD

Cr. No-21/1999, St. No-320/1999 u/s- 302 IPC

Murder 04 person

08-12-1999

3429/1999

19-04-2001

21 Year 05 Month 07 Days

27 Year 00 Month 02 Days

60 Year 05 ‘Month 13 days

Released on -28-05-2021 on Bail Bond

Form-A Pending at the level of DM/Balia.

2.12

MOHAN SINGH v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 143/2021

MOHAN SINGH S/O LATE VICHITRA SINGH

Cr. No-244/1999, 249/1999, St. No-1213/1999 u/s-302/149, 307/149, 147, 148 IPC & 27 A. Act

Murder 03 person

24-05-2001

1829/2001

26-08-2002

19 Year 09 Month 14 Days

24 Year 04 Month 09 Days

68 Year 06 ‘Month 13 days

Released on -17-04-2021 on Bail Bond

14 Year Nominal Roll Rejected.

2.13

RAM MOHAN SINGH v. STATE OF U.P. & ORS. W.P.(Crl.) No. 147/2021

RAM MOHAN SINGH S/O SUKHDEV SINGH

ST NO.-62/1977, U/S-396 IPC

Dacoity with murder

27.09.1995

1952/08

appeal dismissed on 27-07-1995

25 years 10 months 11 days

34 years 00 months 09 days

DIRECTED TO RELEASED ON BAIL

Mercy Petition Pending

2.14

SUNDERA & ANR. v. THE STATE OF U.P. & ORS. W.P.(Crl.) No. 142/2021

1 SUNDERA S/O JAFFU

St no 239/1994 cr no 20/1994 us 302/149, 436, 147 IPC

Murder 12 person

17-08-2000

796/2000

26-09-2003

26 yr 02 m 08 days

31 yr 03 M 12 days

60 yr 06 M 20 days

Released on dt 29-05-2021 from nari bandi niketa lucknow

Form-A rejected

2 RAFIQUE S/O JAFFU

Cr. No-20/1994, St. No-239/1994 u/s-302/149, 436, 364, 148 IPC & 25 A. Act

Murder, 12 person

17-08-2000

796/2000

26-09-2003

26 Year 03 Month 21 Days

31 Year 01 Month 28 Days

45 Year 09 Month 05 days

Released on -27-05-2021 on Bail Bond

14 Year Nominal Roll Pending at the level of DM/Hardoi.

2.15

ANANDPAL & ANR v. STATE OF U.P. & ORS. W.P.(Crl.) No. 149/2021

1 ANANDPAL S/O HARNARAYAN

S.T. No-855/1997 C.R. No-54/1997 U/S-302/149 I.P.C

Murder 3

30-10-2000

3005/2000 Decided.

13.04.2007

24 Year 01 Mth. 02 day

30 Year 11 Mth. 00 day

72 Year 00 Mth.

Released on S.C order Interim Bail on28.04.2021

Form-A Pending at D.M Level.

2 JASWANT S/O UDAL SINGH

S.T. No-855/1997 C.R. No-54/1997 U/S-302/149 I.P.C

Murder 3

30-10-2000

3005/2000 Decided.

13.04.2007

24 Year 00 Mth. 28 day

30 Year 10 Mth. 05 day

63 Year 00 Mth.

Released on S.C order Interim Bail on28.04.2021

Nominal Roll Pending at D.M Level.

2.16

JAY BAHADUR SINGH & ANR. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 153/2021

1 JAY BAHADUR SINGH S/O SHAMSHER SINGH

Cr. No-176/2003 St. No-1072/2003 u/s-302/34, 307/34, IPC & 25 A. Act & 25 A. Act

Murder, 02 person

17-05-2005

2731/2005

26-05-2006

17 Year 03 Month 02 Days

21 Year 08 Month 20 Days

45 Year 09 Month 05 days

Released on -11-05-2021 on Bail Bond

Form-A pending Due to Guardian

2 CHHOTE SINGH @ MALKHAN SINGH

Cr. No-176/2003 St. No-1072/2003 u/s-302/34, 307/34, IPC & 25 A. Act & 25/4 A. Act

Murder, 02 person

17-05-2005

2731/2005

26-05-2006

17 Year 00 Month 17 Days

20 Year 09 Month 14 Days

41 Year 06 Month 03 days

Released on -11-05-2021 on Bail Bond

Form-A Rejected

2.17

RAMJI DUBEY & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 369/2021

1 RAMJI DUBEY S/O PRAHLAD DUBEY

S.T. No-34/2004 C.R. No-86/2000 U/S-302 I.P.C

Murder 1

17-03-2009

2134/2009

Pending

18 Year 00 Mth. 06 day

23 Year 08 Mth. 00day

50 Year 05 Mth.

—

Permanent Policy Release Date 12-05-2022

2 ANUJ TYAGI S/O DAYANAND TYAGI

S.T. No-75/2002 C.R. No-424/2002 U/S-302 I.P.C, 3(2)5 S.C/S.T Act.

Murder 1

22-09-2008

7034/2008

Pending

19 Year 02 Mth. 09 day

23 Year 06 Mth. 11 day

41 Year 08 Mth.

Released on S.C order Interim Bail on 29.09.2021

Form-A Pending at D.M Level.

3 CHAMAN SHARMA S/O KALLU SHARMA @ RADHAKRISHAN SHARMA

S.T. No-466/2003 C.R. No-225/2003 U/S-304B, 201, 498A I.P.C & 3/4D.P. Act.

Murder 1

11-10-2006

6823/2006

Pending

18 Year 01 Mth. 18 day

22 Year 01 Mth. 18 day

41 Year 08 Mth.

Released on S.C order Interim Bail on 22.09.2021

Form-A Pending at D.M Level.

4 MANGESH KUMAR S/O NEMICHAND

S.T. No-523/2003 C.R. No-174/2003 U/S-304B, 498A I.P.C

Murder 1

26-08-2006

5721/2006

Pending

18 Year 03 Mth. 02 day

23 Year 01 Mth. 18 day

42 Year 10 Mth.

Released on S.C order Interim Bail on 09.09.2021

Form-A Pending at D.M Level.

5 RAJKUMAR @ PUSHPENDRA PAL S/O VIJAY BAHADUR

S.T. No-304/2003 C.R. No-61/2003 U/S-302 I.P.C

Murder 1

13-10-2006

6339/2006

Pending

18 Year 02 Mth. 27 day

23 Year 02 Mth. 16 day

39 Year 02 Mth.

Released on S.C order Interim Bail on 10.09.2021

Form-A Pending at D.M Level.

6 ASHWANI @ BABLU S/O PARMESHWARI

S.T. No-53/1999 C.R. No80/1998 U/S-302, 506(2), I.P.C

Murder 1

18-11-2004

6082/2004

Pending

23 Year 03 Mth. 05 day

28 Year 10 Mth. 23 day

48 Year 10 Mth.

Released on S.C order Interim Bail on 11.10.2021

Form-A Pending at D.M Level.

7 LOKESH S/O SIRIA

S.T. No-585/2003 C.R. No-66/2003 U/S-498A, 304B, 324, 201, I. P.C 3/4D.P. Act.

Murder 1

06-05-2006

5285/2006

Pending

18 Year 04 Mth. 27 day

23 Year 06 Mth. 16 day

41 Year 04 Mth.

Released on S.C order Interim Bail on 01.10.2021

Form-A Pending at D.M Level.

8 AMAR SINGH S/O CHANDAN SINGH

S.T. No-255/2001 C.R. No-345/2000 U/S-148, 302/149, 323/149, 324/149, 504 I.P.C

Murder 1

12-01-2006

261/2006

Pending

17 Year 05 Mth. 17 day

22 Year 08 Mth. 11 day

53 Year 09 Mth.

Released on S.C order Interim Bail on 23.09.2021

Form-A Pending at D.M Level.

9 SURENDER S/O RAM PRASAD

S.T. No-435/2002 C.R. No-63/2001 U/S-148, 307/149, 302 I.P.C

Murder 2

23-04-2005

5308/2015 Decided

17.12.2007

17 Year 07 Mth. 07 day

23 Year 00 Mth. 25 day

49 Year 04 Mth.

Released on S.C order Interim Bail on 18.09.2021

Form-A Pending at D.M Level.

10 AJIT S/O JAYANTI PRASAD

S.T. No-3/2002 C.R. No-338/2001 U/S-394, 302 I.P.C

Murder 2

10-10-2002

4860/2002

Pending

19 Year 00 Mth. 25 day

26Year 06 Mth. 14 day

45 Year 07 Mth.

Released on S.C order Interim Bail on 03.11.2021

Form-A Pending at D.M Level.

11 SHAHID S/O ALTAF

S.T. No-133, 134/2004, C.R. No-146/2003, 04/2004 U/S-302 I.P.C, 25AAct

Murder 1

17-09-2007

6235/2007

Pending

17 Year 08 Mth. 12 day

22 Year 04 Mth. 11 day

56 Year 08 Mth.

Released on S.C order Interim Bail on 15.09.2021

Form-A Pending at D.M Level.

12 RAMESHWAR S/O NAIPAL SINGH

S.T. No-947/2004, C.R. No-138/2004, 04/2004 U/S-302/34, 504 I.P.C,

Murder 1

01-03-2006

1281/2006 Pending

Pending

16 Year 04 Mth. 01 day

21 Year 08 Mth. 19 day

45 Year 05 Mth.

Released on S.C order Interim Bail on 18.09.2021

Form-A Pending at D.M Level.

13 IMRAN S/O YUSUF

S.T. No-858/2001, C.R. No-375/2001, U/S-302/34I.P.C,

Murder 1

02-02-2007

5415/2007

Pending

18 Year 02 Mth. 26 day

23 Year 01 Mth. 04 day

40 Year 06 Mth. 21 day

Released on S.C order Interim Bail on 21.10.2021

Form-A Pending at D.M Level.

14 KALU S/O MANGTE

S.T. No-1684, 1767/2004, C.R. No-693, 745/2004, U/S-302/34I.P.C, 25A Act

Murder 1

07-09-2011

5415/2007

Pending

18 Year 02 Mth. 26 day

23 Year 01 Mth. 04 day

32 Year 01 Mth. 00 day

Released on S.C order Interim Bail on 01.10.2021

Form-A Pending at D.M Level.

15 SATISH S/O BABU RAM JATAV

S.T. No-443/2002, C.R. No- 295/2002, U/S-302I.P.C,

Murder 1

22-02-2005

1222/2005

Pending

18 Year 04 Mth. 00 day

23 Year 11 Mth. 05 day

37 Year 07 Mth. 29 day

Released on S.C order Interim Bail on 08.12.2021

Form-A Pending at H.Q Level.

16 PRADEEP S/O RAJVIR SINGH

S.T. No-05, 06/2005, C.R. No-67, 75/2004, U/S-302, I.P.C, 3(2)5, S.C/S.T, Act

Murder 1

12-03-2007

2185/2007

Pending

17 Year 04 Mth. 09 day

22 Year 02 Mth. 17 day

38 Year 05 Mth.

Released on S.C order Interim Bail on 04.10.2021

Form-A Pending at D.M Level.

17 SHIV SHANKAR @ SHANKAR S/O LALA RAM

S.T. No-1014/2000, C.R. No-258/2000, U/S-302, 307.I.P.C.

Murder 2

15-01-2005

380/2005

Pending

21 Year 01 Mth. 06 day

26 Year 08Mth. 04 day

44 Year 05 Mth. 29 day

Released on S.C order Interim Bail on 08.10.2021

Form-A Pending at D.M Level.

18 HASEEN S/O ALI HASSAN

S.T. No-855/2003, C.R. No-68/2003, U/S-302/34I.P.C,

Murder 1

31-07-2006

6010/2006

Pending

18 Year 00 Mth. 04 day

23 Year 00Mth. 23 day

39 Year 00 Mth.

Released on S.C order Interim Bail on 27.09.2021

Form-A Pending at D.M Level.

19 BADAN SINGH S/O RAM SWARUP

S.T. No-179/2002, C.R. No-147/2001, U/S-177, 302/34, I.P.C,

Murder 1

13-08-2004

5266/2004 Decided

08.03.2019

18 Year 05 Mth. 13 day

24 Year 03Mth. 11 day

41 Year 02 Mth. 07 day

Released on S.C order Interim Bail on 05.02.2022

Proposal for PreMature Release is accepted on 28.04.2022.

20 AMAR PAL S/O DAYA CHAND

S.T. No-784/2004, C.R. No162-/2004, U/S-307/34, 302/34, 457 I.P.C,

Murder 1

25-05-2006

3527/2006

Pending

16 Year 02 Mth. 14 day

21 Year 03 Mth. 26 day

45 Year 00 Mth. 22 day

Released on S.C order Interim Bail on 01.10.2021

Form-A Pending at D.M Level.

21 MUMTAZ @ MUMTIYAZ S/O DULI

S.T. No-418/2004, C.R. No-115/2004, U/S-302 I.P.C,

Murder 1

11-09-2005

4687/2005

Pending

17 Year 01 Mth. 17 day

22 Year 06 Mth. 05 day

46 Year 00 Mth. 04 day

Released on S.C order Interim Bail on 25.09.2021

Form-A Pending at D.M Level.

22 DEEPAK S/O PRITAM

S.T. No-57, 58/2004, U/S-302, I.P.C & 25(1-B)(A)

Murder 1

11-09-2005

657/2005

Pending

18 Year 01 Mth. 07 day

23 Year 08 Mth. 00 day

36 Year 00 Mth. 26 day

Released on S.C order Interim Bail on 01.10.2021

Form-A Pending at D.M Level.

23 RAJVIR S/O RAM BHAROSE

S.T. No-284/2003, C.R. No- 114/2003, U/S-302, 201, I.P.C,

Murder 1

25/03/2006

2260/2006

Pending

19 Year 01 Mth. 19day

24 Year 06 Mth. 00 day

43 Year 11 Mth.

—

Release on Mercy (Permanent Policy) on 01-05-2022.

24 UDAY SINGH S/O TIKA RAM

S.T. No-435/2004, C.R. No-423/2004, U/S-302.P.C,

Murder 1

01/03/2006

2368/2006

Pending

17 Year 03 Mth. 08 day

22 Year 05 Mth. 28 day

42 Year 06 Mth. 01 day

Released on S.C order Interim Bail on 02.10.2021

Form-A Pending at D.M Level.

25 KAMLESH S/O JANESHWAR

S.T. No-1259/2004, C.R. No-545/2004, U/S-302.I.P.C,

Murder 1

15/11/2006

7447/2006

Pending

17 Year 00 Mth. 14 day

21 Year 11 Mth. 27 day

44 Year 03 Mth. 22 day

Released on S.C order Interim Bail on 24.09.2021

Form-A Pending at D.M Level.

26 KALI CHARAN S/O RAM DUTT

S.T. No-579/2004, C.R. No-147/2004, U/S-302/34, 201 I.P.C,

Murder 1

10/04/2007

2876/2007

Pending

17 Year 01 Mth. 20 day

21 Year 11 Mth. 13 day

44 Year 03 Mth.

Released on S.C order Interim Bail on18.09.202 1

Form-A Pending at H.Q Level.

27 YOGENDER @ KHUDDA S/O GANGA RAM

S.T. No-1021/2004, C.R. No-134/2004, U/S-147, 148302/149.I.P.C,

Murder 1

23/03/2007

6001/2019 Decided

24.05.2017

17 Year 02 Mth. 24 day

22 Year 00 Mth. 27 day

41 Year 03 Mth.

Released on S.C order Interim Bail on 02.10.2021

Form-A Pending at D.M Level.

28 ASLAM S/O MOHD. SALAAM

S.T. No-1053/2004, C.R. No-379, 380/2004, U/S-393, 307/34302/34, I.P.C & 25 A Act

Murder 2

29/03/2007

2417/2007

Pending

17 Year 03 Mth. 00 day

22 Year 01 Mth. 22 day

40 Year 06 Mth. 15 day

Released on S.C order Interim Bail on 04.12.2021

Form-A Pending at D.M Level.

29 ARVIND S/O JANESHWAR

S.T. No-61/2005, C.R. No-168/2004, U/S-302/34, 324/34.I.P.C,

Murder 1

11/10/2006

7346/2006

Pending

17 Year 00 Mth. 22 day

22 Year 00 Mth. 21 day

41 Year 08 Mth. 12 day

Released on S.C order Interim Bail on 21.09.2021

Form-A Pending at D.M Level.

30 BABLU S/O SURESH PAL

S.T. No-255/2003, C.R. No- 346/2002, U/S-302.I.P.C,

Murder 1

01/02/2006

671/2006

Pending

18 Year 06 Mth. 10 day

23 Year 08 Mth. 26 day

41 Year 02 Mth. 20 day

Released on S.C order Interim Bail on 20.09.2021

Form-A Cancelled.

31 SUNIL KUMAR S/O RAKESH KUMAR

S.T. No-258/2004, C.R. No-199/2003, U/S-302./34, I.P.C,

Murder 1

16/09/2006

6855/2006

Pending

18 Year 00 Mth. 04 day

23 Year 00 Mth. 05 day

46 Year 06 Mth. 25 day

Released on S.C order Interim Bail 19.09.2021

Form-A Pending at D.M Level.

32 RAJPAL S/O MAGAN SINGH @ MAGNU

S.T. No-992/2000, C.R. No-10/2000, U/S-376, 302.I.P.C,

Murder 1

21/04/2005

2495/2005

Pending

17 Year 06 Mth. 17 day

23 Year 00 Mth. 23 day

41 Year 04 Mth. 17 day

Released on S.C order Interim Bail 01.10.2021

Form-A Cancelled.

33 ANISH S/O HASRAT

S.T. No-545/2004, C.R. No-83/2004, U/S-147, 148, 307/149, 302/149.I.P.C,

Murder 1

04/05/2007

3422/2007

Pending

17 Year 04 Mth. 18 day

22 Year 02 Mth. 04 day

39 Year 00 Mth. 24 day

Released on S.C order Interim Bail 20.09.2021

Form-A Pending at D.M Level.

34 ADITYA S/O RAMESH CHAND

S.T. No-1121/2003, C.R. No-187, 188/2003, U/S-, 302.P.C, 25A Act

Murder 1

20/11/2006

7288/2006

Pending

18 Year 03 Mth. 07 day

23 Year 02 Mth. 18 day

40 Year 08 Mth.

Released on S.C order Interim Bail on 22.09.2021

Form-A Pending at H.Q Level.

35 JAGDISH S/O CHHIDA SINGH

S.T. No-193/2001, C.R. No-149/2000, U/S-, 302/34.P.C,

Murder 1

21/06/2005

2582/2005 Decided

27.09.2019

17 Year 03 Mth. 11 day

22 Year 08 Mth. 08 day

55 Year 00 Mth. 04 day

Released on S.C order Interim Bail on 22.09.2021

Form-A Pending at H.Q Level.

36 RASHID S/O ISHTHAQ

S.T. No-1053/2004, C.R. No-379, 381/2004, U/S-393, 302/34, 307/34 I.P.C, 4/25A Act

Murder 2

29/03/2007

2417/2007

Pending

17 Year 00 Mth. 26 day

21 Year 10 Mth. 27 day

44 Year 04 Mth. 11 day

Released on S.C order Interim Bail 04.10.2021

Form-A Pending at D.M Level

37 BABU SHEIKH S/O ABDUL HAMEED

S.T. No-1179/1999, C.R. No-193/199, U/S-, 302/34I.P.C,

Murder 1

16/06/2005

817/2005

Pending

17 Year 11 Mth. 29 day

23 Year 05 Mth. 05 day

55 Year 10 Mth. 12 day

Released on S.C order Interim Bail 04.10.2021

Form-A Pending at D.M Level

38 DEVENDER KUMAR S/O RAMBHAROSE LAL

S.T. No-754/2000, C.R. No-80/2000, U/S-394, 302/34., 411 IP.C

Murder 1

05/12/2002

D. No-22267/2017

Pending

21 Year 08 Mth. 04 day

27 Year 11 Mth. 19 day

42 Year 08 Mth. 03 day

Released on S.C order Interim Bail 18.10.2021

Form-A Pending at D.M Level

39 GHANSHYAM S/O RUPA

S.T. No-106/195, C.R. No-706/1994, U/S-302/34., IP.C

Murder 2

05/01/2004

148/2004 Decided

11.01.2017

17 Year 06 Mth. 21 day

23 Year 02 Mth. 03 day

55 Year 08 Mth. 09 day

Released on S.C order Interim Bail 22.09.2021

Form-A Pending at H.Q Level.

40 LEELA S/O GEETAM SINGH

S.T. No-100/2004, C.R. No-105/2003, U/S-148, 307/148, 302/149 IP.C

Murder 1

31/07/2006

4979/2006 Decided

12.01.2016

16 Year 11 Mth. 02 day

21 Year 11 Mth. 25 day

60 Year 06 Mth. 09 day

—

Release on Mercy (Permanent Policy) on 10.10.2021.

41 KRISHAN PAL S/O OM PRAKASH

S.T. No-1149/2003, C.R. No-148/2003, U/S-302, IP.C

Murder 2

03/09/2005

4104/2005

Pending

18 Year 04Mth. 17day

22 Year 07Mth. 22day

45 Year 01Mth.

Released on S.C order Interim Bail 25.09.2021

Form-A Pending at D.M Level

42 DEVENDER @ BITOL S/O SATVIR SINGH

S.T. No-335/2003, C.R. No-334/2002, U/S-302/34.I.P.C

Murder 1

07/03/2009

2632/2009

pending

19 Year 06 Mth. 26 day

23 Year 11 Mth. 22 day

44 Year 11 Mth.

—

Release on Mercy (Permanent Policy) on 01-05-2022.

43 AJAY SINGH @ AJJO S/O LAAKHAN SINGH

S.T. No-578/20 03 C.R. No-191/2003, U/S-302, I.P.C

Murder 1

22/02/2005

1322/2005

Pending

18 Year 02 Mth. 12 day

23 Year 08 Mth. 12 day

48 Year 02 Mth. 03 day

Released on S.C order Interim Bail 19.09.2021

Form-A Pending at D.M Level

44 INTSAR @ LATOOR S/O ROSHAN

S.T. No-730/2004, 727/2005, C.R. No-130, 140/2004U/S-302/34., IP.C 25(1-B)A ACt

Murder 1

31/01/2006

799/2006

Pending

16 Year 08 Mth. 03 day

21 Year 11 Mth. 06 day

49 Year 07 Mth.

Released on S.C order Interim Bail 08.10.2021

Form-A Pending at D.M Level

45 GOVERNMENT @ SUKHE S/O IQBAL

S.T. No-157/2001 C.R. No-507/2000, U/S-377, 302, 201, IP.C

Murder 1

31/01/2006

4800/2005

Pending

16 Year 06 Mth. 05 day

21 Year 10 Mth. 05 day

38 Year 00 Mth. 03 day

Released on S.C order Interim Bail 11.10.2021

Form-A Pending at D.M Level

46 RAJIV KUMAR S/O DEVENDER PAL

S.T. No-1346/2002 C.R. No-604/2002, U/S-304B, 498A IP.C, 4, D.P. Act.

Murder 1

24/03/2005

1498/2005

Pending

19 Year 02 Mth. 02 day

24 Year 08 Mth. 02 day

43 Year 11 Mth. 15 day

Released on S.C order Interim Bail on 23.09.2021

Form-A Pending at D.M. Level.

47 PRAHLAD @ BATTE S/O PREM SINGH

Cr. No. 43/2004, ST No. 1549/2004, US-452, 302, 307/34 IPC

Murder of 1 Person

31.07.2007

5839/2006 Filing Date 25.09.2006

Appeal Pending

17 Y 06 M 16 D

21 Y 10 M 13 D

50 Y

Ad Interim Bail Granted

Premature Released Under Standing Policy 2018 on 05.05.2022 But Detained in Other Undertrial Case

48 HARUN S/O IDRISH

S.T. No-147/2005 C.R. No-809/2004, U/S-302/34 324/34 IP.C

Murder

26/04/2006

3478/2006

Pending

16 Year 07 Mth. 29 day

21 Year 10 Mth. 06 day

44 Year 11 Mth. 20 day

Released on S.C order Interim Bail 18.11.2021

Form-A Pending at D.M. Level.

49 RAJESH S/O SUBE SINGH

S.T. No-348/1998 C.R. No-355/1997, U/S-148, 302/149, I.P.C

Murder 2

06/08/2005

3701/2005 Decided

28.03.2007

17 Year 03 Mth. 23 day

22 Year 10 Mth. 24 day

39 Year 07 Mth.

—

Release on Mercy (Permanent Policy) on 05-05-2022

50 NAYAB ALI S/O MOHD. MUSLIM

S.T. No-225/2001 C.R. No-21/2001, U/S-302/149 201, 403 IP.C

Murder

23/07/2007

925/2008

Pending

17 Year 05 Mth. 02 day

22 Year 04 Mth. 06 day

42 Year 08 Mth. 03 day

—

Release on Mercy (Permanent Policy) on 05-05-2022.

51 VIKRAM S/O JAIPAL RAJPUT

S.T. No-573, 574/1996, C.R. No-95/1996, U/S-302 IP.C, 25 A ACt

Murder 1

28/09/2004

6336/2004 Pending

Pending

17 Year 03 Mth. 11 day

23 Year 06 Mth. 11 day

50 Year 10 Mth. 09 day

Released on S.C order Interim Bail 27.09.2021

Form-A Pending at D.M. Level.

52 PAPPU @ NAUNIHAL S/O KESHAV KUMAR

S.T. No-454/2004 C.R. No-50/2004, U/S-302 IP.C

Murder 1

06/10/2005

2998/2009 Decided

24.03.2018

17 Year 06 Mth. 20 day

22 Year 10 Mth. 29 day

51 Year 11 Mth. 06 day

Released on S.C order Interim Bail 02.10.2021

Form-A Pending at D.M. Level.

53 RAJ KUMAR @ GUDDU S/O RAM LAKHAN

S.T. No-147/1999, C.R. No-187/1998, U/S-148, 307/149, 302/149 IP.C

Murder 1

06/10/2005

1603/2006

Pending

16 Year 02 Mth. 10 day

21 Year 05 Mth. 02 day

58 Year 05 Mth. 18 day

Released on S.C order Interim Bail 30.09.2021

Form-A Pending at D.M. Level.

54 BABLU S/O KARIM KHAN

S.T. No-911/2003, C.R. No-150/2003, U/S-302 IP.C

Murder 1

22/07/2005

9462/2014 Decided

04.03.2011

18 Year 00 Mth. 06 day

23 Year 05 Mth. 07 day

48 Year 00 Mth. 17 day

Released on S.C order Interim Bail 25.10.2021

Form-A Pending at D.M. Level.

55 JAMUNA KANJA @ JAMUNA PRASAD KAUSHIK S/O OM PARKASH SHARMA

S.T. No-617/2002, C.R. No-216/2002, U/S-384, 302, 323/34IP.C

Murder 1

09/05/2003

6110/2003

Pending

19 Year 01 Mth. 10 day

25 Year 02 Mth. 18 day

59 Year 02 Mth. 03 day

Released on S.C order Interim Bail 30.09.2021

Form-A Pending at H.Q. Level.

56 SUNIL S/O JAGDISH RAJPUT

S.T. No-439, 440/2003, C.R. No-438, 407/2002, U/S-302/34IP.C & 25 A Act.

Murder 1

10/03/2006

1843/2006

Pending

16 Year 02 Mth. 24 day

21 Year 05 Mth. 21 day

43 Year 03 Mth. 22 day

Released on S.C order Interim Bail 14.10.2021

Form-A Pending at D.M. Level.

57 SHIV CHARRAN S/O UJAGAR BALMIKI

S.T. No-135/2002 C.R. No-49/2001, U/S-302 IP.C

Murder 1

21/01/2004

1480/2006

Pending

18 Year 05 Mth. 04 day

24 Year 04 Mth. 00 day

55 Year 08 Mth. 09 day

Released on S.C order Interim Bail 07.10.2021

Form-A Pending at H.Q. Level.

58 GULAM RASUL S/O MOHD. IQBAL

S.T. No-576/2004 C.R. No-37/2004, U/S-302, 201 IP.C

Murder 1

30/06/2005

7291/2017

Pending

18 Year 02 Mth. 25 day

23 Year 10 Mth. 09 day

41 Year 08 Mth. 02 day

—

Release on Mercy (Permanent Policy) on 11.05.2022

59 RAKSHPAL S/O RAGHUVIR SINGH

S.T. No-647/2000 C.R. No-180, 185/1999, U/S-147, 148, 302 IP.C & 25(1)(B) A Act

Murder 1

24/10/2005

5097/2005

Pending

16 Year 10 Mth. 25 day

22 Year 02 Mth. 23 day

58 Year 01 Mth. 04 day

—

Release on Mercy (Permanent Policy) on 18.10.2022.

60 KAAMIL S/O INSHAD

ST No-545/04 Cr No-83/04 U/s 147, 148, 307/149, 302/149 IPC

Murder 01

04-05-2007

3422/2007 17-05-2007

07-10-2021

17 Y 11 M 17 D

21 Y 06 M 27 D

42 Y

—

Proposal under Permanent Policy of Premature release is Pending at hqr. level

61 NOOR MOHAMMAD S/O NIZAMUDDIN

S.T. No-107/1994, C.R. No-171/1993, U/S-302/34, IP.C.

Murder 1

23/11/2006

7461/2006

Pending

17 Year 10 Mth. 24 day

22 Year 10 Mth. 08 day

48 Year 07 Mth. 24 day

Released on S.C order Interim Bail 04.10.2021

Form-A Pending at D.M. Level.

62 BHANU PRATAP SINGH @ MUNNA BABU S/O HARI DAS

S.T. No-340/2005, C.R. No-237/2005, U/S-307, 302 IP.C

Murder 2

25/08/2007

184/2007

Pending

16 Year 03 Mth. 08 day

20 Year 11 Mth. 25 day

55 Year 04 Mth. 27 day

—

Release on Mercy (Permanent Policy) on 14.10.2022.

63 VIJAYPAL S/O RAGHUVIR SINGH

S.T. No-647/2000, C.R. No-180, 186/1999, U/S-147, 148, 302/149, IP.C 25(1)(B) A Act

Murder 1

24/10/2005

5097/2005

Pending

16 Year 10 Mth. 21 day

22 Year 01 Mth. 28 day

60 Year 01 Mth. 00 day

—

Release on Mercy (Permanent Policy) on 14.10.2022.

64 LAXMAN S/O RAM BHAROSI

S.T. No-112/2004, C.R. No-117/2003, U/S-302, IPC

Murder 1

25/01/2006

641/2006

Pending

16 Year 10 Mth. 10 day

22 Year 01 Mth. 01 day

51 Year 07 Mth.

Released on S.C order Interim Bail on 27.09.2021

Form-A Pending at D.M. Level.

65 KRANTI CHAUDHARY S/O VIPAT CHAUDHARY

S.T. No-12/2004, C.R. No-305/2004, U/S-394, 302, 201, I.P.C.

Murder 1

13/06/2008

6925/2009

Pending

17 Year 00 Mth. 18 day

21 Year 06 Mth. 12 day

38 Year 10 Mth. 27 day

Released on S.C order Interim Bail 26.11.2021

Form-A Pending at H.Q Level.

66 HARISH KUMAR @ BABLU S/O ASHOK KUMAR

ST No.- 80/1997 Cr. No.- 06/1997 U/S- 302, 394 IPC P.S.- TUNDLA DISTT.- FIROZABAD

MURDER

19.12.2000

86/2001 Filing Date-10.01.2001

08.05.2007

24 Years 07 Months 21 Days

31 Years 08 Months 17 Days

49 Y

RELEASED ON BAIL DATED-16.09.2021

ALL DISMISSED

2.18

DALJEET SINGH v. STATE OF U.P. & ORS. W.P.(Crl.) No. 397/2021

DALJEET SINGH S/O DRAGPAL SINGH

Cr. No-264/2002 St. No-997/2002 u/s-302 IPC

Murder, 01 person (lok sewak)

24-06-2006

4501/2006

14-09-2012

19 Year 11Month 12 Days

24 Year 06 Month 12 Days

50 Year 08 Month 26 days

Lodged in Model Jail Lucknow

Form-A Rejected, 14 Year Nominal Roll Pending due to Abhimat of Concerning Court.

2.19

SHAHID v. STATE OF U.P. & ORS. W.P.(Crl.) No. 421/2021

SHAHID S/O SHRI INTZAR

ST. NO-671/2005 CR. NO-02/2005 US-302, 307, 34 IPC

MURDER

27-09-2006

421/2021 ON DATED : 09-10-2021

CRIMINAL APPEAL PENDING IN HON'BLE SUPREME COURT AND BAIL ALLOWED ON DATED : 25-10-2021

16YY 05MM 01DD

21YY 05MM 16DD

27 YEARS

Bailed Out Released On DATED-02-11-2021 From District Jail Muzaffarnagar

FORM-A Rejected On Dated : -08-12-2020

2.20

PRAVEEN & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 446/2021

1 PRAVEEN S/O JOGENDRA SINGH

S.T. No-429, 430/2005 C.R. No-157, 158/2004, U/S-302/34, IPC 25/4 A. Act

Murder 1

12/05/2011

3331/2011 Pending

Pending

17 Year 08 Mth. 08 day

21 Year 05 Mth. 03 day

49 Year 01 Mth. 07 day

Released on H.C Bail order 25.07.2022

Form-A Pending at H.Q Level.

2 VINOD S/O RAKAM SINGH

S.T. No-1134/1999, C.R. No-244/1999U/S-148, 302/149 IPC

Murder 1

26/11/2006

150/2006

Pending

17 Year 02 Mth. 28 day

22 Year 09 Mth. 02 day

55 Year 02 Mth. 12 day

Released on H.C Bail order 07.06.2022

Form-A Pending at D.M. Level

3 MOHAMMAD FAROOQ S/O RAFIQ

S.T. No-578/2004 C.R. No-239/2004 U/S-302IPC

Murder 1

01/10/2005

31067/201 5 Pending in SC Delhi

Pending

17 Year 11 Mth. 09 day

22 Year 05 Mth. 20 day

54 Year 06 Mth. 27 day

—

Release on Mercy (Permanent Policy) on 05.05.2022

4 KASIM S/O SNAWAR

S.T. No-1211/2000 U/S-302/34IPC

Murder 1

30/05/2002

4195/2002 Decided

08.08.2007

22 Year 02Mth. 20day

28 Year 11Mth. 20day

56 Year 08 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

5 JIAUL HASSAN @ BUNTY S/O MUKHTIAR @ KUDRAT

S.T. No-967/2002 C.R. No-209/2002 U/S-302IPC & 25/4 A. Act

Murder 1

05/08/2006

5011/2006

Pending

20 Year 03 Mth. 15day

25 Year 06Mth. 05 day

43 Year 11 Mth.

—

1- Form-A Pending at D.M Level. 2- Praposal for Pre Mature 05.09.2022 under Permanent Policy send to H.Q.

6 RAMBABU S/O LALLU REKVAAR

S.T. No-311/1995 C.R. No-386/1995 U/S-302IPC

Murder 1

17/02/1999

2674/1999 Decided

10.09.2002

20 Year 03 Mth. 13 day

25 Year 09 Mth. 27 day

51 Year 07 Mth.

—

Release on Mercy (Permanent Policy) on 30.04.2022

7 RAJESH S/O DWARKA PRASAD

S.T. No-1499, 1500/2004 C.R. No-310, 314/2004 U/S-302, IPC, 7CLA Act, 4/25A. Act

Murder 1

22/06/2007

5410/2007 Pending

Pending

17 Year 10 Mth. 10 day

22 Year 10 Mth. 01 day

61 Year 06 Mth. 16 day

—

Release on Mercy (Permanent Policy) on 26.05.2022

8 ISTAQBAL S/O AKHTAR

S.T. No-545/2004 C.R. No-83/2004 U/S-147, 148, 307/149, 302/149IPC

Murder 1

04/05/2007

3422/2007 Decided

07.10.2021

18 Year 03 Mth. 28 day

23 Year 05 Mth. 07 day

55 Year 00 Mth. 04 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

9 ROHTASH @ ROHDAS S/O VIJAYPAL

S.T. No-607/2005 C.R. No-96/2005 U/S-302/34, 324/34IPC, 25/4A. Act

Murder 1

08/01/2008

928/2008

Pending

17 Year 01Mth. 04 day

22 Year 03Mth. 07 day

49 Year 00 Mth.

Released on H.C Bail order 07.05.2022

Form-A Pending at D.M. Level

10 PREM SINGH S/O BABU GURJAR

S.T. No-347/2002 C.R. No-268/2002 U/S-302IPC

Murder 1

11/08/2005

3479/2005 Pending

Pending

17 Year 01Mth. 10day

21 Year 08 Mth. 21 day

46 Year 08 Mth.

Released on H.C Bail order 05.05.2022

Form-A Pending at D.M. Level

11 MUNNA S/O ALIJAAN

S.T. No-1416/1999 C.R. No-361/1999 U/S-304/34, 308/34, 504, IPC

Murder 1

06/10/2005

4908/2005 Decided

20.05.2022

17 Year 03 Mth. 23day

22 Year 10 Mth. 04 day

51 Year 05 Mth.

Release By HC on Date- 28.06.2022

Form-A Pending at D.M. Level

12 NAFEES @ LANGDA S/O YUNUS

S.T. No-208/2005 C.R. No-241/2005 U/S-302/34IPC

Murder 1

28/05/2007

6270/2007 Decided

02.05.2019

17 Year 06 Mth. 11 day

22 Year 07 Mth. 12 day

44 Year 06 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

13 JANEY ALAM S/O SABIR ALI

S.T. No-375/2004 C.R. No-26/2004 U/S-498A, 304BIPC, 3/4 DP Act

Murder 1

12/06/2008

3650/2005

Pending

17 Year 09 Mth. 10 day

22 Year 04 Mth. 08 day

79 Year 04 Mth.

Release By Bail HC on Date- 15.05.2022

Form-A Pending at D.M. Level

14 SITTU @ SATENDRA S/O SH. KARTAR SINGH

S.T. No-733, 686/2004 C.R. No-70, 72/2004 U/S-394, 307/34, 302/34, 41 2IPC, 25/4A. Act

Murder 1

14/07/2006

4187/2006

Pending

18 Year 03 Mth. 00 day

23 Year 04 Mth. 16 day

39 Year 00 Mth. 04 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

15 KAPOOR S/O GANGA SHARAN

S.T. No-922/2005 C.R. No-6/2005 U/S-304BIPC, 3/4 DP Act

Murder 1

03/10/2007

6986/2007

Pending

17 Year 01 Mth. 27 day

22 Year 01 Mth. 17 day

41 Year 06 Mth. 07 day

—

Proposal has send to H.Q for Pre Mature on 21.06.2022 under Permanent Policy.

16 ANISH @ RAHISH S/O NAFEES

S.T. No-906/2005 C.R. No-132/2005 U/S-302IPC

Murder 1

30/04/2011

4209/2011 Decided

24.08.2018

17 Year 02 Mth. 07 day

26 Year 11 Mth. 17 day

40 Year 09 Mth. 14 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

17 PRAMOD S/O DHEERAJ

S.T. No-1463/1999, 18/2000 C.R. No-242, 267/1999 U/S-302/34, 201IPC, 25/4A. Act

Murder 1

10/09/2007

3120/2008

Pending

17 Year 06 Mth. 08 day

21 Year 06 Mth. 06 day

39 Year 00 Mth. 20 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

18 NANHA S/O MUNFAIT

S.T. No-617/2005 C.R. No-02/2005 U/S-307/34, 302/34, 323/34IPC

Murder 1

27/09/2006

996/2019 Decided

09.10.2018

17 Year 03 Mth. 29 day

22 Year 07 Mth. 20 day

42 Year 06 Mth. 08 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

19 RAMOTTAR @ KAALU SHARMA S/O MANGULAL SHARMA

S.T. No-35/2006 C.R. No-1122/2005 U/S-302IPC, 25/4A. Act

Murder 1

26/02/2007

1948/2007

Pending

17 Year 00 Mth. 23 day

22 Year 02 Mth. 24 day

51 Year 05 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

20 SUDESH S/O JASWANT SINGH

S.T. No-1055/2005, 377/2006 C.R. No-225, 569/2005 U/S-307/34, 302, 336, 504, 506 IPC, 25/4 A. Act

Murder 1

11/03/2010

2376/2010

Pending

17 Year 01 Mth. 01 day

21 Year 02 Mth. 20 day

52 Year 00 Mth. 09 day

Release By Bail HC on Date-04.08.2022

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

21 BAALI S/O JAALAM

S.T. No-09/1987 U/S-147, 307/149, 302/149, 323/149IPC

Murder 2

31/05/1988

395/1988 Decided

23.12.1988

33 Year 11 Mth. 07 day

45 Year 00 Mth. 18 day

56 Year 02 Mth. 03 day

—

Release on Mercy (Permanent Policy) on 21.05.2022

22 SHAMBHU S/O BACCHU PRASAD

S.T. No-738/2005 C.R. No-53/2005 U/S-302, IPC

Murder 1

06/05/2006

4320/2007

Pending

17 Year 03 Mth. 04 day

22 Year 07 Mth. 11 day

58 Year 00 Mth. 19 day

Released on H.C Bail order 27.05.2022

Form-A Pending at D.M. Level

23 SUGRIV SINGH S/O SULTAN SINGH

S.T. No-538/2005 U/S-302/34IPC

Murder 1

26/04/2007

3058/2007 Pending

Pending

16 Year 03 Mth. 14 day

21 Year 01 Mth. 08 day

35 Year 10 Mth. 07 day

Released on H.C Bail order 07.10.2 021

Form-A Pending at D.M. Level

24 JAFEER S/O JAMEER AHMED

S.T. No-906/2005 C.R. No-132/2005 U/S-302IPC

Murder 1

30/04/2011

4209/2011 Decided

24.08.2018

17 Year 02 Mth. 07 day

26 Year 11 Mth. 17 day

40 Year 09 Mth. 14 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

25 DHEERU @ DHEERAJ S/O DHANPAL SINGH

S.T. No-1463/1999, 18/2000 C.R. No-242, 267/1999 U/S-302/34, 201IPC, 25/4A. Act

Murder 1

10/09/2007

3120/2008

Pending

17 Year 06 Mth. 08 day

21 Year 06 Mth. 06 day

39 Year 00 Mth. 20 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

26 CHATTAR SINGH @ BABLI S/O RAM CHARAN

S.T. No-617/2005 C.R. No-02/2005 U/S-307/34, 302/34, 323/34IPC

Murder 1

27/09/2006

996/2019 Decided

09.10.2018

17 Year 03 Mth. 29 day

22 Year 07 Mth. 20 day

42 Year 06 Mth. 08 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

27 FAJJU S/O SYED

S.T. No-35/2006 C.R. No-1122/2005 U/S-302IPC, 25/4A. Act

Murder 1

26/02/2007

1948/2007

Pending

17 Year 00 Mth. 23 day

22 Year 02 Mth. 24 day

51 Year 05 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

28 BOBBY S/O MAHENDER SINGH

S.T. No-1055/2005, 377/2006 C.R. No-225, 569/2005 U/S-307/34, 302, 336, 504, 506 IPC, 25/4 A. Act

Murder 1

11/03/2010

2376/2010

Pending

17 Year 01 Mth. 01 day

21 Year 02 Mth. 20 day

52 Year 00 Mth. 09 day

Release By Bail HC on Date-04.08.2022

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

29 HEERA S/O KANCHHI JATAV

S.T. No-09/1987 U/S-147, 307/149, 302/149, 323/149IPC

Murder 2

31/05/1988

395/1988 Decided

23.12.1988

33 Year 11 Mth. 07 day

45 Year 00 Mth. 18 day

56 Year 02 Mth. 03 day

—

Release on Mercy (Permanent Policy) on 21.05.2022

30 MUNNA S/O KARAN SINGH

S.T. No-738/2005 C.R. No-53/2005 U/S-302, IPC

Murder 1

06/05/2006

4320/2007

Pending

17 Year 03 Mth. 04 day

22 Year 07 Mth. 11 day

58 Year 00 Mth. 19 day

Released on H.C Bail order 27.05.2022

Form-A Pending at D.M. Level

31 KAMRUDDIN S/O KHAIRULLAH

S.T. No-538/2005 U/S-302/34IPC

Murder 1

26/04/2007

3058/2007 Pending

Pending

16 Year 03 Mth. 14 day

21 Year 01 Mth. 08 day

35 Year 10 Mth. 07 day

Released on H.C Bail order 07.10.2021

Form-A Pending at D.M. Level

32 SUBHASH S/O MANGE RAM

S.T. No-467/2004 C.R. No298/2004-U/S-148, 307/149, 302/149IPC

Murder 1

14/03/2007

2882/2007

Pending

16 Year 03 Mth. 19 day

21 Year 03 Mth. 21 day

52 Year 06 Mth. 13 day

Released on H.C Bail order 18.04.2022

Form-A Pending at D.M. Level

33 IRTEJA S/O YUNUS

S.T. No-208/2005 C.R. No-241/2005 U/S-302/34IPC

Murder 1

28/05/2007

6270/2007 Decided

Pending

17 Year 06 Mth. 11 day

22 Year 07 Mth. 12 day

42 Year 11 Mth. 05 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

34 TUNTUN @ INDERJIT SINGH S/O PARMATMANAND SINGH

ST NO-163/2005 CR NO-48/2005 US-302, 392 IPC

MURDER

31-03-2009

2183/2009 ON DATED : 16 -04-2009

CRIMINAL APPEAL PENDING IN HON'BLE ALLAHAB AD HIGH COURT. AND BAIL ALLOWED ON DATED : 30-05-2022

17-YY 05-MM 27-DD

21-YY 11-MM 16-DD

36 YEARS

—

FORM-A Pending(Form-A Sent On Dated : -17-01-2019) Note-On being found eligible under the permanent policy on Independence Day, the order to be released was issued by the government on 14.08.2022. But the prisoner had been already released On Dated : -14-07-2022 from District Jail Muzaffarnagar

35 KULLU YADAV S/O MAHADEV YADAV

ST NO-336/2002, CR NO-33/2001, U/S-302 IPC

MURDER-1

07-09-2009

2035/2010

PENDING

19 YEARS, 04 MONTHS, 14 DAYS

22 YEARS, 02 MONTH S, 19 DAYS

54 YEARS, 01 MONTH S, 25 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-25-05-2022

36 MANTU TIWARI S/O CHANDRA TIWARI

ST NO-301/2005, CR NO-990/2005, U/S-302/149, 323/149, 148, IP C

MURDER-2

16-01-2008

1410/2008

PENDING

17 YEARS, 01 MONTHS, 01 DAYS

21 YEARS, 05 MONTH S, 03 DAYS

43 YEARS, 07 MONTH S, 24 DAYS

—

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -09-04-2022

37 RAJESH TIWARI S/O LALJI TIWARI

ST NO-301/2005, CR NO-990/2005, U/S-302/149, 323/149, 148, IP C

MURDER-2

16-01-2008

1410/2008

PENDING

17 YEARS, 01 MONTHS, 01 DAYS

21 YEARS, 05 MONTH S, 03 DAYS

49 YEARS, 07 MONTH S, 24 DAYS

—

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -09-04-2022

38 VIJAY KARAN SINGH S/O DULARE SINGH

ST NO-518/2005, CR NO-206/2004, U/S-302, 307 IPC

MURDER-1

24-07-2008

2116/2008

PENDING

16 YEARS, 07 MONTHS, 27 DAYS

20 YEARS, 11 MONTH S, 09 DAYS

61 YEARS, 03 MONTH S, 07 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED 13-10-2021

39 JAI PARKASH MISHRA S/O NAAMWAR MISHRA

ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148, IPC

MURDER-2

27-11-2006

7814/2006 & 382/2007

DECIDED ON DATED-04-08-2015

16 YEARS, 07 MONTHS, 10 DAYS

20 YEARS, 01 MONTH S, 09 DAYS

48 YEARS, 06 MONTH S, 02 DAYS

—

RELEASE ON JAIL POLICY ON DATED-20-05-2022

40 OMPARKASH MISHRA S/O NAAMWAR MISHRA

ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148 IPC

MURDER-2

27-11-2006

7814/2006 & 382/2007

DECIDED ON DATED-04-08-2015

17 YEARS, 01 MONTHS, 20 DAYS

20 YEARS, 10 MONTH S, 17 DAYS

45 YEARS, 00 MONTH S, 03 DAYS

—

RELEASE ON JAIL POLICY ON DATED-18-05-2022

41 BABU RAM S/O AKSHAYBAR

ST NO-12/2002, CR NO-61/2001, U/S-147, 323/149, 324/149, 32 5/149, 307/149, 302/149 IPC

MURDER-2

07-03-2006

764/2006

PENDING

19 YEARS, 04 MONTHS, 01 DAYS

22 YEARS, 03 MONTH S, 16 DAYS

55 YEARS, 07 MONTH S, 28 DAYS

—

RELEASE ON JAIL POLICY ON DATED-20-05-2022

42 POTU @ CHAITANYA SWARUP S/O BHRIGUNATH KASHMIRA

STN-118/1995 CR. NO.-86/1994 U/S 302/34 IPC

MURDER

04/06/2005

2708/2005 DATE OF FILLING 06/07/2005 IN H.C. ALLAHAB AD

LIFE IMPRISON MENT ON DATE-01/08/2007 BY H.C. ALLAHAB AD

17 YEARS 05 MONTH S 28 DAYS

22 YEARS 07 MONTH S 28 DAYS

54 YEARS

—

FORM-A PENDING AT THE LEVEL OF DISTRICT MAGISTRATE GHAZIPUR

43 TAPPU @ KISHORE S/O PANNALAL KASHMIRA

STN-118/1995 CR. NO.-86/1994 U/S 302/34 IPC

MURDER

04/06/2005

2708/2005 DATE OF FILLING 06/07/2005 IN H.C. ALLAHAB AD

LIFE IMPRISON MENT ON DATE-01/08/2007 BY H.C. ALLAHAB AD

17 YEARS 06 MONTH S 11 DAYS

21 YEARS 09 MONTH S 14 DAYS

49 YEARS

—

FORM-A PENDING AT THE LEVEL OF DISTRICT MAGISTRATE GHAZIPUR

44 JAGGU S/O DWARIKA

ST NO-312/2006, CR NO-59/2005, U/S-304B, 498A, IPC 3/4 DP ACT

MURDER-1

07-12-2006

2670/2006

PENDING

16 YEARS 01 MONTHS 04 DAYS

20 YEARS 06 MONTH S 10 DAYS

46 YEARS 01 MONTH S 18 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL 14-06-2022

45 PANNELAL S/O NARESH

ST NO-100/2001, CR NO-774/2000, U/S-302 IPC

MURDER-1

22-09-2007

7599/2007

PENDING

17 YEARS 07 MONTHS 10 DAYS

21 YEARS 06 MONTH S 03 DAYS

41 YEARS 03 MONTH S 26 DAYS

—

FORM A PENDING AT DM LEVEL RELEASED ON BAIL ON DATED-06-05-2022

46 VIJAY KUMAR TIWARI S/O HARDEV TIWARI

ST NO-455/1994, CR NO-47/1991 U/S-304B, 201, 498A, IPC & 4 DP ACT

MURDER-1

05-10-2005

1557/2005

PENDING

17 YEARS 10 MONTHS 21 DAYS

21 YEARS 01 MONTH S 18 DAYS

55 YEARS 09 MONTH S 29DAYS

FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL 06-05-2022

47 SANTOSH KUMAR MISHRA S/O PARAS NATH MISHRA

ST. NO-141/2005, 140/2005 CR. NO-376/2004, 14/2005 U/S-302 IPC & 25 A ACT

MURDER 1

28-02-2006

1851/2006

DECIDED ON DTD-05-04-2019

17 YY 07 MM 21 DD

21 YY 03 MM 24 DD

41 YEAR, 02 MONTH S, 12 DAYS

FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL

48 BACHCHAN @ RAMESH SINGH S/O AMAR NATH SINGH PATEL

ST. NO-74/2005 CR. NO-17/2005 U/S-302/34, 201 IPC

MURDER-1

27-05-2006

3561/2006

PENDING

17 YEARS, 03 MONTHS 26 DAYS

19 YEARS, 06 MONTH S, 26 DAYS

45 YEARS, 00 MONTH S, 10 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-24-06-2022

49 RAM KUMAR NAI S/O SHAMBHU

ST. NO-256/2005 CR. NO-564/2004 U/S-302/34, 201/34, 381, 411 IPC

MURDER

08-07-2008

1777/2008

PENDING

18 YY 00 MM 03 DD

21 YY 07 MM 16 DD

42 YEAR, 04 MONTH S, 18 DAYS

FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL

50 PRAMOD @ GABBAR S/O RAM LAKHAN YADAV

ST. NO-486/2005, 487/2005, CR NO-57/2005, 83/2005, U/S-302 IPC, 25 ARM ACT

MURDER-1

25-09-2008

2619/2008

PENDING

17 YEARS, 01 MONTH, 24 DAYS

20 YEARS, 04 MONTH, 24 DAYS

37 YEARS, 00 MONTH, 22 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-02-06-2022

51 SHIV MURTI S/O RAJDEV

ST. NO-13/2000 CR. NO69/1999 U/S-302/149, 201 IPC

1 RAPE/MURDER

19-02-1981

564/1982

DECIDED ON DTD-04-02-2005

18 YY 00 MM 18 DD

21 YY 08 MM 06 DD

57 YEAR, 05 MONTH S, 20 DAYS

52 RAMASHANKAR @ CHHOTE S/O KRIPA SHANKAR

ST. NO-117/1981 CR. NO-1981/1981 U/S-302/34, 307/34 IPC

1 MURDER

27-06-2005

2611/2005

DECIDED ON DTD-24-07-2012

17 YY 02 MM 01 DD

22 YY 10 MM 28 DD

57 YEAR, 03 MONTH S, 18 DAYS

FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL

53 RAJ KUMAR S/O RAMJATAN

ST. NO-128/2003 CR. NO-58/2003 U/S-302/34, 506 IPC

1 MURDER

06-03-2006

623/2006

PENDING

17 YY 07 MM 09 DD

21 YY 09 MM 09 DD

48 YEAR, 01 MONTHS, 21 DAYS

FORM A PENDING AT DM LEVEL JAIL POLICY PENDING AT HQ LEVEL

54 MAHENDER SAROJ S/O CHANDRAJIT SAROJ

ST. NO-846/2004 CR. NO-73/2004 U/S-302 IPC

1 MURDER

24-04-2007

5527/2007

PENDING

18 YY 03 MM 03 DD

21 YY 09 MM 06 DD

43 YEAR, 02 MONTHS, 22 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

55 GANESH S/O SARJU

ST NO-261/1994, CR NO-134/1992, U/S-396 IPC

MURDER- 2

24-02-2005

435/2005

DECIDED ON DATED-18-08-2013

16 YEARS, 01 MONTHS, 06 DAYS

19 YEARS, 01 MONTHS, 10 DAYS

57 YEARS, 07 MONTHS, 14 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-25-06-2022

56 VINOD KUMAR SINGH S/O JAGDISH SINGH

ST NO-59/2004, 58/2004, CR NO-166/2003, U/S-302, 394 IPC 25 ARM ACT

MURDER- 1

20-10-2004

5661/2004

PENDING

18 YEARS, 08 MONTHS, 03 DAYS

21 YEARS, 02 MONTHS, 03 DAYS

52 YEARS, 09 MONTHS, 26 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-30-04-2022

57 MOHD. JAMAAL S/O BAKREEDI

ST NO-1100A/2003, CR NO-122/2003, U/S-302 IPC

MURDER-1

25-10-2007

2324/2009

PENDING

17 YEARS, 07 MONTHS, 15 DAYS

19 YEARS, 05 MONTHS, 25 DAYS

37 YEARS, 04 MONTHS, 26 DAYS

FORM A REJECTED ON DATED -21-092021 RELEASE ON JAIL POLICY ON DATED-25-05-2022

58 GOPAL GUPTA S/O NAND KISHORE

ST NO-218/2003, CR NO-315/2003, U/S-302, 323, 324, 326 IPC

MURDER-1

31-08-2004

4831/2004

DECIDED ON DATED -26-07-2019

18 YEARS, 05 MONTHS, 18 DAYS

21 YEARS, 10 MONTHS, 28 DAYS

42 YEARS, 03 MONTHS, 24 DAYS

RELEASE ON JAIL POLICY ON DATED-05-05-2022

59 LAKHAN LAL S/O SATAN DEV

ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412, 408 IPC

2 MURDER

23-11-2006

7694/2006

PENDING

17 YY 05 MM 17 DD

21 YY 05 MM 20 DD

39 YEAR, 02 MONTH S, 22 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

60 RAJKUMAR @ GHANTU S/O KALLU LOHAR

ST NO-172/2005, CR NO-359/2005, U/S-302, 147, 342, IPC

MURDER- 2

01-05-2007

3390/2007

PENDING

17 YEARS, 01 MONTHS, 07 DAYS

19 YEARS, 10 MONTHS, 07 DAYS

44 YEARS, 01 MONTHS, 12 DAYS

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-14-07-2022

61 SANTOSH MISHRA S/O NAAMWAR MISHRA

ST NO-530/2004, CR NO-U/S-302/149, 148 IPC

MURDER-1

27-11-2006

382/2007

DECIDED ON DATED 04-08-2015

18 YEARS, 00 MONTH S, 29 DAYS

21YEA RS, 01 MONTHS, 02 DAYS

36 YEARS, 04 MONTHS, 05 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

62 VINOD MISHRA S/O JAI GOVIND MISHRA

ST NO-530/2004, CR NO-545/2004, U/S-302/149, 148 IPC

MURDER-2

27-11-2006

7814/2006, 382/2007

DECIDED ON 04-08-2015

17 YEARS, 07 MONTHS, 00 DAYS

21 YEARS, 10 MONTHS, 00 DAYS

41 YEARS, 06 MONTHS, 02 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-06-07-2022

63 MOHIUDDIN S/O KENU

ST NO-586/2003, CR NO-51/2003, U/S-147, 148, 452, 506(2), 307/149, 302/149 IPC

MURDER-02

15-03-2008

805/2008

PENDING

18 YEARS, 01 MONTHS, 16 DAYS

22 YEARS, 02 MONTHS, 15 DAYS

58 YEARS, 11 MONTHS, 18 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-08-06-2022

64 ARUN KUMAR @ ARUN DEV PANDEY S/O DAYA SHANKAR PANDEY

ST NO-07/2003, CR NO-27/2002, U/S-147, 148, 302, 307/149 IPC

MURDER-1

27-11-2006

2526/2006

PENDING

17 YEARS, 05 MONTHS, 25 DAYS

21 YEARS, 10 MONTHS, 16 DAYS

60 YEARS, 00 MONTHS, 04 DAYS

RELEASE ON JAIL POLICY ON DATED-12-05-2022

65 JAGDISH S/O RAM LAKHAN

ST NO-15/2004, CR NO-221/2002, U/S-148, 302/149, 201 IPC

MURDER-1

29-08-2008

2088/2008

DECIDED ON DATED-06-05-2016

18 YEARS, 11 MONTHS, 26 DAYS

22 YEARS, 05 MONTH S, 26 DAYS

53 YEARS, 04 MONTH S, 23 DAYS

RELEASE ON JAIL POLICY ON DATED -08-06-2022

66 SURESH S/O DUKHRAN

ST. NO-79/2003 CR. NO-159/2002 U/S-302 IPC

1 MURDER

17-09-2010

6654/2010

PENDING

17 YY 09 MM 10 DD

03 YY 11 MM 21 DD

21 YY 09 MM 01 DD

60 YEAR

FORM A DM LEVEL PENDING/JAIL POLICY

67 UMA KANT @ KARIYA S/O BAHURUPI

ST NO-10/2003, CR NO-128/2002, U/S-302 IPC

MURDER-1

26-05-2007

1628/2007

PENDING

18 YEARS, 01 MONTHS, 05 DAYS

21 YEARS, 05 MONTHS, 05 DAYS

44 YEARS, 07 MONTHS, 17 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-01-06-2022

68 RAMAYAN YADAV S/O BAALKARAN

ST NO-189/2003, CR NO-652/2003, U/S-147, 148, 307, 504, 302 IPC

MURDER-1

21-05-2005

2792/2005

PENDING

18 YEARS, 10 MONTHS, 17 DAYS

21 YEARS, 05 MONTHS, 19 DAYS

63 YEARS, 05 MONTHS, 27 DAYS

RELEASE ON JAIL POLICY ON DATED-09-10-2021

69 RAJESH S/O MOOL CHAND

ST. NO-765/2005 CR. NO-76/2005 U/S-302/34 IPC

1 MURDER

09-04-2009

1105/2009

PENDING

17 YY 02 MM 03 DD

21 YY 05 MM 10 DD

46 YEAR, 05 MONTHS, 12 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

70 LALJI GUPTA S/O SHANKAR

ST NO-15/2005, CR NO-468/2004, U/S-302 IPC

MURDER-1

30-11-2006

3457/2013

DECIDED ON DATED-12-02-2019

16 YEARS, 06 MONTHS, 20 DAYS

19 YEARS, 08 MONTHS, 28 DAYS

40 YEARS, 05 MONTHS, 21 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY DATED-06-06-2022

71 SUBHASH KUSHWAHA S/O GANGARAM

ST NO-132/2002, CR NO-104/2002, U/S-302 IPC

MURDER-1

11-01-2005

352/2005

DECIDED ON DATED 27-04-2007

18 YEARS, 05 MONTHS, 07 DAYS

22 YEARS, 01 MONTHS, 05 DAYS

55 YEARS, 11 MONTHS, 26 DAYS

FORM A PENDING AT DM L;EVEL RELEASE ON JAIL POLICY AT DATED-05-05-2022

72 ASHOK KUMAR UPADHAYAY S/O BHOLANATH

ST NO-321/1992, CR NO-18/1992, U/S-302/149, 148 IPC

MURDER-1

28-10-2004

2363/2004

DECIDED ON DATED-02-03-2012

16 YEARS, 09 MONTHS, 10 DAYS

19 YEARS, 11 MONTHS, 15 DAYS

51 YEARS, 05 MONTH S, 14 DAYS

RELEASE ON JAIL POLICY ON DATED-05-05-2022

73 MANGLU S/O MOHAN RAEDAS

ST NO-538/2003, CR NO-35/2003, U/S-302 IPC

MURDER-1

30-08-2003

1460/2003

PENDING

18 YEARS, 10 MONTHS, 20 DAYS

21 YEARS, 15 MONTHS, 19 DAYS

53 YEARS, 04 MONTH S, 22 DAYS

RELEASE ON JAIL POLICY ON DATED-15-08-2022

74 KRISHAN MOHAN PANDEY S/O RADHEY SHYAM PANDEY

ST. NO-135/2001 CR. NO-59/2001 U/S-302 IPC

1 MURDER

03-02-2005

389/2005

DECIDED ON DTD-25-07-2017

21 YY 02 MM 04 DD

24 YY 02 MM 04 DD

52 YY 09 MM 10 DD

NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY

75 PREM NATH @ JUNGLI SINGH S/O RAMNIDHI SINGH

ST NO-279/2000, 276/2000, CR NO-79/2000, 83/2000, U/S-147, 302/149, 307/14, 506 IPC & 3/25 ARM ACT

MURDER- 1

18-09-2003

1749/2003

1749/2003 HC DECIDED ON ON DATED-24-05-2006 & 1161/2006 SC DECIDED ON DATED-27-04-2011

19 YEARS, 01 MONTHS, 17 DAYS

22 YEARS, 05 MONTHS, 16 DAYS

51 YEARS, 02 MONTHS, 09 DAYS

RELEASE ON JAIL POLICY ON DATED-05-07-2022

76 CHOTKAU @ CHOTU @ RAMDEEN S/O CHOTEY LAL

ST NO-227, 228/2022, CRNO-359/2001, 363/2001, U/S-302 IPC 25(I)(1-B) (A) ACT

MURDER-1

13-04-2004

1184/2004

PENDING

20 YEARS, 02 MONTHS, 03 DAYS

24 YEARS, 11 MONTHS, 13 DAYS

52 YEARS, 05 MONTHS, 14 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-06-2022

77 NARENDRA SINGH S/O RAM NIDHI SINGH

ST NO-276, 278/2000, CR NO-79, 82/2000, U/S-147, 302/149, 307/149, 50 6, IPC 3/25 ARM ACT

MURDER-1

18-09-2003

1749/2003

DECIDED ON DATED -24-05-2006

18 YEARS, 07 MONTHS 17 DAYS

23 YEARS, 11 MONTHS 28 DAYS

45 YEARS, 02 MONTHS 09 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY DATED -06-08-2022

78 INDAL PASSI S/O TOOFANI

ST NO-24/2005, CR NO-446/2004, U/S-302/34, 201/34, IPC

MURDER-1

28-07-2006

4604/2006

PENDING

16 YEARS, 03 MONTHS, 27 DAYS

20 YEARS, 03 MONTHS, 27 DAYS

41 YEARS, 00 MONTHS, 12 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-20-05-2022

79 GIRJA PRASAD S/O BHAGOTI PRASAD

ST NO-321/1992, CR NO-18/1992, U/S-302/149, 148 IPC

MURDER-1

28-10-02004

2363/2004

DECIDED ON DATED-02-03-2012

17 YEARS, 03 MONTHS, 29 DAYS

21 YEARS, 04 MONTHS, 12 DAYS

61 YEARS, 04 MONTHS, 12 DAYS

RELEASE ON JAIL POLICY ON DATED13-10-2015

80 CHEDDA @ ANSAAR MOHAMMAD S/O SAMIULLAH @ ALBAKSH

S.T. No-283/2004 C.R. No-329/2004 U/S-302/34 IPC

Murder 1

28/08/2008

7197/2008

Pending

17 Year 11 Mth. 05 day

22 Year 05 Mth. 28 day

46 Year 09 Mth. 18 day

—

Release on Mercy (Permanent Policy) on 05.05.2022

81 ASHOK KUMAR S/O RAMA BALMIKI

S.T. No-75/2001 C.R. No-812/200 U/S-302 IPC

Murder 1

03/09/2005

4157/2005

Pending

18 Year 08 Mth. 04 day

24 Year 02 Mth. 15 day

48 Year 07 Mth. 25 day

—

Release on Mercy (Permanent Policy) on 05.05.2022

82 ISLAM S/O TAMEEZ ALI

S.T. No-617/2005 C.R. No-02/2005 U/S-307/34, 302/34, 323/34 IPC

Murder 1

27/09/2006

996/2019 Decided

09.10.2018

17 Year 02 Mth. 07 day

22 Year 05 Mth. 28 day

57 Year 06 Mth. 08 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

83 IKHLAKH S/O TAMEEZ ALI

S.T. No-617/2005 C.R. No-02/2005 U/S-307/34, 302/34, 323/34 IPC

Murder 1

27/09/2006

996/2019 Decided

09.10.2018

17 Year 00 Mth. 28 day

22 Year 04 Mth. 19 day

61 Year 02 Mth. 28 day

—

Proposal has send to H.Q for PreMature on 07.04.2022 under Permanent Policy

84 CHANNA @ RAM CHANDER S/O RAM PREET YADAV

ST. NO-465/1996 CR. NO-259/1995 U/S-302/34, 307/34 IPC

3 MURDER

10-12-1999

44/2000

DECIDED ON DTD-31-03-2009

26 YY 11 MM 02 DD

07 YY 04 MM 14 DD

33 YY 03 MM 16 DD

58 YEAR

MERCY PENDING AT DM LEVEL/JAIL POLICY

85 BABUNA YADAV S/O RAM PREET YADAV

ST. NO-465/1996 CR. NO-259/1995 U/S-302/34, 307/34 IPC

3 MURDER

10-12-1999

44/2000

DECIDED ON DTD-31-03-2009

26 YY 07 MM 10 DD

07 YY 06 MM 04 DD

34 YY 01 MM 14 DD

46 YEAR

MERCY PENDING AT DM LEVEL/JAIL POLICY

86 BRIJESH S/O RISHESH

ST. NO-713/05 CR. NO-163/05 U/S-302/34, 394, 411 IPC

Murder 1 case

08-11-2007

148/08

Pending

16 YY 11 MM 29 DD

21 YY 09 MM 27 DD

40 YY 06 MM 11 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-23-05-2022

Form-A is Pending at the level of HQ Prison Lucknow

87 MAHENDRA S/O LATOORI KASHYAP @ OMPRAKASH

151/06 196/05 302/34, 452 I.P.C

Murder 1 case

21-Jan-09

901/09

Pending

17 YY 02 MM 11 DD

21 YY 08 MM 22 DD

38 YY 06 MM 18 DD

Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge-9, Bareilly on dated-25-08-2022

Form-A is Pending at the level of District Megistrate, Bareilly

88 SHANKARPAL S/O PURUSHOTTAM

ST. NO-420/05 CR. NO-1197/2004 U/S-302/34, 376, 201 IPC

Murder 1 case

17-Feb-07

2275/07

Pending

17 YY 07 MM 27 DD

22 YY 09 MM 00 DD

45 YY 03 MM 03 DD

Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge, Bareilly on dated-27-05-2022

Form-A is Pending at the level of District Megistrate, Bareilly

89 BHAGWANDAS S/O HORILAL

ST. NO-410/04 CR. NO-120/04 U/S- 302/34 IPC

Murder 1 case

25-Aug-06

5738/06

Pending

18 YY 04 MM 05 DD

23 YY 07 MM 29 DD

45 YY 11 MM 10 DD

Released by Goverment order no. 687/22-2-2022-17(511)/2020, Order Dated-04-08-2022 Released on date.-06-08-2022

Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending

90 SURESH S/O RAMAI RAIDAS

ST. NO-713/05 CR. NO-163/05 U/S-302/34, 394, 411 IPC

Murder 1 case

28-11-07

148/08

Pending

16 YY 11 MM 23 DD

21 YY 09 MM 21 DD

45 YY 03 MM 15 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-23-05-2022

Form-A is Pending at the level of HQ Prison Lucknow Jail policy pending

91 LALLU @ LALARAM S/O BADRI

40/02 569/01 302/34 IPC

Murder 01 Case

26-May-07

1606/07

Decided

17 YY 05 MM 00 DD

22 YY 06 MM 03 DD

44 YY 10 MM 27 DD

Form-A is Pending at the level of District Megistrate, Lakhimpur Khiri Jail policy Pending

92 AYENDRA @ HAPLOO S/O MUNSHI SINGH

ST. NO-1015/2002 CR. NO-232/2002 U/S- 302/3400 IPC

Murder 01 Case

03-May-06

2581/06

Pending

17 YY 03 MM 06 DD

22 YY 07 MM 12 DD

48 YY 08 MM 06 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-22-05-2022

Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending

93 SURENDRA SINGH S/O MUNSHI SINGH

ST. NO-1015/2002 CR. NO-232/2002 U/S-302/34 IPC

Murder 01 Case

03-May-06

2581/06

Pending

17 YY 03 MM 12 DD

22 YY 07 MM 18 DD

44 YY 08 MM 06 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-22-05-2022

Form-A is Pending at the level of District Megistrate, Pilibhit Jial policy pending

94 SATYAPAL S/O BECHE

721/01 643/00 302 I.P.C

Murder 01 Case

7-Oct-05

4866/05

Pending

21 YY 07 MM 26 DD

27 YY 03 MM 15 DD

47 YY 01 MM 22 DD

Pending at the level of District Megistrate, Badaun Jial policy pending

95 SANJAY @ AYODHYA SHUKLA S/O BALAKRAM

ST. NO-690, 691/2005 CR. NO-136, 142/2005 U/S-302 IPC & 25(1-B) Arms. Act

Murder 01 Case

03-Oct-06

2556/06

Pending

17 YY 00 MM 12 DD

22 YY 02 MM 24 DD

40 YY 06 MM 26 DD

Released on Bail & Bond on the Order of Hon'ble Court Additional Session Judge-5, Sitapur on dated-09-05-2022

Form-A is Pending at the level of District Megistrate, Sitapur Jial policy pending

96 PRAHLAD LONIYA S/O PRITAM

ST. NO-620/2006 CR. NO-949/2005 U/S-302/34 IPC

Murder 01 Case

16-Nov-09

1318/10

Pending

16 YY 08 MM 10 DD

20 YY 10 MM 15 DD

51 YY 09 MM 21 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Lakhimpur Khiri on dated-20-05-2022

Form-A is Pending at the level of District Megistrate, Lakhimpur Khiri Jial policy pending

97 PAPPU S/O SATYADEV

ST. NO-656/2002 CR. NO-300/2001 U/S- 302, 302/34 IPC

Murder 02 Case

13-Jan-06

168/06

Pending

16 YY 11 MM 14 DD

22 YY 04 MM 24 DD

45 YY 03 MM 03 DD

Released on Bail & Bond on the Order of Hon'ble Court CJ.M, Sitapur on dated-13-05-2022

Form-A is Pending at the level of District Megistrate, Sitapur Jial policy pending

98 ARVIND KUMAR @ PINTU S/O MAHESH CHANDRA MISHRA

ST. NO-476/2002 CR. NO-73/2002 U/S-302/149, 148, 404, 411 IPC

Murder 01 Case

24-Jul-04

4238/04

Pending

20 YY 03 MM 22 DD

26 YY 03 MM 14 DD

54 YY 05 MM 06 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022

Form-A is Pending at the level of District Megistrate, Shajhanpur

99 BHOODAR S/O MAHESH CHANDRA MISHRA

ST. NO-476/2002 CR. NO-73/2002 U/S- 302/149, 148, 404 IPC

Murder 01 Case

24-Jul-04

4238/04

Pending

20 YY 03 MM 22 DD

26 YY 03 MM 14 DD

46 YY 05 MM 06 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022

Form-A is Pending at the level of District Megistrate, Shajhanpur

100 PANKAJ S/O MAHESH CHANDRA MISHRA

ST. NO-476/02 CR. NO-73/02 U/S- 302/149, 404, 148 IPC

Murder 01 Case

24-Jul-04

4238/04

Pending

20 YY 03 MM 24 DD

26 YY 03 MM 16 DD

45 YY 05 MM 06 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Shajhanpur on dated-29-06-2022

Form-A is Pending at the level of District Megistrate, Shajhanpur

101 AJAY KUMAR CHAUBEY S/O RAMESH CHANDRA CHAUBEY

S.T. No-15/05, 14/05 CrimeNo-809/04 864/04 U/s 302/34, 324/34 I.P.C & 25 Arms Act. P/s-Mauranipur Dist - Jhansi

1 Murder

26-04-06

Criminal Appeal no-3477/06 Filling Date-24.06.06

Criminal Appeal no-3477/06 is pending in Hon'ble High Court, Allahabad.

17 Years 06 Months 03 Days

22 Years 08 Months 02Days

41 Years, 06 months

—

Released on Bail On dated-07-.04.22 by order Hon'ble High Court, Allahabad and finaly released on mercy petition in compliance of G.O. No- 1099/22-2-2022-17(326)/2021, Dated- 05-07-2022

102 DHARMENDRA @ DHARMU S/O JUGUL KISHORE MISHRA @ BRIJKISHORE

ST NO-292/2006, CR NO-391/2005, U/S-302, 307 IPC

MURDER-1

31-07-2009

2215/2009

PENDING

16 YEARS, 11 MONTHS, 20 DAYS

19 YEARS, 11 MONTHS, 28 DAYS

43 YEARS, 00 MONTHS, 10 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -07-05-2022

103 KRIPAL SINGH S/O CHHIDA SINGH

S.T. No-284/2005 C.R. No-21/2005 U/S-147, 148, 452, 302/149I PC

Murder 2

04/02/2006

1147/2006

Pending

17 Year 06 Mth. 01 day

23 Year 00 Mth. 09 day

71 Year 06 Mth. 20 day

—

Form-A/Mercy Pending at D.M. Level

2.21

CHHOTELAL & ORS v. STATE OF U.P. & ORS. W.P.(Crl.) No. 502/2021

1 CHHOTELAL S/O LACHU RAM

ST NO-76/2006, CR NO-684/2005 U/S-302 IPC

MURDER -1

06-03-2006

4224/2007

PENDING

17 YEARS, 06 MONTHS, 23 DAYS

21 YEARS, 07 MONTHS, 23 DAYS

55 YEARS, 07 MONTHS, 07 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-20-05-2022

2 CHANDERSEN SINGH @ GUDDU S/O RAJKISHORE

ST. NO-76/2000 CR. NO-62/2000 U/S-302/34 IPC

1 MURDER

24-12-2005

48/2006

PENDING

17 YY 03 MM 22 DD

21YY 03 MM 22DD

41 YEAR, 10 MONTHS, 15 DAYS

MERCY PENDING AT DM LEVEL/JAIL POLICY

3 PRADEEP S/O SATYENDRA

ST-1061/2001, CR NO-392/2001, U/S-147, 148, 302/149, 307/149, IPC 25 ARM ACT

MURDER-03

10-12-2004

646/2005, 6 59/2005, 91/2005

PENDING

19 YEARS, 00 MONTHS, 05 DAYS

22 YEARS, 01 MONTHS, 06 DAYS

47 YEARS, 08 MONTHS, 25 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -30-03-2022

4 SURESH S/O MANIRAM

ST NO-318/2007, CR NO-562/2007, U/S-148, 324/149, 323/149, 302/149, 307/149 IPC

MURDER-01

23-12-2010

506/2011

PENDING

15 YEARS, 02 MONTHS, 28 DAYS

19 YEARS, 10 MONTHS, 13 DAYS

36 YEARS, 01 MONTHS, 10 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-11-07-2022

5 RAMPYARE S/O JHILMIT

ST NO-317/1981, CR NO-157/1981, U/S-302/149, 148 IPC

MURDER-2

28-11-2005

8255/2008

PENDING

16 YERS, 04 MONTHS, 10 DAYS

19 YERS, 05 MONTHS, 10 DAYS

70 YERS, 01 MONTHS, 22 DAYS

RELEASE ON JAIL POLICY ON DATED-20-05-2022

6 GOPENDARA DUBEY S/O BEACHAN DUBEY

ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412 IPC

2 MURDER

23-11-2006

1509/2009

PENDING

17 YY 02 MM 04 DD

19 YY 03MM 04DD

55 YEAR, 03 MONTHS, 28 DAYS

JAIL POLICY/FORM A PENDING AT DM LEVEL;;

7 RAVINDRA @ KARIYA CHAUHAN S/O MAGDHU CHAUHAN

ST-5/2005, 60/2005, CR NO-16/2005, U/S-302 IPC & 3(2)(5) SC/ST ACT 3/25 AMRS ACT

MURDER-01

17-05-2007

1252/2007

PENDING

17 YEARS, 03 MONTHS, 16 DAYS

21 YEARS, 05 MONTHS, 16 DAYS

40 YEARS, 01 MONTHS, 21 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -03-05-2022

8 VIRENDRA S/O RAM SWARUP DHOBI

ST. NO-140/2006 CR. NO-13/2005 U/S-302, 323 IPC

1 MURDER

21-07-2009

1118/2011

DECIDED

16 YY 11 MM 24 DD

19 YY 10 MM 21 DD

40 YEARS, 07 MONTHS, 28 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

9 SANJAY RAI S/O RAM NEWAZ RAI

St No. 475/2005, Cr. No. 24/2005 US-147, 148, 307/149, 302/149 IPC

Murder of 1 Person

20.02.2009

2088/2009 Filing Date 13.04.2009

Pending

17 Y 01 M 03 D

19 Y 07 M 27 D

52 Yrs.

NIL

Form-A Pending at DM Level. Accused released on Bail on 26.04.2022

10 HASAIB KHAN S/O NAJIB KHAN

ST NO-575, 576/2005, CR NO-153, 172/2005, U/S-302, 323, 504, 506(2) IPC 3/25 ARM ACT

MURDER-1

31-05-2011

1303/2011

PENDING

16 YEARS, 11 MONTHS, 11 DAYS

21 YEARS, 10 MONTHS, 15 DAYS

38 YEARS, 08 MONTHS, 09 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-15-0-06-2022

11 RAMSUDHAR PATAL S/O MUNNI LAL PATAI

ST NO-515/2003, CR NO-85/2003, U/S-396, 201, 408 IPC

MURDER-1

23-11-2006

7614/2006

PENDING

18 YEARS, 05 MONTHS, 02 DAYS

20 YEARS, 09 MONTHS, 12 DAYS

54 YEARS, 10 MONTHS 05 DAYS

FORM A/MERECY DM LEVEL PENDING/JAIL POLICY

12 SUNIL KUMAR GUPTA S/O DANGAR GUPTA

ST NO-67, 68/2005, CR NO-06/2005, 24/2005, U/S-302 IPC 25 ARM ACT

MURDER-1

30-11-2006

7358/2006

PENDING

17 YEARS, 04 MONTHS, 27 DAYS

20 YEARS, 04 MONTHS, 27 DAYS

48 YEARS, 02 MONTHS, 12 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-07-2022

13 SAHAM @ SAHABUDDIN S/O AKHAR ALI

ST. NO-38/2005 CR. NO-38/20055 U/S-302, 377 IPC

1 MURDER

01-12-2006

—

17 YY 06 MM 24 DD

21 YY 06 MM 06 DD

39 YEAR, 01 MONTHS, 18 DAYS

FORM-A PENDING AT DM LEVEL/JAIL POLICY

14 BHAGWATI SINGH @ PAPPU S/O SUKHPAL SINGH

ST. NO-293/1989 CR. NO722/1988 U/S-302/34 IPC 27 ARMS ACT

1 MURDER

22-08-2009

2262/2009

PENDING

17 YY 06 MM 13 DD

20 YY 01 MM 05 DD

61 YEAR, 03 MONTHS, 21 DAYS

FORM-A PENDING AT DM LEVEL

15 RANU DUBEY @ AKHILESH S/O PRABHUNATH DUBEY

ST NO-208/2006, CR NO-61/2006, U/S-302 IPC

MURDER-1

17-03-2008

1990/2008

PENDING

15 YEARS, 09 MONTHS, 08 DAYS

19 YEARS, 05 MONTHS, 08 DAYS

38 YEARS, 08 MONTHS, 02 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-14-04-2022

16 SIYARAM S/O CHOOTA

ST NO-533/1993 CR NO-306/1991 U/S-148/302, 148 IPC

MURDER-1

08-02-2006

280/2006

PENDING

16 YEARS, 02 MONTH S, 13 DAYS

19 YEARS, 03 MONTH S, 23 DAYS

58 YEARS, 01 MONTH S, 07 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-30-07-2022

17 RAVI SINGH S/O KRISHN BHADUR SINGH

ST. NO-515/2003 CR. NO-85/2003 U/S-396, 201, 412 IPC

2 MURDER

23-11-2006

1509/2009

PENDING

16 YY 11 MM 00 DD

21 YY 02MM 03DD

44 YEAR, 02 MONTH S, 20 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

18 DINESH CHANDRA GUPTA S/O SHURYALAL

ST NO-2014, 2015/2006, CR NO-73, 74/2006 U/S-302/34 IPC & 3/25 ARM ACT

MURDER-1

11-02-2010

1982/2010

PENDING

16 YEARS, 03 MONTH S, 01 DAYS

19 YEARS, 03 MONTH S, 01 DAYS

40 YEARS, 03 MONTH S, 22 DAYS

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -22-05-2022

19 RAMSEVAK S/O PYIRE LONIYA

ST NO-196/1995, CR NO-194/1994, U/S-302/34, 323/34, 324/34 IPC

MURDER-1

14-08-2008

2315/2008

PENDING

16 YEARS, 00 MONTH S, 01 DAYS

21 YEARS, 02 MONTH S, 01 DAYS

58 YEARS, 09 MONTH S, 02 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAILON DATED-16-06-2022

20 KEDAR SINGH @ RAJESH SINGH S/O TEJ BHADUR SINGH

ST NO-153/2006, 155/2006 CR NO-412/2006, 414/2006U/S-302/34 IPC & 3/25 ARM ACT

MURDER-1

29-01-2008

597/2008

PENDING

15 YEARS, 07 MONTH S, 17 DAYS

19 YEARS, 08 MONTH S, 17 DAYS

43 YEARS, 04 MONTH S, 21 DAYS

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -01-05-2022

21 AKLEASHWAR YADAV S/O PARAS YADAV

ST. NO-47/2003 CR. NO-169/2002 U/S-148, 302/149, 307/149, 323/149 IPC

2 MURDER

03-07-2009

2040/2009

PENDING

16 YY 10 MM 13 DD

19 YY 10 MM 10 DD

41 YEAR, 02 MONTH S, 20 DAYS

FORM-A DM LEVEL PENDING

22 AJAY KUMAR S/O GIRJA SHANKAR

ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC

MURDER-1

06-05-2006

2575/2006

PENDING

15 YEARS 06 MONTH S, 23 DAYS,

19 YEARS 07 MONTH S, 21 DAYS,

42 YEARS 00 MONTH S, 22 DAYS,

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-30-05-2022

23 KUBER MISHRA S/O LATE RAMNATH MISHRA @ RMAHI

ST NO-259/2007, CR NO-405/2007

RAPE MURDER

18-05-2010

3912/2010

PENDING

16 YEARS, 02 MONTH S, 06 DAYS

18 YEARS, 02 MONTH S, 12 DAYS

69 YEARS, 04 MONTH S, 04 DAYS

FORM A DM LEVEL PENDING

24 VIJAY SHANKAR KUSHWAHA S/O RAM NARESH KUSHWAHA

ST NO-415/2006 CR NO-662/2006, U/S-302/34, 307/34 IPC

MURDER -1

20-01-2009

874/2009

PENDING

16 YEARS, 10 MONTH S, 12 DAYS

19 YEARS, 08 MONTH S, 09 DAYS

49 YEARS, 05 MONTH S, 14 DAYS

FORM A DM LEVEL PENDING

25 RAJU S/O JUKHO

ST NO-327/2007, CR NO-11/2007, U/S-302C

MURDER -1

25-07-2012

4979/2015

PENDING

15 YEARS 04MONT HS, 00 DAYS,

21 YEARS 04MON THS, 00 DAYS,

43 YEARS 01 MONTH S, 17 DAYS,

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-25-06-022

26 RAMGATI @ PREMCHAND S/O SALWAL

ST. NO-137/2007 CR. NO-178/2007 U/S-302, 452 IPC

1 MURDER

04-08-2010

5950/2010

PENDING

15 YY 06 MM 15 DD

18 YY 08 MM 04 DD

50 YEAR, 01 MONTH S, 18 DAYS

FORM-A DM LEVEL PENDING

27 RAVINDRA YADAV S/O RAM ADHAR YADAV

ST NO-45/2000, CR NO-153/1999 U/S-302/34, 201 IPC

MURDER -1

13-07-2006

4101/2006

PENDING

15 YEARS, 09 MONTH S, 22 DAYS

19 YEARS, 11 MONTH S, 24 DAYS

45 YEARS, 06 MONTH S, 29DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-04-2022

28 RAM NARESH S/O BAIJNATH

ST NO-48/2007, CR NO-410/2006, U/S-302 IPC

MURDER-1

07-05-2009

3803/2009

PENDING

14 YEARS, 04 MONTH S, 03 DAYS

19 YEARS, 11 MONTH S, 23 DAYS

59 YEARS, 03 MONTH S, 26 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -19-04-2022

29 MAHATAM S/O KUMAR YADAV

ST NO-317/1981, CR NO-157/1981, U/S-302/149, 148 IPC

MURDER-2

28-11-2005

27/2006

PENDING

16 YEARS, 05 MONTH S, 02 DAYS

21 YEARS, 05 MONTH S, 02 DAYS

61 YEARS, 03 MONTH S, 04 DAYS

RELEASE ON JAIL POLICY ON DATED-05-05-2022

30 GOPAL CHOUDHARY S/O PARASNATH CHOUDHARY

ST NO-4032002, 219/2004, CR NO-534/534/2001, U/S-302/34 IPC 3/25 ARM ACT

MURDER-1

22-09-2006

5919/2006

PENDING

15 YEARS, 05 MONTH S, 08 DAYS

21 YEARS, 05 MONTH S, 08 DAYS

53 YEARS, 08 MONTH S, 14 DAYS

FORM A PENDING AT DM LEVEL RELEASED ON BAIL DATED-16-04-2022

31 PREM SINGH S/O DUKHHARAN

ST NO-137/2002, CR NO-295/2001, U/S-302/34, 436 IPC

MURDER-03

14-07-2008

501/2008

PENDING

15 YEARS, 02 MONTH S, 16 DAYS

19 YEARS, 12 MONTH S, 16 DAYS

55 YEARS, 10 MONTH S, 03 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-25-07-2022

32 DEVI PRASAD S/O PRYAG DATT

ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC

MURDER-1

06-05-2006

2575/2006

PENDING

16 YEARS, 04 MONTH S, 20 DAYS

20 YEARS, 01 MONTH S, 24 DAYS

41 YEARS, 10 MONTH S, 18 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -30-05-2022

33 RAM JATAN YADAV S/O SARJU YADAV

ST NO-76/2006, CR NO-684/2005 U/S-302 IPC

MURDER-1

08-06-2007

4224/2007

PENDING

16 YEARS, 02 MONTH S, 22 DAYS

20 YEARS, 02 MONTH S, 22 DAYS

47 YEARS, 07 MONTH S, 07 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-07-2022

34 SANTOSH KUSHWAHA S/O RAM NARESH KUSHWAHA

ST NO-415/2006 CR NO-662/2006, U/S-302/34, 307/34 IPC

MURDER-1

20-01-2009

874/2009

PENDING

16 YEARS, 08 MONTH S, 24 DAYS

19 YEARS, 10 MONTH S, 08 DAYS

48 YEARS, 01 MONTH S, 14 DAYS

FORM A DM LEVEL PENDING

35 UMESH CHAUHAN S/O BANSRAJ CHAUHAN

ST. NO-73/1995 CR. NO-59/1993 U/S-302/34 IPC

1 MURDER

25-09-2006

6131/2006

PENDING

16 YY 01 MM 17 DD

19 YY 03 MM 17 DD

51 YEAR, 09 MONTH S, 18 DAYS

FORM-A DM LEVEL PENDING

36 PAPPU TIWARI S/O SARJU DIN TIWARI

ST NO-1276/2006, CR NO-100/2006, U/S-302/34, 364/34, 346/34 201/34 IPC

MURDER-1

19-07-2007

1696/2007

PENDING

14 YEARS 09 MONTH S 17 DAYS

41 YEARS 09 MONTH S 20 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 05-07-2022

37 SANDEEP S/O RAMPIYARE

ST NO-165/2006, CR NO-212/2005, U/S-302/34, 504, 506 (2) IPC

MURDER-1

23-01-2009

607/2009

PENDING

16 YEARS, 08 MONTH S, 18 DAYS

46 YEARS, 00 MONTH S, 24 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-26-04-2022

38 MUNSHI S/O SADAVIRCH

STNO-.698/2004 CR NO-.235/2004, U/S -148, 302/149, 307/149, 334/149, IPC & 7 CLA ACT

MURDER-2

18-05-2007

4506/2007

PENDING

14 YEARS, 06 MONTH S, 04 DAYS

18 YEARS, 05 MONTH S, 24DA YS

55 YEARS, 07 MONTH S, 21 DAY

FORM A PENDING AT DM LELVEL RELEASE ON BAIL ON DATED-22-04-2022

39 CHHAKU SINGH @ DHIRENDRA PRATAP SINGH S/O SHIV SARAN SINGH

STNO-.153/2006 CR NO-.412/2006, U/S 302/34 IPC

MURDER-1

29-01-2008

597/2008

PENDING

15 YEARS 00 MONTH S 17 DAYS

18 YEARS 05 MONTH S 24 DAYS

45 YEARS 02 MONTH S 00 DAYS

FORM A & MERCY PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED 11-04-2022

40 MADHUR SHYAM YADAV S/O MAHADEV YADAV

ST NO-153/2006, 154/2006, CR NO-412/2006, 413/2006, U/S-302/34 IPC 3/25 ARM ACT,

MURDER-1

29-01-2008

746/2008

PENDING

14 YEARS 04 MONTH S 02 DAYS

18 YEARS 05 MONTH S 12 DAYS

44 YEARS 05 MONTH S 15 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -01-05-2022

41 RAJESH SHUKLA S/O RAMCHANDRA

ST NO-1273/2006, CR NO-100/2006, U/S-302/34, 364/34, 386/34, 201/34 IPC

MURDER-1

19-07-2007

1696/2007

PENDING

16 YEARS, 10 MONTH S, 18 DAYS

19 YEARS, 11 MONTH S, 18 DAYS

40 YEARS, 10 MONTH S, 25 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -05-07-2022

42 SHAMIM S/O MOHD. SADDIK @ SADDA

ST NO-771, 772/2006, CR NO-399/2006, 308/2006, U/S-302 IPC 25 ARM ACT

MURDER-1

12-06-2009

4252/2009

PENDING

15 YEARS, 11 MONTH S, 25 DAYS

19 YEARS, 05 MONTH S, 24 DAYS

50 YEARS, 10 MONTH S, 25 DAYS

MERCY/FORM A PENDING AT DM LEVEL, RELEASE ON BAIL ON DATED-18-04-2022

43 BADRI NARAYAN @ RINKU S/O GIRJA SHANKAR TIWARI

ST NO-462/2003, CR NO-284/2003, U/S-148, 302/149 IPC

MURDER-1

06-05-2006

2575/2006

PENDING

16 YEARS, 04 MONTH S, 21 DAYS

19 YEARS, 05 MONTH S, 20 DAYS

43 YEARS, 07 MONTH S, 03DAY S

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED -30-05-2022

44 MURLI S/O CHEDALAL

ST. NO-416, 417/2006 CR. NO-08, 15/2006 U/S-302 IPC 3/25 ARMA ACT

1 MURDER

07-11-2008

2677/2008

PENDING

16 YY 06 MM 29 DD

20 YY 05 MM 00 DD

41 YEAR, 11 MONTH S, 04 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

45 ASHOK PRASAD S/O RADHEYSHYAM

ST NO-23/2007, CR NO-469/2006, U/S--147, 148, 323/149, 506, 302/149 IPC

MURDER-1

15-05-2010

3681/2010

PENDING

16 YEARS, 00 MONTH S, 12 DAYS

19 YEARS, 01 MONTH S, 12 DAYS

47 YEARS, 10 MONTH S, 22 DAYS

FORM A/MERCY PENDING AT DM LELVEL RELEASE ON BAIL ON DATED -22-04-2022

46 MANOJ S/O JIJEAT YADAV

ST NO-304/2000, CR NO-240/2000, U/S-302/34 IPC

MURDER-1

07-02-2007

1148/2007

PENDING

15 YEARS, 10 MONTH S, 03 DAYS

20 YEARS, 00 MONTH S, 01 DAYS

48 YEARS, 05 MONTH S, 03 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED -03-04-2022

47 JITENDRA RAM S/O SHIV CHANDRA RAM

ST NO-336/2007, 337/2007, CR NO-524/2007, 539/2007, U/S-302/149, 307/149, 323/149, 147, 148, 506(II) IPC & 25/27 ARM ACT

MURDER-1

15-02-2010

1652/2010

PENDING

14 YEARS, 01 MONTH, 10 DAYS

18 YEARS, 02 MONTH, 12 DAYS

45 YEARS, 08 MONTH, 12 DAYS

MERCY PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 22-04-2022

48 AAIJAJUDDIN @ AJIJUDDIN S/O KHALIL

ST NO-273/2007, CR NO-290/2006

MURDER-1

07-05-2011

958/2011

PENDING

15 YEARS, 08 MONTH S, 07 DAYS

19 YEARS, 05 MONTH S, 17 DAYS

42 YEARS, 11 MONTH S, 01 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-03-06-2022

49 MUNNA LAL PATEL S/O BAIJNATH PATEL

ST. NO-229/2007 CR. NO-433/2007 U/S-302 IPC

1 MURDER

28-01-2009

943/2009

PENDING

15 YY 01 MM 10 DD

18 YY 11 MM 22 DD

40 YEAR, 10 MONTH S, 03 DAYS

FORM-A DM LEVEL PENDING

50 NANDU PATEL @ NANDLAL S/O RAMDHANI

ST NO-61/2007, CR NO-631/2006, U/S-302/34, 201 IPC

MURDER-1

07-04-2011

2401/2011

PENDING

15 YEARS, 06 MONTH S, 03 DAYS

50 YEARS, 08 MONTH S, 13 DAYS

—

FORM A PENDING AT DM LEVE RELEASE ON BAIL DATED-11-05-2022

51 ASHOK UPADHYA S/O DAYANATH UPADHYA

ST NO-91/2004, CR NO-376/2003, U/S-302 IPC 27 ARM ACT

MURDER-1

22-05-2007

3667/2007

PENDING

14 YEARS, 09 MONTH S, 29 DAYS

50 YEARS, 06 MONTH S, 25 DAYS

—

MERCY/FORM A PENDING AT DM LEVE RELEASE ON BAIL DATED-30-03-2022

52 ANIL S/O CHANERBHUSHA N VISHWAKARMA

ST NO-42/2005, CR NO-244/2004, U/S-302/34, 504, 506 IPC

MURDER-1

02-02-2009

275/2009

PENDING

14 YEARS, 02 MONTH S, 24 DAYS

52 YEARS, 08 MONTH S, 01 DAY

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 16-04-2022

53 MOHD. SALIM S/O MOHD. HANIF

ST NO-1021/2003, CR NO-136/2003, U/S-302/34, 323/34, IPC

MURDER-1

13-05-2009

1351/2010

PENDING

14 YEARS, 03 MONTH S, 26 DAYS

54 YEARS, 04 MONTH S, 04 DAYS

—

FORM A/MERCY PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED -23-06-2022

54 RAMASHRYA YADAV S/O SHRIPATI YADAV

ST NO-485/2007, CR NO-262/2007, U/S-302/34 IPC,

MURDER-1

03-07-2010

5952/2010

PENDING

14 YEARS, 10 MONTH S, 10 DAYS

37 YEARS, 00 MONTH S, 27 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-22-06-2022

55 VIRESH KURMI S/O LALDHARI

ST NO-92/1998, CR NO-92, 93, 94, 95, 96/1998, U/S-272, 273328, 304 IPC

MURDER-33

01-09-2008

6495/2008

PENDING

15 YEARS, 01 MONTH S, 03 DAYS

43 YEARS, 08 MONTH S, 23 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 18-07-2022

56 JAGDISH SINGH S/O THAKUR PRASAD SINGH

ST NO-97/1996, CR NO-62/1995, U/S-498A, 304B, IPC

MURDER-1

25-01-2008

456/2008

PENDING

14 YEARS, 04 MONTH, 13 DAYS

45 YEARS, 03 MONTH, 06 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DAATED 08-07-2022

57 MUKESH S/O RAM PRKASH

ST NO-143/2008, CR NO-472/2007, U/S-302 IPC

MURDER-1

09-03-2010

1696/2011

PENDING

15 YEARS, 01 MONTH S, 06 DAYS

39 YEARS, 08 MONTH S, 06 DAYS

—

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-05-04-2022

58 DANGAL SINGH @ NEERAJ SINGH S/O SUBHASH SINGH

ST NO-124, 125/2006, CR NO-117, 183/2006, U/S-302/34 IPC & 3/25 ARMS ACT

MURDER-1

13-06-2008

4017/2008

PENDING

14 YEARS, 10 MONTH S, 02 DAYS

44 YEARS, 10 MONTH S, 19 DAYS

—

F0RM A PENDING AT DM LEVEL RELEASED ON BAIL ON DTD-21-03-2022

59 UMASHANKER S/O KADEDIN

ST NO-98/1999, CR NO-99/1990, U/S-498A, 304B IPC & 4 DP ACT

MURDER-1

16-10-2006

7187/2006

PENDING

15 YEARS, 06 MONTH S, 08 DAYS

53 YEARS, 05 MONTH S, 17 DAYS

—

F0RM A PENDING AT DM LEVEL RELEASED ON BAIL ON DTD-04-06-2022

60 RAM GOPAL S/O HARI RAM

ST. NO-77/1996 CR. NO-542/1995 U/S-302/149, 307/149, 325/149, 323/149, 147, 148 IPC

2 MURDER

2710/2007

PENDING

15 YY 05 MM 17 DD

20 YY 03 MM 29 DD

50 YEAR, 08 MONTH S, 03 DAYS

FORM-A DM LEVEL PENDING

61 RAMLOVE S/O HARIRAM

ST. NO-77/1996 CR. NO-542/1995 U/S-302/149, 307/149, 325/149, 323/149, 147, 148 IPC

2 MURDER

2710/2007

PENDING

15 YY 02 MM 09 DD

19 YY 11 MM 13 DD

60 YEAR, 02 MONTH S, 03 DAYS

FORM-A DM LEVEL PENDING

62 VINOD YADAV S/O MANIRAM

ST. NO-77/1996 CR. NO-542/1995 U/S-302/149. 307/149, IPC

2 MURDER

31-10-2007

2710/2007

PENDING

15 YY 02 MM 12 DD

17 YY 11MM 12DD

45 YEAR, 03 MONTH S, 03 DAYS

FORM-A DM LEVEL PENDING

63 YASHODA S/O JAGDISH PRASAD

ST NO-250/1993, CR NO-84/1993 U/S-376(2)(G)302/34 IPC,

RAPE AND MURDER-1

08-03-2007

352/2007

PENDING

15 YEARS, 02 MONTH S, 22 DAYS

59 YEARS, 09 MONTH S, 21 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-16-04-2022

64 BRIJESH @ ASHOK KUMAR S/O SHEETAL

ST NO-256/2005, CR NO264/2005, U/S-302/34, 201, 381, 411 IPC,

MURDER-1

08-07-2008

17777/2008

PENDING

14 YEARS, 08 MONTH S, 16 DAYS

40 YEARS, 09 MONTH S, 16 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-13-07-2022

65 RAJESH KAHAR S/O HOLI RAM

ST NO-1015/2003, CR NO-306/2003 U/S-376 IPC,

RAPE

17-05-2004

1552/2004

PENDING

18 YEARS, 08 MONTH S, 28 DAYS

40 YEARS, 08 MONTH S, 28 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-21-07-2022

2.22

IMTIYAZ & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 488/2021

1 IMTIYAZ S/O MOHD. HAQ @ MAK

ST NO-142/2001, CR NO-929/2000, U/S-302/34 IPC & 7 CLA ACT

MURDER-1

05-05-2006

2600/2006

DECIDED ON DATED-03-09-2012

17 YEARS, 01 MONTH S, 08 DAYS

20 YEARS, 01 MONTH S, 08 DAYS

67 YEARS, 04 MONTH S, 22 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-10-05-2022

2 ASLAM S/O ISLAM

ST NO-142/2001, CR NO-929/2000, U/S-302/34 IPC & 7 CLA ACT

MURDER-1

05-05-2006

2600/2006

DECIDED ON DATED-03-09-2012

17 YEARS, 01 MONTH S, 14 DAYS

62 YEARS, 04 MONTH S, 22 DAYS

—

FORM A PENDING AT IG LEVEL RELEASE ON JAIL POLICY ON DATED-14-05-2022

3 DEVENDER S/O NARAYAN SINGH THEKEDAAR

S.T. No-544/2002 C.R. No-147/2002 U/S-307, 302, I.P.C

Murder 1

27/10/2005

757/2006

Pending

17 Year 00 Mth. 22 day

22 Year 08 Mth. 03 day

41 Year 09 Mth. 24 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

4 BHURI SINGH @ BHURA S/O ATTAR SINGH

S.T. No-637, 638/2005, C.R. No-120, 124/2005 U/S-302, I.P.C, & 25A, Act,

Murder 1

22/10/2008

7424/2008 Decided

Pending

17 Year 01 Mth. 03 day

21 Year 08 Mth. 16 day

48 Year 08 Mth. 23 day

—

Form-A Pending at H.Q. Level

5 DEVI MALLAH S/O RAM SUKH

ST NO.-345/04, CR NO.-1230/2000, U/S-396 IPC

Dacoity with murder

23.09.2008

Criminal Appeal No.-2621/2008

Pending

17 years 11 months 16 days

20years 08 months 22 days

consider premature release of the petitioners.

Jail Policy Pending

6 RAVINDER SINGH @ GORKHI S/O SUREND PAL SINGH

S.T. No-293/1979 C.R. No-210/1979 U/S-147, 148, 302/149IPC

Murder 1

29/11/1979

3215/1979 Decided

18.12.2020

17 Year 04 Mth. 07 day

22 Year 07 Mth. 16 day

62 Year 00 Mth. 24 day

—

Release on Mercy (Permanent Policy) on 30.04.2022

7 IRFAN S/O AMEER AHMED

S.T. No-814/1994 C.R. No-272/1993 U/S-302, 201, I.P.C

Murder 1

28/11/2005

5815/2005 Decided

20.02.2019

17 Year 00 Mth. 12 day

22 Year 07 Mth. 13 day

56 Year 07 Mth. 16 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

8 RAJESH S/O BHAWANI PRASAD

S.T. no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC

02 MURDER

21-04-2009

1451/2009

—

18 YEARS 00 MONTH. 14 DAYS

22 YEARS 02 MONTH S 25 DAYS

—

JAIL POLICY/Released on Jail 04.05.2022

9 RAM SUTAARE S/O BALBHADRA

s.t. no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC

02 MURDER

21-04-2009

1094/2009

—

18 YEARS 04 MONTH. 18 DAYS

22 YEARS 07 MONTH S 01 DAYS

—

JAIL POLICY/Released on Jail 28.07.2022

10 RAM VILAS S/O ASHARFI LAL

s.t. no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC

02 MURDER

21-04-2009

1451/2009

—

18 YEARS 02 MONTH. 00 DAYS

22 YEARS 03 MONTH S 14 DAYS

—

JAIL POLICY/Released on Jail 04.05.2022

11 RAM BHOG S/O ASARFI LAL

s.t. no. 319/04, cr. no. 27/04, under sections-148, 307/149, 302/149 IPC

02 MURDER

21-04-2009

1451/2009

—

18 YEARS 02 MONTH. 10 DAYS

21 YEARS 09 MONTH S 11 DAYS

—

JAIL POLICY/Released on Jail 28.06.2022

12 GHANSHYAM PANDEY S/O TAADAK NATH PANDEY

ST NO-411/1997, CR NO-U/S-302 IPC

MURDER-1

06-08-1991

1458/1998

DECIDED ON DATED-17-10-2003

24 YEARS, 02 MONTH S, 07 DAYS

60 YEARS, 11 MONTH S, 07 DAYS

—

RELEASE ON GOVERNMENT ORDER -21-07-2022

13 VINOD S/O VIKRAM

ST. No. 154/1998 Cr. No. 21/118/1997

Murder Cases 1

09-08-2001

3083 of 2001 High Court 1348 of 2004 Supreme Court

Dismissed 01-07-2003 Dismissed 09-03-2010

17 Years 08 Months 04 Days

22 Years 00 Months 08 Days

Form-A reject on dt. 02-06-2022 Jail Policy is pending on Govt. lable.

14 MOTIRAM S/O NANHU RAM KHAAGI

S.T. No-546/2005 C.R. No-28/2005 U/S-302 IPC

Murder 1

29/08/2006

5248/2006

Pending

17 Year 03 Mth. 13 day

22 Year 06 Mth. 03 day

45 Year 07 Mth. 26 day

Release on Bail HC Date-28.04.2022

Form-A Pending at D.M. Level

15 BUDHA S/O RAM PRASAD

(1)S.T. No-571/1997 C.R. No-287/1997 U/S-302/34, I.P.C P.S.-Chandausi, Moradabad. Life Imprisonment. (2)S.T. No-527/2004 C.R. No-197/2004 U/S-302/34, I.P.C P.S.-Behjoi, Moradabad. Life Imprisonment.

Murder 2

(1) 07.10.2004 (2) 02.08.2011

(1) Crl. Appeal-3683/2013 Pending (2) Crl. Appeal-5371/2011 Pending

Pending

18 Year 01 Mth. 29 day

24 Year 01 Mth. 17 day

52 Year 11 Mth. 06 day

—

Form-A Pending at H.Q. Level

16 GARIB DAS S/O RAJ KISHORE

ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S.-Kotwali Dehat Distt-Gonda

2 Murder

21.04.2009

Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009

Pending

18 years, 00 Months, 23 Days

21 years, 11 Months 14 Days

38 Years, 02 months 23 Days

—

Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar.

17 RAM SAHAY S/O ASHARFI

ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S.-Kotwali Dehat Distt-Gonda

2 Murder

21.04.2009

Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009

Pending

18 years, 02 Months, 16 Days

21 years, 07 Months 28 Days

39 Years, 02 months 23 Days

—

. Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar.

18 GAYA PRASAD S/O RAM ABHILAKH

ST. NO.-319/2004, Cr. No. 27/2004, U/s-148, 302/149, 307/149 IPC P.S.-Kotwali Dehat Distt-Gonda

2 Murder

21.04.2009

Criminal Appeal No. 1458/2 009 Filing Date-19.06.2009

Pending

18 years, 02 Months, 09 Days

21 years, 08 Months 25 Days

41 Years, 00 Months 22 Days

—

Released on Government Policy dated-12.05.2022 from Disttrict Jail Siddharthnagar.

19 FASAHAT S/O LIYAQAT

S.T. No-231/2004, C.R. No-244/2004 U/S-302, I.P.C

Murder 1

30/08/2005

4134/2005 Decided

18.12.2019

18 Year 03 Mth. 16 day

23 Year 11 Mth. 16 day

52 Year 11 Mth. 00 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

20 KALWA S/O SH. VISHNU @ KHABBA

S.T. No-602/2001, C.R. No-152/2001, U/S-376, 302, 511, I.P.C

Murder 1

22/04/2003

4662/2003

Pending

20 Year 11 Mth. 25 day

27 Year 05 Mth. 08 day

40 Year 08 Mth. 08 day

—

Proposal has send to H.Q for PreMature on 26-01-2021 under Permanent Policy

21 RAKESH S/O SAAHAB SINGH

S.T. No-32/2007 U/S-364A, I.P.C, (2)S.T. No-279/2007 C.R. No-48, 49/2006 U/S-307/34, I.P.C & 25, A, Act,

KIDNAPI NG

23/01/2008

934/2008

Pending

16 Year 00 Mth. 06 day

20 Year 10 Mth. 19 day

34 Year 9 Mth. 00 day

—

Form-A Pending at D.M. Level

22 AHSAAN S/O SH. AHMED HASSAN

S.T. No-339/2007, C.R. No-439/2006, U/S-392, 364A, 411, I.P.C (2)S.T. No-342/2007, C.R. No-442/2006, U/S-25A, Act, (3) S.T. No-14/2007, C.R. No-539/2006, U/S-3(1), G, Act.,

KIDNAPE

18/04/2009

2881/2009

Pending

15 Year 09 Mth. 28 day

20 Year 03 Mth. 12 day

37 Year 02 Mth. 21 day

—

Form-A Pending at H.Q Level

23 SUKHPAL @ SIPPI S/O MANGAL SAIN

S.T. No-553, 575/2006, C.R. No-27, 28/2006, U/S-148, 323, 302/149, 504, I.P.C 25/27A, Act,

Murder 1

30/04/2008

4022/2008

Pending

15 Year 09 Mth. 15 day

20 Year 06 Mth. 25 day

35 Year 03 Mth. 17 day

—

Form-A Pending at D.M. Level

24 SATISH @ TOKALAL S/O CHET RAM TELI

S.T. No-325/2001, C.R. No-246/2001, U/S-302, I.P.C

Murder 1

12/12/2003

9723/2018 Pending in SC DELHI

Pending

20 Year 11 Mth. 17 day

27 Year 02 Mth. 13 day

49 Year 00 Mth. 06 day

—

Form-A Pending at D.M. Level

25 REHMAT KHAN S/O SH. ALLAH MEHAR

S.T. No-1155/2001, C.R. No-175/2001 U/S-302/34, I.P.C

Murder 2

14/10/2009

6314/2009

Pending

14 Year 02 Mth. 13 day

18 Year 05 Mth. 29 day

67 Year 03 Mth. 15 day

Released on H.C Bail order Date-13.06.2022

Form-A Pending at D.M. Level

26 VIJENDRA S/O SH. GANGA PRASAD

S.T. No-32/2007 U/S-364A, I.P.C, (2)S.T. No-279/2007 C.R. No-48/2006 U/S-307/34, I.P.C & 25A, Act,

KIDNAPE

27/01/2008

897/2008 Pending

Pending

16 Year 00 Mth. 06 day

20 Year 10 Mth. 19 day

40 Year 09 Mth.

—

Form-A Pending at H.Q. Level

27 NARESH S/O SH. AMARPAL

S.T. No-186, 187/1998 C.R. No-120, 122/1997 U/S-307/34, 302/34, IPC, 4/25, A, Act.

Murder-2

10/05/2006

3068/2006

Pending

17 Year 07 Mth. 03 day

22 Year 11 Mth. 10 day

43 Year 10 Mth. 08 day

Released on H.C Bail order Date-30.05.2022

Due to undertrial case was pending no pre mature process was send to D.M & H.Q.

28 NAEM S/O FAZLUREHMAN

S.T. No-31, 32/1999 C.R. No-531, 532/1998 U/S-302/34, 354, 452, IPC & 25/4, A, Act.

Murder 1

29/09/2004

5530/2004

22.08.2005

18 Year 11 Mth. 25 day

24 Year 10 Mth. 15 day

44 Year 07 Mth. 20 day

—

Release on Mercy (Permanent Policy) on 25.05.2022

29 PANKAJ PACHORI S/O VISHVNATH PACHORI

S.T. No-591, 592/2005, C.R. No-207, 208/2005, U/S-302, 404, I.P.C & 25A, Act,

Murder 1

29/11/2006

570/2005

Pending

17 Year 01 Mth. 17 day

22 Year 04 Mth. 17 day

40 Year 06 Mth. 06 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

30 NANHE LAL S/O SH. BHAJAN LAL

S.T. No-1269/1998, C.R. No-81/1998 U/S-363, 366, 376, I.P.C

RAPE

21/04/2000

—

24 Year 05 Mth. 27 day

31 Year 11 Mth. 10 day

52 Year 02 Mth.

—

- Form-A Pending at D.M Level.

31 VICKY S/O SH. NARMADA PRASAD

S.T. No-1402/2002 C.R. No-263/2002 U/S-302/34IPC

Murder 1

06/05/2008

4124/2008

Pending

18 Year 01 Mth. 15 day

22 Year 09 Mth. 23 day

39 Year 06 Mth. 04 day

—

Release on Mercy (Permanent Policy) on 05.05.2022

32 ANIL S/O RAMESHWAR

S.T. No-909/1999 C.R. No-176/1999 U/S-376, 302, I.P.C

Murder 1

03/05/2001

1453/2001 Decided

10.08.2007

23 Year 04 Mth. 28 day

30 Year 06 Mth. 07 day

53 Year 09 Mth. 29 day

—

Form-A Pending at D.M Level.

34 BHARAT SINGH S/O ATTAR SINGH @ AMAR SINGH

S.T. No-41/07 CrimeNo-1463/06 U/s148, 302/149, 307/149 I.P.C. & 25 Arms Act P/s-Kotwali Dist - Jhansi

1 Murder

20.08.09

Criminal Appeal no-5332/2009 Filling Date-02.09.2009

Appeal dismissed on dated 12.09.17 by Hon'ble High Court, Allahabad.

15 Years 09 Months 00 Days

18 Years 10 Months 25 Days

77 Years, 03 months

Nil

Mercy petition rejected by D.M. Jhansi on year 2020 & Prisoner is undertrial in 02 other cases.

35 AFSAR S/O ALLAH MEHAR

S.T. No-1155/2001, C.R. No-175/2001 U/S-302/34, I.P.C

Murder 2

14/10/2009

6314/2009

Pending

14 Year 02 Mth. 25 day

18 Year 05 Mth. 15 day

52 Year 00 Mth. 28 day

Released on H.C Bail order Date-13.06.2022

Form-A Pending at D.M. Level

36 SANTOSH KUMAR S/O CHURKI

S.T. No-339/2003 C.R. No-494/2002 U/S-147, 148, 307/34, I.P.C

Attempt to Murder

19/02/2007

1871/2007 Decided

29.10.2018

16 Year 08 Mth. 22 day

25 Year 08 Mth. 21 day

62 Year 03 Mth. 06 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

37 PAWAN S/O CHAKHANLAL

S.T. No-339/2003 C.R. No-494/2002 U/S-147, 148, 307/34, I.P.C

Attempt to Murder

19/02/2007

1871/2007 Decided

29.10.2018

16 Year 10 Mth. 21 day

22 Year 00 Mth. 04 day

56 Year 03 Mth. 06 day

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

38 CHANDRA SHEKHAR S/O CHAKHANLAL

S.T. No-467/2004 C.R. No-298/2004 U/S-302/149, 307/149, 148 IPC

Murder 1

14/03/2007

2882/2007

Pending

16 Year 11Mth. 03 day

20 YY 01 MM 12DD

53 Year 06Mth. 04 day

—

Release on Mercy (Permanent Policy) on 16.04.2022

39 CHARAN SINGH @ KAALU S/O PHOOL SINGH

S.T. No-467/2004 C.R. No-298/2004 U/S-302/149, 307/149, 148 IPC

Murder 1

14/03/2007

2882/2007

Pending

16 Year 06Mth. 10day

21 YY 06 MM 21DD

55 Year 06Mth. 04 day

Release on Bail Date-16.04.2022

Form-A Pending at D.M Level.

40 RAVINDRA S/O PHOOL SINGH

S.T. No-467/2004 C.R. No-298/2004 U/S-302/149, 307/149, 148 IPC

Murder 1

14/03/2007

2882/2007

Pending

16 Year 10 Mth. 23 day

21 YY 06 MM 21 DD

56 Year 00 Mth.

Release on Bail Date-16.04.2022

Form-A Pending at D.M Level.

41 OM PRAKASH S/O HRIDAY NARAYAN

ST NO-540/1997, CR NO-36/1997, U/S-302/34, 323/34, 506 IPC

MURDER-1

25-03-2006

2464/2006

PENDING

14 YEARS, 01 MONTH S, 16 DAY

55 YEARS, 04 MONTH S, 27 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 05-04-2022

42 RAMPARSAN @ PAPPU S/O THUNMUN CHAUDHARY

ST NO-04/2006, CR NO-217/2005, U/S-302 IPC

MURDER-1

11-12-2006

565/2007

PENDING

16 YEARS, 08 MONTH S, 21DAY

42 YEARS, 08 MONTH S, 21 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-01-06-2022

43 CHANNE @ PRABHUNARAYAN SHUKLA S/O HARIHAR SHUKLA

ST. NO-152/2004 CR. NO-41/2003 U/S-302 IPC

1MURDER

10-12-2004

6628/2004

DECIDED ON DTD-26-10-2005

17 YY 11 MM 23 DD

21 YY 00 MM 02 DD

48 YEAR, 01 MONTH S, 12 DAYS

FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY

44 SUNIL KUMAR GUPTA S/O DANGAR GUPTA

ST NO-67, 68/2005, CR NO-06/2005, 24/2005, U/S-302 IPC 25 ARM ACT

MURDER-1

30-11-2006

7358/2006

PENDING

17 YEARS, 04 MONTH S, 27 DAYS

20 YEARS, 04 MONTH S, 27 DAYS

48 YEARS, 02 MONTH S, 12 DAYS

RELEASE ON BAIL

45 VIJAYE S/O KALLU DHARIKAAR

ST. NO-219/1997 CR. NO-153/1997 U/S-302/34 IPC

1 MURDER

29-08-2005

4090/2005

DECIDED ON DTD-18-12-2019

17 YY 05 MM 13 DD

21 YY 06 MM 01 DD

53 YEAR, 03 MONTH S, 15 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

46 FAKIR AHMED S/O MOHD. UMAR

ST NO-20/2006, CR NO-133/2005, U/S-302/149, 147, 148, 323/149, 324/149, 504, 506 IPC

MURDER-1

39504

911/2008

PENDING

16 YEARS, 11 MONTH S, 28 DAYS

20 YEARS, 02 MONTH S, 28 DAYS

46 YEARS, 01 MONTH S, 13 DAYS

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-14-06-2022

47 HARCHARAN S/O DAHAARI

ST. NO-215/1991 CR. NO-129/1990 U/S-148, 302/149 IPC

1 MURDER

07-09-2005

3990/2005

DECIDED ON DTD-27-04-2007

17 YY 04 MM 12 DD

21 YY 05 MM 10 DD

58 YEAR, 01 MONTH S, 18 DAYS

FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY

48 PANCHANAND PATHAK S/O SURYAPRAKASH PATHAK @ MUNNU

ST NO-32/2004, CR NO-459/2003, U/S-302/34, 307/34 IPC & 7 CLA ACT 25/27 ARM ACT

MURDER-2

18-10-2006

7759/2006

PENDING

17 YEARS, 01 MONTH, 27 DAYS

42 YEARS 04 MONTH S, 24 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED 20-05-2022

49 VINOD KUMAR MAURYA S/O SHEETLA PRASAD MAURYA

ST. NO-184/2001 CR. NO-62/2001 U/S-302 IPC

1 MURDER

19-07-2006

1348/2006

PENDING

16 YY 10 MM 04 DD

21 YY 01 MM 20 DD

42 YEAR, 03 MONTH S, 19 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

50 TULSI RAM S/O PUDDAN

ST NO-90/2000, CR NO-U/S-302/34 IPC

MURDER-1

28-02-2006

811/2006

PENDING

16 YEARS, 00 MONTH S, 01 DAYS

19 YEARS, 08 MONTH S, 05 DAYS

43 YEARS, 10 MONTH S, 03 DAYS

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-27-04-2022

51 SURENDER YADAV S/O LALJI YADAV

ST. NO-386/2002 CR. NO-38/2002 U/S-302, 376, 201 IPC

1 RAPE/MURDER

25-09-2006

6054/2006

PENDING

20 YY 06 MM 23 DD

25 YY 07MM 08DD

53 YEARS, 03 MONTH S, 15 DAYS

FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY

52 MOHD. SAALIM S/O LATE HAJI ABDUL RAHIM

ST NO-90/2000, CR NO-U/S-302/34 IPC

MURDER-1

28-02-2006

811/2006

PENDING

16 YEARS, 00 MONTH S, 01 DAYS

43 YEARS, 10 MONTH S, 03 DAYS

—

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-27-04-2022

53 SHIV KUMAR S/O SARJU

ST. NO-386/2002 CR. NO-38/2002 U/S-302, 376, 201 IPC

1 RAPE/MURDER

25-09-2006

6054/2006

PENDING

20 YY 06 MM 23 DD

25 YY 07MM 08DD

53 YEARS, 03 MONTH S, 15 DAYS

FORM A/MERCY PENDING AT DM LEVEL/JAIL POLICY

54 MOHD. JAMEEL S/O MOHD. RAFEEQ

ST NO-308/1999, CR NO-53/1999, U/S-302, 326 IPC

MURDER-1

38369

216/2005

PENDING

17 YEARS, 02 MONTH S, 05 DAYS

20 YEARS, 05 MONTH S, 15 DAYS

45 YEARS, 08 MONTH S, 12 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED 30-04-2022

55 PATLU @ PATALU BIND S/O PANNALAL

ST. NO-451/1997 CR. NO-367/1996 U/S-302/34 IPC & 3(2)(5) SC/ST ACT

1 MURDER

08-07-2005

1416/2005

PENDING

21 YY 01 MM 05 DD

26 YY 07 MM 20 DD

45 YEARS, 00 MONTH S, 03 DAYS

NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY

56 ANIL KUMAR S/O BANARSI LAL

ST NO822/1998, CR NO-200/1998, U/S-304B, 498A, 201 IPC & 4 DP ACT

MURDER-1

16-07-2004

1815/2004

DECIDED ON DATED-08-07-2013

17 YEARS, 10 MONTH S, 07 DAYS

50 YEARS, 08 MONTH S, 12 DAYS

—

MERCY/FORM A PENDING AT DM JAIL POLICY PENDING AT HQ LEVEL RELEASE ON BAIL -13-05-2022

57 MANOJ S/O SHYAMLAL PATEL

ST NO-101/2004, CR NO-642/2003, U/S-302/34 IPC

MURDER-1

18-10-2005

5028/2005

PENDING

18 YEARS, 03 MONTH S, 25 DAYS

43 YEARS, 06 MONTH S, 10 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-09-06-2022

58 UDHAVRAM RAWAT S/O LATE NATHA

ST. NO-38/1993 CR. NO-420/1991 U/S-304B, 498A IPC & 3/4 DP ACT

1 MURDER

13-01-2006

298/2006

PENDING

18 YY 02 MM 26 DD

21 YY 06 MM 05 DD

46 YEARS, 01 MONTH S, 03 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

59 AKRAM S/O MOHD. FAROOQ

ST NO-444/2004, CR NO-56/2004, U/S-302, 323 IPC

MURDER-1

25-04-2005

25-11-2005

DECIDED ON DATED-19-09-2016

17 YEARS, 05 MONTH S, 18 DAYS

51 YEARS, 02 MONTH S, 19 DAYS

—

RELEASE ON JAIL POLICY ON DATED-05-05-2022

60 AJAY KUMAR DHOBI S/O RAM SWARUP

ST NO-689/2004, CR NO-85/2004, U/S-302 IPC 4/5 EXPLOSIVE ACT

MURDER-1

23-03-2006

952/2006

PENDING

16 YEARS, 06 MONTH S, 26 DAYS

49 YEARS, 08 MONTH S, 18 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-06-07-2022

61 SATTIDEEN PASSI S/O KEDAAR PASSI

ST. NO-121/2001 CR. NO-214/2000 U/S-364 A, 302/120B, 201, 120B IPC

1 KIDNAPI NG/MURDER

08-11-2004

2676/2004

PENDING

19 YY 02 MM 15 DD

24 YY 02 MM 03 DD

40 YEARS, 09 MONTH S, 13 DAYS

FORM-A DM LEVEL PENDING

62 HAZRATDEEN S/O SHEHJAADA

ST NO-883/1998, CR NO-78/1998, U/S-302 IPC

MURDER-1

05-09-2005

1182/2005

PENDING

17 YEARS, 06 MONTH S, 03 DAYS

40 YEARS, 02 MONTH S, 25 DAYS

—

FORM A PENDING AT DM LEVEL AND JAIL POLICY RELEASE ON BAIL ON DATED-20-05-2022

63 SULEMAN S/O RASOOL

ST NO-757/1998, CR NO-21/1998, U/S-302 IPC

MURDER-1

07-10-2005

1576/2005

PENDING

17 YEARS, 03 MONTH S, 10 DAYS

51 YEARS, 07 MONTH S, 20 DAYS

—

FORM A PENDING AT DM LEVEL AND JAIL POLICY RELEASE ON BAIL ON DATED-06-08-2022

64 JITENDER PRATAP SINGH @ JEETU S/O MAHENDER PRATAP SINGH YADAV

ST. NO-1100/2003 CR. NO-122/2003 U/S-302 IPC

1 MURDER

16-02-2006

909/2006

PENDING

19 YY 02 MM 16 DD

23 YY 07 MM 14 DD

41 YEARS, 10 MONTH S, 14 DAYS

NOMINAL ROLL PENDING AT DM LEVEL/JAIL POLICY

65 SATNU LODH S/O PUTTILAL

ST. NO-23/2003 CR. NO-263/2002 U/S-302, 376/120 IPC

RAPE/MURDER

13-02-2006

1287/2006

PENDING

20 YY 02 MM 03 DD

25 YY 08 MM 29 DD

48 YEARS, 05 MONTH S, 14 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

66 DINESH KUMAR MAURYA S/O KALICHARAN MAURYA

ST. NO-645/2004, 646/2004 CR. NO-172/2004, 178/2004 U/S-302 IPC 25 ARMS ACT

1 MURDER

23-04-2008

1045/2008

DECIDED

17 YY 04 MM 17 DD

21 YY 06 MM 20 DD

44 YEARS, 06 MONTH S, 24 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

67 AVDHESH S/O HARICHARAN YADAV

ST NO-1044/2003, CR NO-105/2003, U/S-302 IPC

MURDER-1

17-12-2007

63/2008

PENDING

17 YEARS, 10 MONTH S, 13 DAYS

41 YEARS, 00 MONTH S, 28 DAYS

—

RELEASE ON JAIL POLICY ON DATED-06-07-2022

68 RAMTEZ S/O ASHARFI

ST. NO-556/1999 CR. NO-66/1999 U/S-147, 148, 323/149, 302/149 IPC

1 MURDER

03-07-2006

1618/2006

PENDING

17 YY 00 MM 20 DD

22 YY 00 MM 14 DD

42 YEARS, 06 MONTH S, 15 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

69 IRFAN S/O GULAAM HUSSAIN

ST NO-713/2004, 717/2004, CR NO-166/178/2004, U/S-302/149, 307/149, 148 IPC & 3/25 ARM ACT

MURDER-1

24-04-2007

1342/2007

PENDING

17 YEARS, 01 MONTH S, 07 DAYS

38 YEARS, 00 MONTH S, 20 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON JAIL POLICY ON DATED-01-06-2022

70 RINKU SINGH @ MANISH KUMAR SINGH S/O RAVISHANKAR SINGH @ BHANTA SINGH

ST. NO-386/2005 CR. NO-99/2005 U/S-302/34 IPC

1 MURDER

26-07-2006

1838/2006

PENDING

17 YY 03 MM 17 DD

21 YY 07 MM 29 DD

48 YEARS, 01 MONTH S, 15 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

71 BHAGWAN S/O BASAWAN

ST. NO-154, 152/2001 CR. NO-191, 1991 U/S-460 IPC 4/25 ARMS ACT

1 MURDER

08-10-2004

21/2005

PENDING

18 YY 05 MM 03 DD

21 YY 10 MM 12 DD

48 YEARS, 01 MONTH S, 15 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

72 SUBEDAR S/O MUNNI

ST NO-600/1997 CR NO-17/1997 U/S-302 IPC

MURDER-1

16-09-2005

4836/2005

PENDING

17 YEARS, 10 MONTH S, 24 DAYS

46 YEARS, 08 MONTH S, 24 DAYS

—

FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL DATED-14-07-2022

73 SANTOSH KUMAR UPADHAYAY S/O RAMESHWAR PRASAD UPADHAYAY

ST NO-698/2004, 699/2004, CR NO-235/2004, 270/2004, U/S-302/149, 307/149, 324/149, 147 IPC

MURDER-2

18-05-2007

3954/2007

PENDING

18 YEARS, 00 MONTH S, 15 DAYS

56 YEARS, 08 MONTH S, 11 DAYS

—

MERCY/FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-19-04-2022

74 BUDDHIRAM S/O KUSHHAR @ LALARAM

ST NO-698/2004, CR NO-235/2004, U/S-148, 302/149, 307/149, 324/149, IPC & 7 CLA ACT

MURDER-1

18-05-2007

4392/2007

PENDING

17 YEARS, 05 MONTH S, 14 DAYS

49 YEARS, 05 MONTH S, 23 DAYS

—

FORM A PENDING AT DM LEVEL RELEASE ON BAIL DATED-13-4-2022

75 PREM CHAND @ NANGA CHAUDHARY S/O YADUVANSH

ST. NO-320/2005 CR. NO-164/2004 U/S-302/34, 427 IPC

1 MURDER

30-03-2009

1124/2009

PENDING

17 YY 11 MM 26 DD

20 YY 11 MM 14 DD

45 YEARS, 02 MONTH S, 15 DAYS

FORM A DM LEVEL PENDING/JAIL POLICY

76 JAI PARKASH @ PINTU PANDEY S/O PRAHLAD PANDEY

ST NO-824/2005, CR NO-209/2005 U/S-302/34 IPC

MURDER -1

03-12-2009

28/2010

PENDING

16 YEARS, 09 MONTH S, 21 DAYS

46 YEARS, 05 MONTH S, 26 DAYS

—

FORM A PENDING AT DM LEVEL/JAIL POLICY RELEASE ON BAIL DATED-21-07-2022

77 VIRENDRA SINGH @ GUDDU S/O LALLAN SINGH

ST. NO-168/2005 CR. NO-32/2005 U/S-302/34, 364/34, 342, 201/34 IPC

1 KIDNAPI NG/MURDER

15-03-2007

2840/2012

PENDING

17 YY 06 MM 05 DD

21 YY 00 MM 09 DD

44 YEARS, 03 MONTH S, 15 DAYS

FORM-A DM LEVEL PENDING

78 BAVLU @ JAVED S/O SIRAJ AHMED @ SUKHU

ST NO-135/2006 & 136/2006, CR NO-975/2004, 17/2005, U/S-302, 452 IPC 7 CLA ACT & 3/25 ARM ACT

MURDER-1

16-10-2007

7336/2007

PENDING

16 YEARS 04 MONTH S 06 DAYS

54 YEARS 04 MONTH S 06 DAYS

—

FORM A/MERCY PENDING AT DM LEVEL RELEASE ON BAIL DATED 27-05-2022

79 CHHOTAK CHAUHAN S/O BALLI CHAUHAN

ST NO-8/2006, CR NO-513/2005, U/S-302/34, 307/34, 323/34, 324/34 IPC & 3(2)(5) SC ST ACT

MURDER-1

03-05-2008

6607/2009

PENDING

16 YEARS, 11 MONTH S, 28 DAYS

44 YEARS, 10 MONTH S, 29 DAYS

—

MERCY/FORM A/PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-14-04-2022

80 ABRAR ALI S/O ABBAS ALI

ST NO-63/2006, CR NO-386/2005, U/S-302/34 IPC

MURDER-1

04-08-2007

6325/2007

PENDING

16 YEARS, 04 MONTH S, 16 DAYS

39 YEARS, 10 MONTH S18 DAYS

—

F0RM A PENDING DM LEVEL RELEASE ON BAIL ON DTD-12-04-2022

81 CHAKODI S/O RAMNATH

ST NO-173/2005 CR NO-811/2005 U/S-302, 498A, 143 IPC & 3/4 DP ACT

MURDER-1

24-05-2007

3746/2007

PENDING

17 YY 03 MM 22 DD

19 YY 02 MM 22 DD

45 YEAR

FORM-A DM LEVEL PENDING

82 UDAY PRAKASH SHUKLA S/O GAYA PRASAD SHUKLA

ST NO-20/2006, CR NO-133/2005, U/S-302/149, 147, 148, 323/149, 324/149, 504, 506 IPC

MURDER-1

26-02-2008

476/2008

PENDING

14 YEARS, 00 MONTH S, 20 DAYS

46 YEARS, 02 MONTH S, 27 DAYS

—

FORM A PENDING AT DM LEVEL. RELEASE ON BAIL ON DATED-31-05-2022

83 SUSHIL S/O BIRBAL SINGH

S.T. No-1006, 1007/2005 C.R. No-67, 76/2005, U/S-307, 302, I.P.C & 25 A, Act,

Murder, 01 person

19.01.2007

1653/2007

Pending

17 Year 05 Month 03 Days

22 Year 01 Month 00 Days

40 Year 03 Month

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

84 CHANGU S/O NAND KISHORE

Cr. No-322/1999 St. No-225/2000 u/s-302/34, 201/34 IPC

Murder, 01 person

15-01-2005

264/2005

Appeal Pending in High Court

18 Year 01 Month 22 Days

23 Year 04 Month 19 Days

44 Year 08 Month 22 Days

Released on -04-05-2022 on G.O. 01-08-2018

Form-A Pending at the level of DM/Ayodhya

85 RAM BAHADUR S/O RAM TIRATH

Cr. No-148/1995 St. No-22/1996 u/s-148, 302/149, 323/149, 325/149 IPC

Murder, 01 person

17-05-2005

878/2005

Appeal Pending in High Court

17Year 18Month 12 Days

22 Year 02 Month 26 Days

47 Year 05 Month 21 days

Released on -05-05-2022 on G.O. 01-08-2018

Form-A Pending at the level of IG Jail.

86 ROOPLAL S/O GANGA PRASAD NAI

Cr. No-9/2001 St. No-964/2001 u/s- 302/34, IPC

Murder, 01 person

10-02-2005

301/2005

Appeal Pending in High Court

18 Year 02 Month 27 Days

23 Year 06 Month 12 Days

50 Year 09 Month 08 days

Released on -09-06-2022 on G.O. 01-08-2018

Form-A Pending at the level of DM/Raebareily

87 RAJESH S/O HARDWARI MISHRA

Cr. No-109/1996 St. No-323/1997 u/s-302/34, IPC

Murder, 01 person

08-07-2005

882/2005

Appeal Pending in High Court

18 Year 01Month 02 Days

23 Year 04 Month 26 Days

55 Year 08 Month 12 days

Released on -11-06-2022 on G.O. 01-08-2018

Form-A Pending at the level of DM/Khiri

88 KUTAI @ DILIP CHANDRA S/O SIYARAM

Cr. No-1459/2004 St. No-479/2004 u/s-302/34, 307/34, 506 IPC

Murder, 01 person

09-03-2010

1033/2010

Appeal Pending in High Court

17 Year 11 Month 16 Days

22 Year 01 Month 05 Days

48 Year 11 Month 29 days

Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan.

89 KUNWAR BAHADUR S/O SURYABAKSH SINGH

Cr. No-300/2004 St. No-171/2005 u/s-302, IPC

Murder, 01 person

08-01-2008

355/2008

Appeal Pending in High Court

17 Year 10 Month 25 Days

21 Year 00 Month 00 Days

49 Year 00 Month 21 days

Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan.

90 DADDAN YADAV S/O CHANDIKA YADAV

Cr. No-209/1993 St. No-36/1994 u/s-302/149, 143, 148, 307/149, 506 IPC

Murder, 02 person

05-04-1996

797/1996

A/D 13-02-2003

17 Year 02 Month 10 Days

21 Year 11 Month 08 Days

53 Year 11 Month 29 days

Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan.

91 SWAMI NATH @ SWAMI DAYAL S/O MOHABBAT

St. No-421/1979 u/s-148, 302, IPC

Murder, 01 person

18-03-1980

163/1980

A/D 14-07-2004

17 Year 04 Month 09 Days

22 Year 02 Month 12 Days

56 Year 09 Month 16 days

Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan.

92 BRIJESH S/O KAMLA GAUR

Cr. No-430/1999 St. No-04/2000 u/s-302, IPC

Murder, 01 person

23-12-2005

201/2006

A/D 18-05-2015

17 Year 01 Month 20 Days

21 Year 02 Month 14 Days

48 Year 09 Month 16 days

Mercy Prastav on the basis of G.O.01-08-2018 Pending at the level of Shashan.

93 NANKAU @ RAM KISHORE LODH S/O CHANGA LODH

ST.N0.344/04 Cr.N0.477/04, U/s-302, 307 IPC

Murder, 01 person

03-06-2008

1565/2008

APPEAL DISMISSE D ON 05-08-2015

17 years 11 months 13 days

22 years 07 months 23 days

consider the premature release jail Policy

Govt. order has been issued to release under Jail Policy

94 PAPPU CHAUDHARY @ RAM PRAKASH S/O HANUMAN CHAUDARY

ST-26/06, & U/S-302/34

Murder Cases 1

25.01.2007

1594/2007 27-02-2007

Bailed on 15-03-2022

16 years, 07 months, 19 days,

21 years, 04 months, 26 days,

Form-A-form-a has been sent from This jail on dt-05.10.2021 Lt. no.-15/AR/2021 -Pending at govt. jail basti Bailed out on dt-23-03-2022

95 HARIBHAWAN S/O RAM AJOR YADAV

ST NO.-308/87, CR NO.-137/87, U/S-302/34 IPC

MURDER

08.11.2005

Criminal Appeal No.-1546/2005

Pending

17 years 06 months 29 days

23 years 00 months 21 days

consider premature release of the petitioners

Govt. order has been issued to release under Jail Policy

96 RAMPUJAN @ SOHAN LAL S/O KANHAIYA LAL

ST NO.-290/01, CR NO.-339/01, U/S-302/34, 307/34 IPC

MURDER

09.09.2004

Criminal Appeal No.-2311/2004

Pending

considering premature release of the petitioners

RELEASED UNDER JAIL POLICY ON DATED 26.05.2022

97 ASHOK KUMAR S/O RAM BALI

ST NO.-290/01, CR NO.-339/01, U/S-302/34, 307/34 IPC

MURDER

09.09.2004

Criminal Appeal No.-2311/2004

Pending

considering premature release of the petitioners

RELEASED UNDER JAIL POLICY ON DATED 02.06.2022

98 BHAIYA GADDI @ BAMBAAJ S/O MABOOD AHMED

ST NO.-1077/1999, CR NO.-136/1999, U/S-302, 307 IPC

MURDER

11.11.2005

Criminal Appeal No.-5124/2005

Pending

17 years 09 months 23 days

22 years 08 months 26 days

consider premature release of the petitioners

order has been issued to release under Jail Policy

99 SHRI RAM S/O BACHCHA YADAV

ST NO.-183/05, CR NO.-111/04, U/S-302/34, 307/34, 201 IPC,

MURDER

31.08.2006

Criminal Appeal No.-6475/2006

Pending

17 years 07 months 23 days

22 years 11 months 03 days

consider premature release of the petitioners

Jail Policy Pending

100 AJAY KUMAR S/O SHIV BAHADUR SRIVASTAVA

ST NO.-16/04, CR NO.-599/03, U/S-302, 354, IPC

MURDER

27.09.2006

Criminal Appeal No.-05/2007

Pending

considering premature release of the petitioners

RELEASED UNDER JAIL POLICY ON DATED 08.07.2022

101 GUDDU @ MOHD. KHALID S/O MOHD. HANEEF

ST NO-245/2005, CR NO-252/2005, U/S-302/34, 307/34, 325/34, 504/34, 506/34 IPC & 4/25 ARM ACT

MURDER-1

24-08-2006

3448/2007

PENDING

17 YEARS, 00 MONTH S, 29 DAYS

20 YEARS, 04 MONTH S, 11 DAYS

38 YEARS 10 MONTH S, 11 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-01-06-2022

102 ANIS S/O MOHD. HANEEF

ST NO-245/2005, CR NO-252/2005, U/S-302/34, 307/34, 325/34, 504/34, 506/34 IPC & 4/25 ARM ACT

MURDER-1

24-08-2006

3448/2007

PENDING

17 YEARS, 00 MONTH S, 01 DAYS

20 YEARS, 01 MONTH S, 19 DAYS

46 YEARS 03 MONTH S, 11 DAYS

FORM A PENDING AT DM LEVEL RELEASE ON BAIL ON DATED-01-06-2022

103 NARENDER SINGH S/O BECHAIN

ST. NO-12/2006 CR. NO-155/2003 U/S-302/34, 307/34 IPC

1 MURDER

30-03-2012

1455/2012

PENDING

17 YY 09 MM 23 DD

02 YY 07 MM 06 DD

20 YY 04 MM 29 DD

47 YEAR

FORM A DM LEVEL PENDING/JAIL POLICY

104 KARTAR SINGH S/O NARAYAN SINGH

S.T. No-923/2005 C.R. No-122/2005 U/S-307/34, 302/34, I.P.C P.S.-Delhi ate, Aligarh

Murder

16-09-2006

6992/2006

Pending

17 Year 02 Mth. 05 Day

21 Year 10 Mth. 03 Day

49 Year 11 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy.

105 MADHAV SINGH @ MADHUVA S/O NARAYAN SINGH

S.T. No-923/2005 C.R. No-122/2005 U/S-307/34, 302/34, I.P.C P.S.-Delhi ate, Aligarh.

Murder

16-09-2006

6992/2006

Pending

17 Year 02 Mth. 05 Day

22 Year 05 Mth. 07 Day

57 Year 11 Mth.

—

Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

106 RAJENDER S/O RANVEER SINGH

S.T. No-284/2005 C.R. No-21/2005 U/S-147, 148, 452, 302/149, I.P.C,

Murder 2

04/02/2006

1148/2006

Pending

17 Year 06Mth. 04 Day

23 Year 00Mth. 12 Day

57 Year 05 Mth.

—

Form-A Pending At D.M Level

107 HARI OM S/O NAEPAL SINGH

S.T. No-947/2004, C.R. No-138/2004, U/S-302, I.P.C

Murder 1

01/03/2006

2674/2006

Pending

17 Year 06Mth. 27 Day

23 Year 00Mth. 27 Day

41 Year 03Mth.

—

Form-A Pending At D.M Level

108 SHRI KRISHAN S/O AEDAL SINGH

S.T. No-574/1996 C.R. No-60/1996 U/S-148, 307/149, 302/149, I.P.C

Murder 2

28/07/2006

4527/2006

Pending

17 Year 02Mth. 24 Day

22 Year 07Mth. 05 Day

55 Year 10Mth.

—

Form-A Pending At H.Q

109 NANAK S/O BALJEET SINGH

S.T. No-1299/2004 C.R. No-129/261/2004 U/S-302/34, I.P.C

Murder 1

21/01/2006

744/2006

Pending

17 Year 10Mth. 22 Day

23 Year 05Mth. 05 Day

42 Year 00Mth

—

Form-A Pending At D.M Level

110 MAHESH S/O MANGAL VALMIK

S.T. No-493/1993 C.R. No-298/1993 U/S-302, 354 IPC

Murder 1

02.09.2005

4145/2005

Pending

17 Year 05 Mth. 22 Day

22 Year 04 Mth 21 Day

43 Year 05 Mth.

—

Release on Mercy (Permanent Policy) on 01.06.2022

111 MOHD. JAVED S/O MOHD. YASEEN

S.T. No-109/2005 C.R. No-301/2004 U/S-302 IPC

Murder 1

28/04/2006

4334/2007

Pending

22 Year 06 Mth. 17 Day

26 Year 10 Mth. 19 Day

38 Year 05 Mth. 22 Day

—

Release on Mercy (Permanent Policy) on 05.05.2022

112 DINESH S/O MITHAN

S.T. No-1288/2005 C.R. No-194/2005 U/S-302/34, I.P.C

Murder 1

08/01/2007

572/2007

Pending

17 Year 01 Mth. 11 Day

22 Year 03 Mth. 29 Day

53 Year 07 Mth.

—

Form-A Pending At D.M Level

113 SUNIL @ SUSHIL @ BHIM S/O DWARIKA PRASAD GUPTA

S.T. No-14/2005, C.R. No-809/2004, U/S-302/34, 324/34, I.P.C,

Murder 1

26/04/2006

2894/2006

Pending

17 Year 10 Mth. 22 Day

23 Year 04 Mth. 03 Day

40 Year 11 Mth

—

Form-A Pending At D.M Level

114 MOHAMMAD HANIF S/O MAZID KHAN

S.T. No-1319/2000, C.R. No-246/2000, U/S-302/34, 201, I.P.C,

Murder 1

24/03/2006

2476/2006 Decided

13.12.2012

17 Year 00 Mth. 16 Day

22 Year 06 Mth. 08 Day

57 Year 09 Mth

—

Form-A Pending AtH.Q. Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy

115 RAMVIR SINGH S/O GHAMANDI SINGH BAGHEL

S.T. No-1052/1998 C.R. No-22/1995 U/S-302/34, I.P.C

Murder 1

23/02/2006

3834/2006 Decided

03.09.2009

16 Year 11 Mth. 29 Day

22 Year 06 Mth. 01 Day

54 Year 05 Mth

—

Form-A Pending At H.Q

116 ABBAS S/O MUNSHI LAL

ST NO.-450/02, CR NO.-488/02, U/S-302/34, IPC

MURDER

17.01.2005

Criminal Appeal No.-427/2005 DECIDED ON 03.06.2016

APPEAL DISMISSED

considering premature release of the petitioners

RELEASED UNDER JAIL POLICY ON DATED 08.07.2022

117 FAUZDAR S/O TEZ MOHAMMAD

(1) ST NO.-32/99, CR NO.-248/98, U/S-302/34, 323/34, 325/34, 506 IPC, (2)

MURDER

28.08.2008

Criminal Appeal No.-2401/2004 DECIDED ON 08.01.2016

APPEAL DISMISSED

considering premature release of the petitioners

RELEASED UNDER JAIL POLICY ON DATED 11.06.2022

2.23

MOBIN @ NANHA v. STATE OF U.P. & ORS. W.P.(Crl.) No. 514/2021

MOBIN @ NANHA S/O SURAZUDDIN

ST No-545/04 Cr No-83/04 U/s 147, 148, 307/149, 302/149 IPC

Murder 01

04-05-2007

3422/2007 17-05-2007

07-10-2021

17Y 08 M 18D

20 Y 10 M 15 D

46 Y

—

Proposal under Permanent Policy of Premature release is Pending at hqr. level but not elegible due to Prohibited Series under Prastar-3(IX))

2.24

RAKESH MISHRA v. STATE OF U.P. & ORS. W.P.(Crl.) No. 497/2021

RAKESH MISHRA S/O SABHAJEET MISHRA

ST NO.-296/04, CR NO.-633/03, U/S-302/34, IPC

MURDER 01

21.10.2008

2636/2008

appeal dismissed on 01-02-2013

17 years 05 months 16 days

21 years 09 months 26 days

consider the premature release of the petitioners within 8 weaks.

Jail Policy and Form A Pending

2.25

VIRENDER & ORS v. STATE OF U.P. & ORS. W.P.(Crl.) No. 499/2021

1 VIRENDER S/O VIJAYPAL

S.T. No-1898/1999 C.R. No-136/1999 U/S-148, 302/148, 302/149 I.P.C,

Murder 3

20/05/2004

3563/2004

Pending

23 Year 00 Mth. 05 Day

29 Year 01 Mth. 09 Day

63 Year 00 Mth

—

Form-A Pending at D.M. Level

2 SATYAVIR S/O CHARAN SINGH

S.T. No-1898/1999 C.R. No-136/1999 U/S-148, 302/148, 302/149, I.P.C,

Murder 3

20/05/2004

3073/2004

Pending

22 Year 11 Mth. 06 Day

29 Year 00 Mth. 20 Day

80 Year 00 Mth

—

Form-A Pending at D.M. Level

3 KIRANPAL S/O SHEORAJ

S.T. No-1898/1999 C.R. No-136/1999 U/S-148, 302/148, 302/149, I.P.C,

Murder 3

20/05/2004

3563/2004

Pending

23 Year 00 Mth. 07 Day

29 Year 01 Mth. 11 Day

71 Year 00 Mth

—

Form-A Pending at D.M. Level

4 JUGENDER S/O SHANKAR

S.T. No-1898/1999 C.R. No-136/1999 U/S-148, 302/148, 302/149, I.P.C,

Murder 3

20/05/2004

3563/2004

Pending

22 Year 11 Mth. 28 Day

29 Year 01Mth. 02Day

58 Year 00 Mth

—

Form-A Pending at D.M. Level

5 RAJKUMAR S/O BHOPAL

S.T. No-856/2002 C.R. No-52/2001 U/S-148, 302/149, I.P.C

Murder 4

26/05/2004

3161/2004

Pending

20 Year 10 Mth. 08 Day

26 Year 09 Mth. 19 Day

55 Year 08 Mth.

Release on HC Bailorder Date-02.05.2022

Form-A Pending at D.M Level.

6 CHANDRAPAL S/O RAMPHAL

S.T. No-1054/1999 C.R. No-80/1999, U/S-147, 148, 307/149, 302/149, I.P.C

Murder 3

25/08/2004

4703/2004 Decided

02.12.2005

23 Year 02 Mth. 17 Day

29 Year 02 Mth. 19 Day

77 Year 00 Mth.

—

Form-A Pending at D.M. Level

7 SURENDER S/O BHULEY SINGH

S.T. No-1054/1999 C.R. No-80/1999 U/S-147, 148, 307/149, 302/149, I.P.C,

Murder 3

03/01/2006

4703/2004 Decided

02.12.2005

23 Year 00 Mth. 22 Day

29 Year 00 Mth. 24 Day

68 Year 11 Mth.

—

Nominal Roll Pending at D.M. Level

8 JAIVEER S/O CHAMAN SINGH

S.T. No-1054/1999 C.R. No-80/1999 U/S-148, 302/149, I.P.C

Murder 4

25/08/2004

4703/2004 Decided

02.12.2005

23 Year 02 Mth. 08 Day

29 Year 03 Mth. 00 Day

45 Year 00 Mth. 04 Day

—

Form-A Pending at D.M. Level

9 SUKHDEV SINGH S/O ANOOP SINGH

S.T. No-1213/1999 C.R. No-244/1999 U/S-147, 148, 307/149, 302/149, I.P.C

Murder 3

24/05/2001

12521/2020 Decided

10.03.2021.

23 Year 00 Mth. 13 Day

30 Year 01 Mth. 15 Day

61 Year 02 Mth.

—

Form-A Pending at H.Q.

10 TAAHIR S/O VASHEER

S.T. No-420/1999, C.R. No-36/1999, U/S-147, 307, 302, I.P.C.

Murder 4

09/10/2003

1688/2003

Pending

23 Year 02 Mth. 18 Day

29 Year 06 Mth. 05 Day

48 Year 02 Mth.

—

Form-A Pending at D.M. Level

11 TITU S/O BAARU

S.T. No-856/2002 C.R. No-52/2001 U/S-148, 302/149, I.P.C

Murder 4

26/05/2004

3161/2004

Pending

20 Year 10 Mth. 05 Day

27 Year 02 Mth. 10 Day

43 Year 08 Mth.

Release on HC Bailorder Date-09.04.2022

Nominal roll Pending at D.M Level.

12 JITENDER @KAALA S/O SHODAAN

S.T. No-856/2002 C.R. No-52/2001 U/S-148, 302/149, I.P.C

Murder 4

26/05/2004

3161/2004

Pending

20 Year 10 Mth. 05 Day

26 Year 09 Mth. 16 Day

48 Year 08 Mth.

Release on HC Bailorder Date-09.04.2022

Nominal roll Pending at D.M Level.

13 PARVINDER S/O SHODAAN

S.T. No-856/2002 C.R. No-52/2001 U/S-148, 302/149, I.P.C

Murder 4

26/05/2004

3161/2004

Pending

20 Year 10 Mth. 05 Day

26 Year 09 Mth. 16 Day

47 Year 08 Mth.

Release on HC Bailorder Date-09.04.2022

Nominal roll Pending at D.M Level.

14 PRAMOD KUMAR S/O KAANTI PRASAD

S.T. No-856/2002 C.R. No-52/2001 U/S-148, 302/149, I.P.C

Murder 4

26/05/2004

3161/2004

Pending

23 Year 10 Mth. 08 Day

26 Year 09 Mth. 19 Day

55 Year 08 Mth.

Release on HC Bailorder Date-09.04.2022

Form-A Pending at D.M. Level

15 SUDHIR S/O OM PRAKASH

S.T. No-385/1994 U/S-307, 302, 427, I.P.C

Murder 6

19/07/2005

1946/2005 Decided

13.05.2005

22 Year 03 Mth. 19 Day

28 Year 10 Mth. 13 Day

58 Year 04 Mth.

—

Form-A Pending at D.M. Level

16 JAGVEER S/O SARNAAMI

(1)S.T. No-529/2003, C.R. No-115/2003, U/S-148, 452, 307/149, 302/149 I.P.C

Murder 3

01/12/2004

6345/2004 Decided

21.01.2008

19 Year 03 Mth. 15 Day

25 Year 10 Mth. 15 Day

44 Year 08 Mth.

—

Nominal Roll Pending at D.M. Level

17 SATYAVEER S/O SARNAAMI

(1)S.T. No-529/2003, C.R. No-115/2003, U/S-148, 452, 307/149, 302/149 I.P.C

Murder 3

01/12/2004

6345/2004 Decided

21.01.2008

19 Year 03 Mth. 18 Day

25 Year 03 Mth. 18 Day

47 Year 08 Mth.

—

Nominal Roll Pending at D.M. Level

18 OMBIR S/O KANHAIYA

S.T. No-69/2001 C.R. No-32/2001 U/S-307/34, 302/34, 452, I.P.C & 3(2)(5) SC/ST, Act,

Murder 4

12/12/2007

156/2008

Pending

21 Year 04 Mth. 13 Day

29 Year 03 Mth. 09 Day

79 Year 05 Mth.

—

Nominal Roll Pending at D.M. Level

2.26

RAM JANAM YADAV v. STATE OF U.P. & ORS. W.P.(Crl.) No. 494/2021

RAM JANAM YADAV S/O BILLU YADAV

ST NO. 147/2011.CR No. 438/1997.U/S 302/34IPC. INAYAT NAGAR FAIZABAD

ONE MURDER

05.10.2006

CRMINAL APEEL NO.2271/2 006, DATE OF FILLLING 15.11.2006

PENDING

17 YEARS0 1MONT H. 23 DAYS

22 YEARS 04 MONTH S 07 DAYS.

56 YEARS.

According to the order of hon'ble high court dated 08.05.2022, the prisoner has been released from the jail on 16.05.2022.

Mercy Petition under Standing Policy 2018 PENDING AT HQ LEAVEL

2.27

GAJENDRA SINGH & ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 508/2021

1 GAJENDRA SINGH S/O THAN SINGH

ST. NO-994/02 CR. NO-162/02 U/S- 302, 364, 201 IPC

Murder/Ki dnapping 01 Case

20-Apr-03

2528/06

Pending

20 YY 00 MM 19 DD

26 YY 02 MM 01 DD

46 YY 03 MM 05 DD

Released by Goverment order no. 634/22-2-2022-17(480)/2017, Order Dated-24-05-2022 Released on date.-26-05-2022

Form-A is Pending at the level of District Megistrate, Bareilly

2 HARPRASAD S/O GIRAND

ST. NO-741/94 CR. NO-447/92 U/S-302/149, 147, 148, 307/149 IPC

Murder 01 Case

12-May-06

4418/06

Pending

17 YY 03 MM 14 DD

22 YY 07 MM 05 DD

53 YY 10 MM 25 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-15-04-2022

Form-A is Pending at the level of District Megistrate, Badayun Jail Policy Pending

3 CHHAILU S/O RAMBHAROSE

105/00 302, 376 IPC

Murder/Rape 1 case

11-Oct-06

672/06

Decided

22 YY 10 MM 14 DD

28 YY 02 MM 02 DD

44 YY 10 MM 22 DD

Pending at the level of District Megistrate, Sahjhanpur Jail Policy Pending

4 SAPPU @ SITARAM S/O BHOLA

13/97 348/95 302, 376, 201 I.P.C.

Murder/Rape 1 case

31-Aug-00

212/02

Decided

25 YY 10 MM 29 DD

33 YY 03 MM 00 DD

57 YY 00 MM 00 DD

Form-A on Pending at the level of District Megistrate, Sahjhanpur Jail Policy Pending

5 LALTA PRASAD S/O TARACHANDRA

ST. NO-537/01 CR. NO-275/01 U/S-302/34, 201 IPC

Murder 01 Case

19-Jul-05

3254/05

Pending

17 YY 09 MM 23 DD

23 YY 05 MM 06 DD

51 YY 10 MM 05 DD

Aquital by Hon. High Court on date-28-05-2022

Form-A on Pending at the level of District Megistrate, PBT Jail Policy Pending

6 RAM LADAITE S/O POORAN KISAN

ST. NO-66/96 CR. NO-168/89 U/S- 302/34, 307/34 IPC

Murder 01 Case

18-Nov-08

1763/05

Pending

17 YY 06 MM 05 DD

23 YY 03 MM 11 DD

47 YY 06 MM 15 DD

Released by Goverment order no. 736/22-2-2022-17(542)/2020, Order Dated-24-06-2022 Released on date.-28-06-2022

Form-A on Pending at the level of District Megistrate, Shanjhapur

7 CHARAN SINGH S/O GULSHER

ST. NO-695/04 CR. NO-54/04 U/S- 302 IPC

Murder 01 Case

12-Jan-06

1171/06

Pending

17 YY 10 MM 12 DD

23 YY 04 MM 07 DD

58 YY 05 MM 14 DD

Released by Goverment order no. 718/22-2-2022-17(286)/2020, Order Dated-24-06-2022 Released on date.-28-06-2022

Form-A on Pending at the level of District Megistrate, Pilibhit

8 RAMPAL S/O DEENBANDHU

ST. NO-653/04 CR. NO-136/04 U/S-302/149, 307, 452, 364, 504, 506, 376/149 IPC

Murder/Rape 01 Case

11-Jun-06

1639/08

Pending

18 YY 02 MM 20 DD

22 YY 10 MM 29 DD

51 YY 09 MM 27 DD

Released by Goverment order no. 695/22-2-2022-17(265)/2022, Order Dated-06-07-2022 Released on date.-09-07-2022

Form-A on Pending at the level of District Megistrate, Sitapur

9 BABADIN S/O MULLURAIDAS

ST. NO-713/04 CR. NO-75/04 U/S- 302 IPC

Murder 01 Case

03-03-2006

606/2006

Pending

17 YY 04 MM 17 DD

22 YY 07 MM 04 DD

60 YY 06 MM 05 DD

Released by Goverment order no. 1877/22-2-2021-17(502)/2020, Order Dated-11-10-2021 Released on date.-12-10-2021

Form-A on Pending at the level of District Megistrate, Sitapur

10 RAJENDRA SINGH S/O RAMNATH

ST. NO-997/2000 CR. NO-45/2000 U/S-452, 302, 323 IPC

Murder 01 Case

20-11-2003 R.A 06-12-2016

6100/03

Pending

18 YY 08 MM 04 DD

23 YY 08 MM 26 DD

56 YY 05 MM 23 DD

Released by Goverment order no. 658/22-2-2022-17(10)/2022, Order Dated-01-05-2022 Released on date.-04-05-2022

Form-A on Pending at the level of District Megistrate, Shajhanpur

11 NIRMAL SINGH @ NIMMA S/O MAAN SINGH

ST. NO-433/02 CR. NO-157/01 U/S-302/149, 307/149, 147, 148, 364, 201/149 IPC

Murder 01 Case

22-Sep-04

5169/04

Pending

21 YY 02 MM 19 DD

27 YY 01 MM 21 DD

54 YY 10 MM 17 DD

Released by Goverment order no. 1036/22-2-2022-17(94)/2008, Order Dated-24-06-2022 Released on date.-29-06-2022

Form-A on Pending at the level of District Megistrate, Pilibhit

12 NARVAIL SINGH S/O PAYARA SINGH

433/02 157/01 302/149, 201/149, 307/149, 364, 147, 148 I.P.C

Murders/Kidnaping 1 case

22-Sep-04

5169/04

Decided

19 YY 03 MM 07 DD

25 YY 03 MM 01 DD

56 YY 09 MM 28 DD

Pending Form A at the level of District Megistrate, Pilibhit & Jail Policy pending

13 MOOLCHAND S/O DWARIKA

ST. NO-942/03 CR. NO-109/03 U/S-302/149, 148, 506 IPC

Murder 01 Case

09-02-2007

1788/08

Pending

18 YY 09 MM 03 DD

23YY 08 MM 24 DD

53 YY 05 MM 02 DD

Released by Form-A Goverment order no. 217/2021/2075/22-2-2021-17(865)/2021, Order Dated-14-12-2021 Released on date.-11-01-2022

2.28

PREM PAL v. STATE OF U.P. & ORS. W.P.(Crl.) No. 01/2022

PREM PAL S/O BUDHASEN

Cr. No-166/1996 St. No-812/1996 u/s-302/149, 302/120B, 148 IPC

Murder, 03 person

03-08-2000

1938/2000

28-10-2005

25 Year 07 Month 22 Days

30 Year 02 Month 04 Days

44 Year 04 Month 01 days

Pratav Pending at the level of shashan on the basis of G.O-01-08-2018, N.R Also pending at the level of DM/Pilibhit.

2.29

VINOD KUMAR v. STATE OF U.P. & ORS. W.P.(Crl.) No. 123/2020

VINOD KUMAR S/O OMPRAKASH

ST-337/1984 Cr-85/1984 U/S-302, 148, 332, 307/149, I.P.

Murder 1

29/10/2007

949/1986

23.09.1988

38 Year 01 Mth. 14 Day

50 Year 01 Mth. 09 Day

57 Year 04 Mth.

—

Release on PreMature Mercy Date-16.9.2021

2.30

BALLU @ HASAN TAQUI v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 7/2020

BALLU @ HASAN TAQUI S/O MOHD. RAMJANI

ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C

Murder 11

10-08-1992

1492/1992 Decided

04.05.1995

25 Year 02Mth. 25day

31 Year 08Mth. 10day

84 Year 05Mth.

Released on S.C order Interim Bail on 22.02.2020

Nominal Roll Accepted on 28.10.2020

2.31

RAHEES v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 23/2020

RAHEES S/O IKRAR HUSSAIN

ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C

Murder 11

10-08-1992

1492/1992 Decided

04.05.1995

30 Year 09Mth. 06 day

36 Year 08Mth. 10day

61 Year 5Mth.

Released on S.C order Interim Bail on 22.02.2020

Mercy Pending

2.32

FIROZ v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 189/2020

FIROZ S/O HASAN TAKI

ST-245/1989 Cr-40/1989 U/S-302, 148, 332, 307/149, I.P.C

Murder 11

10-08-1992

1492/1992 Decided

04.05.1995

31 Year 03Mth. 06 day

36 Year 08Mth. 10day

60 Year 5Mth.

Released on S.C order Interim Bail on 02.08.2020

Mercy Pending

2.33

MAHIR v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 277/2020

MAHIR S/O ZUBEDA

Cr. No-40/1989 St. No-245/1989 U/S-302/149, 148, 324/149, 307/149, IPC

Murder, 09 person

10-08-1992

1857/1992

20-06-1994

30 Year 04 Month 01 Days

38 Year 07 Month 17 Days

55 Year 11 Month 24 days

Released on -17-10-2020 on Bail Bond

Form - A Pending At the level of DM/Buland Shahar

2.34

TUKKI & ANR. v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 75/2021

1 TUKKI S/O JHANGIRI @ JHANGIRI MAL SHARMA

S.T. No-884/2000, C.R. No-, 33/2000, U/S-148, 302/149, 323/149, 307/149 IPC,

Murder 3

29/09/2003

5009/2003

Pending

20 Year 10 Mth. 20 Day

26 Year 09Mth. 03 Day

59 Year 07 Mth.

Released on S.C order Interim Bail on 05.03.2021

Form-A Pending at D.M Level

2 PAPPAN S/O KUNWAR PAL SHARMA

S.T. No-884/2000, 393/2003 C.R. No-, 33/2000, 1029/2004 U/S-148, 302/149, 323/149, 307/149 IPC.

Murder 3

29/09/2003

5009/2003

Pending

20 Year 11 Mth. 06 Day

26 Year 09Mth. 03 Day

59 Year 07 Mth. 07 Day

Released on S.C order Interim Bail on 05.03.2021

Form-A Pending at D.M Level

2.37

PARVINDER & ANR v. STATE OF U.P. & ORS. W.P.(Crl.) No. 341/2020

1 PARVINDER S/O KUNWARPAL

Cr. No-07/2000 St. No-344/2000 u/s-148, 302, 452 IPC

Murder, 08 person

18-05-2002

1780/2002

25-11-2003

19 Year 07 Month 12 Days

24 Year 09 Month 00 Days

53 Year 01 Month 11 days

Released on -19-12-2020 on Bail Bond

Form-A Rejected dated 28.04.2020

2 CHANDRAVEER S/O KALYAN

S.T. No-344/2000 C.R. No-07/2000 U/S-302/149, 148, 452I.P.C,

Murder 8

18-05-2002

1780/2002 Decided

25.11.2003

20 Year 07 Mth. 12 day

26 Year 10 Mth. 05 day

66 Year 05 Mth.

Released on S.C order Interim Bail on 11.12.2020

Mercy Pending at D.M Level

2.38

PRAMOD & ANR. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 336/2020

1 PRAMOD S/O RISAL SINGH

S.T. No-390/1992, C.R. No-69/1991 U/S-148, 302/149 I.P.C,

Murder 3

09-11-1994

1854/1994 Decided

18.12.1995

23 Year 09Mth. 23day

32 Year 09 Mth. 28 day

52 Year 06 Mth.

Released on S.C order Interim Bail on 23.11.2020

Nominal Roll Pending at H.Q. Level.

2 BRAHMPAL S/O RISAL SINGH

S.T. No-390/1992, C.R. No-69/1991 U/S-148, 302/149 I.P.C,

Murder 3

09-11-1994

1854/1994 Decided

18.12.1995

23 Year 09Mth. 23day

32 Year 09 Mth. 28 day

52 Year 06 Mth.

Released on S.C order Interim Bail 23.11.2020

Nominal Roll Pending at D.M. Level.

2.39

ABDUL JABBAR v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 15/2021

ABDUL JABBAR S/O ABDUL RASEED

S.T. No-15/1993, C.R. No-56/1993 U/S-307, 302/34, I.P.C,

Murder 3

12.07.2022

906/2000 Decided

28.02.2002

26 Year 03Mth. 20day

31 Year 03Mth. 10day

48 Year 02Mth.

Released on S.C order Interim Bail on 17.03.2021

Form-A Pending at H.Q. Level.

2.40

SALIM v. STATE OF U.P. & ORS. W.P.(Crl.) No. 417/2020

SALIM S/O ABDUL SATTAR

S.T. No-29/1979, C.R. No-243/1978, U/S-302/149, 148

Murder 3

29.07.2000

980/1980

09.03.2020

21 Year 07Mth. 16day

27 Year 05Mth. 25day

70 Year 06Mth.

Released on Bail in date-17.03.2021

Form-A Pending at D.M Level

2.41

HARENDRA & ORS. v. THE STATE OF U.P. & ORS. W.P.(Crl.) No. 61/2021

1 HARENDRA S/O HARKESH

S.T. No-740/2001, C.R. No-666A/2000 U/S-148, 302/149, 452, I.P.C,

Murder 4

29.09.2002

4456/2002 Decided

27.02.2013

20 Year 03Mth. 20day

25 Year 03Mth. 10day

59 Year 06 Mth.

Released on S.C order Interim Bail on 23.02.2021

Form-A Pending at H.Q. Level.

2 NARENDRA S/O BRAHAM SINGH

Cr. No-666A/2000 St. No-740/2001 u/s-302/149, 148, 452, IPC

Murder, 04 person

20-09-2002

4456/2002

27-02-2013

19 Year 09 Month 09 Days

25 Year 00 Month 25 Days

43 Year 10 Month 22 days

Released on -01-03-2021 on Bail Bond

Form-A Pending at the level of DM/Buland shahar

3 RAVINDRA S/O GIR RAJ SINGH

Cr. No-666A/2000 St. No-740/2001 u/s-302/149, 148, 452, IPC

Murder, 04 person

20-09-2002

4879/2002

27-02-2013

19 Year 11 Month 25 Days

25 Year 09 Month 08 Days

46 Year 08 Month 02 days

Released on -01-03-2021 on Bail Bond

Form-A Pending at the level of DM/Buland shahar

2.42

ISLAM & ANR. (ALLAH NOOR) v. THE STATE OF U.P. & ORS. W.P.(Crl.) No. 86/2021

1 ISLAM S/O ALI MOHAMMAD

Cr. No-10/1991 St. No-52/1991 u/s- 396, 412 IPC

Murder, 03 person

03-09-1994

1371/1994

07-09-1995

26 Year 03 Month 11 Days

33 Year 03 Month 04 Days

51 Year 07 Month 10 days

Released on -10-03-2021 on Bail Bond

14 Year Nominal Roll Rejected.

2 ALLA NOOR S/O ALLAH RAZI

St. No.-52/1991 Cr. No.-10/1991, U/S-396 IPC

Murder

03-09-1994

1450/1994

Life Time, 07-09-1995

26 Years 02 Months 05 Days (Till released Date 10-03-2021)

33 Years 05 Months 06 Days (Till released Date 10-03-2021)

59 Years 07 Months 27 Days Up to 10-03-2021

—

Mercy Petrtion Rejected on Dated-31-03-2008 by the Government Release on bail on Date 10-03-2021

2.43

RAKESH GIRI & ANR (SANKATA) v. THE STATE OF U.P. & ORS. W.P.(Crl.) No. 115/2021

1 RAKESH GIRI S/O LATE PREM GIRI

C. No. 84/90 S.T. No. 29/1991, U/S-147, 148, 149, 307, 302, 436, 452, 404 IPC Ps-Mitauli, Dist-Kheri

05 MURDERS

19-09-1995

501/1995 FILLING DATE 01-01-1995 HIGH COURT LKW 725/1997 FILLIND DATE 23-04-1997 IN SUPRENE COURT

501/1995 IN HIGH COURT LKW JUDGMENT DATE 28-01-1997 725/1997 IN SUPRENE COURT JUDGMENT DATE 21-10-1997

24 Y. 02 M. 22 D. (As on 23-03-2021)

32 Y. 09 M. 26 D. (As on 23-03-2021)

69 years

Form-A cancelled by up govn. dated 29-12-2017 Release on Bail dated-23-03-2021

2 SANKATA S/O JANKI PRASAD

Cr. No-84/1990 St. No-29/1991 u/s-148, 436, 449, 302/149 412 IPC

Murder, 05 person

19-09-1995

549/1995

21-10-1997

24 Year 09 Month 09 Days

32 Year 03 Month 27 Days

60 Year 10 Month 19 days

Released on -25-03-2021 on Bail Bond

14 Year Nominal Roll Pending due to Unvailability of Court Abhimat.

2.44

ANIL v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 122/2021

ANIL S/O SHRI CHHOTELAL

ST No. 884/2000 Crime No. 33/2000 U/S-148, 323, 307, 302/, 149 IPC P/S Khanpur Distt-Buland Shahar

Murder Cases

29-09-2003

5009/2003

Criminal Appeal No. 5009/2 003 Judgment Date. 27-09-2013

20 Years 11 Months 11 Days

26 Years 09 Months 10 Days

39 Years

W.P(Crl) No. 1 22/21 Released on26-03-2021 by Order ADJ -04 Buland Shahar

Form-A Sent to DPO Bulnd Shahar Vide Latter No-79/AR/2021 Dated-24-01-2021

2.45

RANBIR SINGH v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 397/2020

RANBIR SINGH S/O VIJAY SINGH

S.T. No-277/1985, U/S-148, 30/149, 302/149 I.P.C

Murder 3

14.06.1991

1768/1991 Decided

14.01.1997

23 Year 11Mth. 06 day

31 Year 08Mth. 28day

74 Year 06 Mth.

Released on S.C order Interim Bail on 22.01.2021

Nominal Roll Pending at D.M Level.

2.46

PUSHPENDRA @ PAPPU v. STATE OF U.P. & ORS. W.P.(Crl.) No. 35/2021

PUSHPENDRA @ PAPPU S/O JAGDISH SHARAN

S.T. No-1314/1994, C.R. No-68/1994 U/S-148, 302, I.P.C,

Murder 4

05.02.1995

4456/2002 Decided

19.08.1997

26 Year 02 Mth. 26 day

32 Year 00Mth. 10day

59 Year 06 Mth.

Released on S.C order Interim Bail on 13.02.2021

Form-A Pending at H.Q. Level.

2.47

AJAY PRATAP SINGH AND ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 414/2020

1 AJAY PRATAP SINGH S/O RANVEER SINGH

S.T. No-375/1992, C.R. No-10/1992 U/S-148, 302/149, 324/149, I.P.C

Murder 4

06.09.1999

2753/1993 Decided

19.09.2007

21 Year 10 Mth. 02 day

27 Year 01Mth. 00 day

59 Year 06 Mth.

Released on S.C order Interim Bail on 24.02.2021

Form-A Pending at H.Q. Level.

2 SHIV PRATAP SINGH S/O RANVEER SINGH

S.T. No-375/1992, C.R. No-10/1992 U/S-148, 302/149, 324/149, I.P.C

Murder 4

06.09.1999

2753/1993 Decided

19.09.2007

21 Year 10 Mth. 02 day

26 Year 06Mth. 25day

65 Year 06 Mth.

Released on S.C order Interim Bail on 24.02.2021

Form-A Pending at H.Q. Level.

3 SHYAM PRATAP ISNGH S/O RANVEER SINGH

S.T. No-375/1992, C.R. No-10/1992 U/S-148, 302/149, 324/149, I.P.C

Murder 4

06.09.1999

2753/1993 Decided

19.09.2007

21 Year 10 Mth. 02 day

27 Year 00Mth. 25day

56 Year 06 Mth.

Released on S.C order Interim Bail on 24.02.2021

Form-A Pending at D.M. Level.

2.48

BITTOO @ BRIJESH KUMAR v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 407/2020

BITTOO @ BRIJESH KUMAR S/O JAGPAL

ST No-740/2001 Crime No-66A/2000 U/S-147, 148, 452, 302/149I PC P/S Sikandra bad Distt-Buland Shaher

Murder Cases

20-09-2002

4856/2002

Criminal Appeal No-4456/02 Judgment Date 27-02-2013

20 Years 03 Months 05 Days

26 Years 04 Months 22 Days

38 Years

W.P(Crl) No. 4 07/20 Released on-12-02-2021 by Order ASJ/FTC -03 Buland Shahar

Form-A Sent to DM Bulnd Shahar Vide Latter No-900/AR-2/16 Dated-26-06-2016

2.49

CHANDER PAL v. THE STATE OF U.P. & ANR. W.P.(Crl.) No. 421/2020

CHANDER PAL S/O DALIP

S.T. No-740/2001, C.R. No-666A/2000 U/S-148, 302/149, 452, I.P.C,

Murder 4

29.09.2002

4456/2002 Decided

27.02.2013

20 Year 03Mth. 20day

25 Year 03Mth. 10day

75 Year 01Mth.

Released on S.C order Interim Bail on 05.02.2021

Form-A Pending at H.Q. Level.

2.50

SATENDRA v. STATE OF U.P. & ORS. W.P.(Crl.) No. 373/2020

SATENDRA S/O RISAL SINGH

S.T. No-390/1992, C.R. No-69/1991 U/S-148, 302/149 I.P.C

Murder 3

09-11-1994

1854/1994 Decided

18.12.1995

27 Year 10Mth. 08 day

33 Year 09 Mth. 28 day

52 Year 00Mth.

Released on S.C order Interim Bail 07.01.2021

Mercy Cancelled on 26.06.2019

2.51

ISHWARI PRASAD @ KHANNA AND ORS. v. STATE OF U.P. & ORS. W.P.(Crl.) No. 67/2022

1 ISHWARI PRASAD @ KHANNA S/O DWARIKA PRASAD

ST. NO-486/03 CR. NO-380/03 U/S-302/34 IPC

Murder 1 case

09-03-2006

1856/06

Pending

17 YY 01 MM 10 DD

22 YY 07 MM 06 DD

38 YY 05 MM 16 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Pilibhit on dated-27-08-2022

Form-A on Pending at the level of District Megistrate, Pilibhit Jial policy peding

2 BADAN SINGH S/O GIRDHARI

ST. NO-741/94 CR. NO-447/92 U/S-302/149, 307/149, 147, 148 IPC

Murder 1 case

12-05-2006

2765/06

Pending

16 YY 08 MM 18 DD

22 YY 00 MM 06 DD

55 YY 10 MM 23 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Badayun on dated-13-04-2022

Form-A on Pending at the level of District Megistrate, Badayun Jial policy peding

3 RAMSEWAK S/O HARIRAM RATHOR

ST. NO-1009/03 CR. NO-176/03 U/S- 302 IPC

Murder 1 case

12-12-2006

877/07

Pending

16 YY 09 MM 20 DD

21 YY 11 MM 08 DD

38 YY 03 MM 14 DD

Released on Bail & Bond on the Order of Hon'ble Court ADJ, Bareilly on dated-06-05-2022

Form-A on Pending at the level of District Megistrate, Bareilly Jial policy peding

4 MURSHAD S/O ALI HUSSAIN

ST. NO-95/06 CR. NO-198/05 U/S-147, 148, 302/149 IPC

Murder 1 case

15-May-07

3693/07

Pending

17 YY 02 MM 13 DD

22 YY 03 MM 19 DD

40 YY 03 MM 02 DD

Pending Form A at the level of District Megistrate, Rampur & Jail Policy pending

5 SURYAPRATAP SINGH @ SONU S/O SUKHPAL SINGH

ST. NO-924/05 CR. NO-89/05 U/S-302 IPC

Murder 1 case

20-01-2007

1823/07

Pending

16 YY 08 MM 20 DD

21 YY 09 MM 12 DD

43 YY 04 MM 24 DD

Released on Bail & Bond on the Order of Hon'ble Court ADJ-7, Shajhanpur on dated-25-03-2022

Form-A on Pending at the level of District Megistrate, Shajhanpur Jial policy peding

6 JAWAHARLAL S/O CHATURILAL

ST. NO-210/06 CR. NO-475/05 U/S-302/149, 148 IPC

Murder 1 case

31-07-2009

5373/09

Pending

16 YY 10 MM 23 DD

21 YY 01 MM 26 DD

40 YY 10 MM 18 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Bareilly on dated-10-05-2022

Form-A on Pending at the level of District Megistrate, Bareilly Jial policy peding

7 SUSHIL S/O BALVEER SINGH CHAUHAN

ST. NO-552/05 CR. NO-354/05 U/S- 302/34 IPC

Murder 1 case

21-06-2007

4319/07

Pending

17 YY 03 MM 17 DD

22 YY 04 MM 07 DD

45 YY 00 MM 04 DD

Released on Bail & Bond on the Order of Hon'ble Court ADJ-4, Bijnaur on dated-22-08-2022

Form-A on Pending at the level of District Megistrate, Bijnor Jial policy peding

8 RAMVEER SINGH S/O RAJKUMAR SINGH

87/03 168/02 302, 307, 147, 149, 148 I.P.C

Murder 1 case

13-Feb-07

478/07

Pending

17 YY 02 MM 07 DD

22 YY 04 MM 14 DD

53 YY 05 MM 04 DD

Pending Form A at the level of Prison Head Quarter & Jail Policy pending

9 VEDPAL S/O RAMESHWAR

848/99 18/99 364/34, 302/34, 201/34 IPC

Murders/Kidnaping 1 case

14-Jul-10

4947/10

Pending

17 YY 08 MM 23 DD

21 YY 09 MM 10 DD

42 YY 00 MM 25 DD

Pending Form A at the level of District Megistrate, Shajhanpur

10 RANVEER SINGH S/O RAJKUMAR SINGH

87/03 168/02 302, 307, 147, 149, 148 I.P.C

Murder 1 case

13-Feb-07

478/07

Pending

17 YY 02 MM 07 DD

22 YY 04 MM 14 DD

55 YY 05 MM 04 DD

Pending Form A at the level of Prison Head Quarter & Jail Policy pending

11 BABURAM S/O KUNDAN

01/06 143/05 302 I.P.C

Murder 1 case

21-May-07

4137/07

Pending

17 YY 04 MM 15 DD

22 YY 05 MM 16 DD

42 YY 03 MM 02 DD

Pending Form A at the level of Distric Megistrate, Badayun & Jail Policy pending

12 KANHAILAL S/O OMPRAKASH

ST. NO-539/02 CR. NO-259/02 U/S- 302/34 IPC

Murder 1 case

15-05-2006

3733/06

Pending

17 YY 01 MM 14 DD

22 YY 06 MM 00 DD

46 YY 01 MM 13 DD

Released on Bail & Bond on the Order of Hon'ble Court Spl. j. Sc/St Act, Pilibhit on dated-03-07-2022

Form-A on Pending at the level of District Megistrate, Pilibhit Jial policy peding

13 SURESH S/O BALAKRAM GANGWAR

350/01 115/01 302/34, 504 I.P.C

Murder 1 case

6-May-06

2878/06

Pending

17YY 02 MM 18 DD

22 YY 07 MM 27 DD

51 YY 03 MM 22 DD

Pending Form A at the level of District Megistrate, Pilibhit & Jail Policy pending

14 RAM NARAYAN MISHRA S/O KRISHNA SWAROOP MISHRA

1055/05 252/05 302 I.P.C.

Murder 1 case

1-Jul-09

4016/09

Pending

17 YY 02 MM 11 DD

21 YY 07 MM 02 DD

50 YY 06 MM 26 DD

Pending Form A at the level of District Megistrate, Shajhanpur & Jail Policy pending

15 RAMKUMAR S/O HEMNATH

611/05 302 IPC

Murder 1 case

19-Jun-08

1486/08

Decided

17 YY 05 MM 16 DD

22 YY 02 MM 11 DD

47 YY 11 MM 22 DD

Form-A pendinf on District Megistrate, Sitapur Jail Policy pending

16 SHAHADAT KHAN S/O NAWAB KHAN

ST. NO-204/03 CR. NO-161/01 U/S- 302 IPC

Murder 1 case

30-05- 2007

10212/05

Pending

16YY 10 MM 17 DD

22 YY 05 MM 25 DD

56 YY 06 MM 23 DD

Released on Bail & Bond on the Order of Hon'ble Court CJM, Sitapur on dated-04-06-2022

Form-A on Pending at the level of District Megistrate, Sitapur Jial policy peding

17 MUNENDRA S/O KUNWARPAL

832, 834/01 141/01 302/149, 307/149, 147, 148 I.P.C

Murder 1 case

13-Sep-06

5734/06

Pending

17 YY 04 MM 10 DD

22 YY 08 MM 07 DD

50 YY 11 MM 04 DD

Pending Form A at the level of Prison Head Quarter & Jail Policy pending

18 GAFFAR S/O BADSHAH

934/2005 104/2005 304B, 498A I.P.C. & 4DP Act

Murder 1 case

23-Sep-06

6673/06

Pending

17 YY 06 MM 00 DD

22 YY 09 MM 24 DD

37 YY 09 MM 00 DD

Pending Form A at the level of District Megistrate, Sambhal & Jail Policy pending

19 NARENDRA SINGH S/O SHEESHPAL SINGH

965/02 125/01 302/149, 147, 148 I.P.C

Murder 1 case

7-May-05

2033/05

Decided

17 YY 06 MM 09 DD

23 YY 03 MM 18 DD

57 YY 02 MM 24 DD

Pending Form A at the level of District Megistrate, Badayun & Jail Policy pending

20 LALLURAM S/O ANGANLAL

01/06 143/05 302 I.P.C

Murder 1 case

21-May-07

4137/07

Pending

17 YY 04 MM 15 DD

22 YY 05 MM 19 DD

42 YY 03 MM 02 DD

Pending Form A at the level of District Megistrate, Badayun & Jail Policy pending

21 KALYAN @MUKESH S/O SHYODAN

ST. NO-506/05 CR. NO-170/05 U/S- 302 IPC

Murder 1 case

10-09-2008

7525/08

Pending

17 YY 01 MM 06 DD

21 YY 07 MM 28 DD

41 YY 08 MM 04 DD

Released on Bail & Bond on the Order of Hon'ble Court ADJ-12, Badayun on dated-24-05-2022

Form-A on Pending at the level of District Megistrate, Sambhal Jial policy peding

22 NOKHELAL S/O TEEKARAM

ST. NO-406, 407/05 CR. NO-230, 231/05 U/S- 302/34, 307/34 IPC & 25 A Act

Murder 1 case

13-03-2007

2788/07

Pending

17 YY 00 MM 07 DD

22 YY 04 MM 26 DD

49 YY 01 MM 16 DD

Released on Bail & Bond on the Order of Hon'ble Court ADJ/FTC-04, Pilibhit on dated-10-05-2022

Form-A on Pending at the level of District Megistrate, pilibhit Jial policy peding

23 AKBAR ALI S/O BUNDU

1-95/06 223, 224/05 147, 148, 302/149 IPC & 4/25 A. Act, 25A. Act 2-319/93 392 i.p.c

Murder 1 case & robbery 1 case

15-May-07

3693/07

Pending

17 YY 02 MM 13 DD

22 YY 03 MM 19 DD

44 YY 10 MM 09 DD

Pending Form A at the level of District Megistrate, Rampur

24 PRAKASH S/O RAMBHAROSE

83/03 196/03 302, 201 I.P.C

Murder 1 case

17-Aug-06

5453/06

Pending

17 YY 04 MM 02 DD

22 YY 08 MM 08 DD

41 YY 05 MM 04 DD

Pending Form A at the level of District Megistrate, Banda & Jail Policy pending

25 ANEER S/O SHAMEEM AHMED

ST. No. 181/2003 Cr. No. 127/2003 Under Sections 302 IPC

Murder Case 1

19-03-2007

Criminal Appeal No. 2247/2007 Filling Date 29-03-2007

Dismissed on 27-04-2022 By Hon'ble High Court Allahabad

17 Years 05 Months 02 Days

22 Years 06 Months 15 Days

45 Years

Pending Form A at the level of Prison Head Quarter & Jail Policy pending

Rashidul Jafar @ Chota vs State Of Uttar Pradesh & Anr

Judgment