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Judgment
3 paragraphs · 88 wordsBhaskar Raj Pradhan, J
Heard Mr. N. Rai, learned Senior Counsel for the petitioner. Issue notice upon the respondents, subject to filing of requisites within three days. Mr. Sujan Sunwar, learned Assistant Government Advocate appearing for the respondent nos. 1 and 2 as well as Mr. Bhusan Nepal, learned Counsel for the respondent no.3 appears on advance notice, accepts notice and waives formal notice thereof. Counter-affidavits to be filed within six weeks. Three weeks thereafter, to the petitioner, to file rejoinder, if any.
List the matter on 06.03.2023.
