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Judgment
5 paragraphs · 74 wordsW.P.(C) No. 790/2017 Mr. Ashok Kumar Panda, learned senior counsel appearing for the Union of India prays for eight weeks' to file a comprehensive report.
WP(C) 790/2017 etc.
List after eight weeks.
I.A. No. 169596/2018 in W.P.(C) No. 922/2018 This is an application seeking permission for withdrawal of the writ petition.
The application is allowed and the writ petition is dismissed as withdrawn with liberty to the petitioners to file a fresh writ petition.