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Judgment
5 paragraphs · 129 wordsAhanthem Bimol Singh, J
Mr. S. Samungou, learned counsel appeared for the appellant; Ms. Sharmila, learned counsel and Mr. appeared for the respondents.
This matter has been listed today for referral to the Special Medication Drive – Mediation ‘For the Nation 2.0’. Accordingly, registry is directed to refer this matter to the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.
The appellant, respondents No. 1 and 2 and respondents No. 3 and 4 or any of their duly authorized officer along with their respective counsel are to be present before the appointed Mediator on 24-02-2026 at 01:30 P.M.
A copy of this order be furnished to all the counsel appearing for the parties through their WhatsApp/ e-mail for doing the needful.