High CourtsDivision Bench

Roshan Khan And Others vs State Of Rajasthan And Others

Rajasthan High Court · Decided on 8 November 2021 · Citation: (2021) 11 RAJ CK 0002

HON’BLE JUDGES
Vijay Bishnoi, J · Anoop Kumar Dhand, J
RESULT
Dismissed
CASE NUMBER
D.B. Civil Writ Petition No. 15050 Of 2021

AI Structured Summary

Not yet generated for this judgment

Judgment

3 paragraphs · 85 words

After arguing the matter on merits for quite some time, learned counsel for the petitioners submits that he wants to withdraw the present writ petition, however, prays that the District Collector, Jaisalmer be directed to decide the representation dated 30.09.2021 filed by the residents of village Mekuba.

In view of the above, the writ petition is dismissed as withdrawn.

It is expected that the District Collector, Jaisalmer will consider and decide the representation dated 30.09.2021, if already not decided, expeditiously strictly in accordance with law.