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Judgment
Writ Petition No.,Name of petitioner,Roll No,"Name of Post selected
for",Department
WP(C) No.2001/2011,Rupak Borah,221,ME Teacher,Elementary Education
WP(C) No.2001/2011,Bikash Bordoloi,117,Grade-IV post,"Director of Health
Services
WP(C) No.2012/2011,Ratneswar Phukan,015,Grade-IV post,"t Director of Health
Services
WP(C) No.2012/2011,Ruhini Gogoi,002,LP Teacher,Elementary Education
ME School Teacher and Bikash Bordoloi to a Grade-IV vacancy in the Sivasagar District. Likewise the two selectees in Lakhimpur District i.e.,,,,
Ratneswar Phukan and Ruhini Gogoi should be appointed respectively in a Grade-IV vacancy and in the post of LP School Teacher, as per the select",,,,
list prepared by the Social Welfare Department.,,,,
The process of appointment should be completed by the concerned departmental authorities within eight weeks of receipt of this order. The,,,,
respective District Social Welfare officers of the Sivasagar and Lakhimpur Districts should coordinate with the Department, where the appointment is",,,,
to be made, to ensure that the selected candidates are appointed without any further difficulty. A copy of this order furnished to the counsel for the",,,,
petitioners and also to the standing counsel for the Health and Elementary Education Department and the Govt. Advocate, for doing the needful.",,,,
With the above order, the case stands allowed without any order on cost.",,,,