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Judgment
4 paragraphs · 41 wordsM.S. Ramachandra Rao, J
Issue notice to the respondents.
Mr. Dipankar Sharma, Additional Government Advocate accepts notice for the respondents No.1 & 2 and waives service.
For filing of counter affidavit by respondent No.1 & 2, list the matter on 15.05.2026.