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Judgment
5 paragraphs · 56 wordsA. Guneshwar Sharma, J
Mrs. G. Pushpa, learned counsel representing learned counsel for the petitioners, submits that the matter may be listed on some other day.
Mr. Th. Vashum, learned Government Advocate appearing on behalf of the respondent, has no objection.
List this case on 13-05-2026.
Interim order, if any, is extended till the next date.