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Sabnam Mukhia & Anr vs Nitesh Kumar Gupta & Ors

Sikkim High Court · Decided on 15 May 2026 · Citation: (2026) 05 SIK CK 1084

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
CASE NUMBER
(For Mentioning Vide Mentioning Memo No. 207 Of 2026) In Writ Petition (C) No. 24 Of 2026
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Judgment

2 paragraphs · 62 words

Bhaskar Raj Pradhan, J

The learned Senior Counsel appearing for the petitioners in this matter listed for mentioning today submits that certain records of the Trial Court has not been filed by him which are necessary. He therefore desires to withdraw the mentioning slip and take further steps to bring in the records and for urgent hearing in this matter. Prayers allowed.