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Judgment
3 paragraphs · 50 wordsBhaskar Raj Pradhan, J
1.
Ms. Tara Devi, learned counsel for the appellant submits that Mr. N. Rai, learned Senior Counsel leading her is unavailable today due to personal difficulties. She seeks an adjournment, which is not opposed by the learned Additional Public Prosecutor.
2.
List this matter on 04.06.2026.