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Judgment
21 paragraphs · 113 words,,Amount paid
(a) G.P.F. amount (First authority)
Second Authority dated 16.06.2020","Bill No.172/2018-19
Bill No. EST/GPF-944
dated 6.9.2020","Rs.7,12,435/-
Rs.1,37,208/
,Total,"Rs.8,49,643/-
(b) Provisional Pension
(i) From July, 2003 to September, 2018
(ii) October, 2018 to June 2018","Bill No.160/2018-19
Bill NO.EST 909
dated 2.9.2020","Rs.12,77,706/-
Rs. 2,38,623/-
,Total,"Rs.15,16,329/-
(c) Provisional Gratuity,Bill No.161/2018-19,"Rs.2,30,398/-
(d) Leave Encashment,"Bill No. EST/EL-960
dated 10.09.2020","Rs.1,24,120/-
(e) Group Insurance,Bill No.159/2018-19,"Rs.3,787/-
gratuity, leave encashment and group insurance. The payment shall be made within a period of 3 months from the date of receipt of a copy of this",,
order, failing which the respondents will also pay cost of Rs. 25,000/- to the petitioner.",,
The writ application stands disposed of with the aforesaid observations and directions.,,