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Judgment
4 paragraphs · 68 wordsAhanthem Bimol Singh, J
Mr. Juno Rahman, learned counsel appeared on behalf of the petitioner through VC platform and seeks adjournment of hearing of these cases citing personal inconvenience.
Ms. Sharmila, learned counsel assisting Mr. H. Debendra, learned Deputy AG appearing for the State respondents submitted that she has no objection.
As prayed for by the learned counsel appearing for the petitioner, list these cases again on 07-04-2026.