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Samuel K Typist (Retd) Trivandrum Division, Office Of Executive Engineer (Constructions) Kayamkulam Residing At Cheriyath House Naduvattom, Pallippad Alleppey vs Union Of India & Ors

Central Administrative Tribunal · Decided on 24 January 2023 · Citation: (2023) 01 CAT CK 0038

HON’BLE JUDGES
K. Haripal, Member (J)
RESULT
Dismissed
CASE NUMBER
Original Application No. 180, 00694 Of 2019
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Judgment

3 paragraphs · 128 words

K. Haripal, Member J

1.

When taken up, Smt. Thanuja Roshan George, learned counsel for the applicant submits that the applicant wants to withdraw the Original Application with liberty to file a fresh Original Application. When clarification was sought, she submits that even though the applicant was granted promotion, he was not relieved and he could not enjoy the fruits of promotion and thereafter he retired from service. Hence he wants to file a fresh Original Application seeking monetary reliefs vis-a vis the post to which he was proposed to be promoted.

2.

Having heard the counsel on both sides, Original Application is permitted to be withdrawn with liberty to file a fresh Original Application. Accordingly, the Original Application is dismissed as withdrawn. No order as to costs.