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Judgment
We have heard Mr. Darius J. Khambata, Senior Advocate assisted by Mr. Sandeep Parekh, Mr. Tushar Hathiramani and Mr. Sandeep Batra,
Advocates for the Appellant and Mr. Mustafa Doctor, Senior Advocate assisted by Mr. Abhiraj Arora and Mr. Vivek Shah, Advocates for the
Respondent through video conferencing. Order reserved.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Presiding Officer on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.
