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Judgment
5 paragraphs · 95 words
Meenakshi Madan Rai, J
Learned Counsel Mr. Pradeep Sharma enters appearance for the Respondent No.2 today and undertakes to file Vakalatnama during the course of the day.
In the meanwhile, if the opposing parties so desire they may file their response.
As prayed for by Learned Counsel for the Applicants, the proceedings before the Court of the Learned District Judge Special Division-I, Sikkim at Gangtok, in Title Suit No.26 of 2022, M/s Yama Enterprises Private Ltd. vs. Chewang Lhamu Bhutia, are stayed until further orders.
List on 25-09-2024 for hearing on I.A. No.01 of 2024.