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Judgment
4 paragraphs · 62 wordsBiswajit Palit, J
It is reported by Learned Counsel, Mr. J. Samed that the regular conducting Learned Senior Counsel, Mr. Somik Deb for the petitioner is not available before the Court today. So, he sought for an indulgence.
Learned DSGI, Mr. B. Majumder is present for the respondent-Union of India.
In view of the above, list the matter in its usual course.
