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Judgment
6 paragraphs · 80 wordsManoj Kumar Tiwari, J
1.
Mr. T.A. Khan, learned Senior Counsel, appearing for respondents made a statement that compliance of order of this Court has been made.
2.
Mr. Sobhit Batra, learned counsel appearing for the petitioner endorses the statement so made by Mr. T.A. Khan, learned Senior Counsel
appearing for respondents.
3.
In such view of the matter, the cause of action does not survive.
4.
Accordingly, Contempt Petition is dismissed. Contempt notices issued against respondents are hereby discharged.