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Judgment
8 paragraphs · 102 words
1) Loss of Dependency  Â,"Rs.23,40,000/-
2) Loss of Love and Affection Â,"Rs. 1,50,000/-
3) Loss of Consortium  Â,"Rs. 1,50,000/-
4) Loss of Estate & Funeral Expenses,"Rs. 1,00,000/-
   Total  Â,"Rs.27,40,000/-
subject to deposit of enhanced compensation by the Insurer within six weeks from today and thereafter, the reassessed compensation be released to",
the Claimants in terms of this judgment but in the manner as indicated by the Tribunal in the impugned Award.    Â,
8.
With aforesaid directions, both the appeals and the pending application are accordingly disposed of.      Â",