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Judgment
Tarun Agarwala, Presiding Officer
We have heard Shri Gaurav Joshi, the learned senior counsel for the Applicant SEBI and Shri Somasekhar Sundaresan, the learned counsel for the
Appellant in the Review Application. We do not find any manifest error in our order requiring review or modification. The Review Application is
rejected.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Presiding Officer on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.