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Judgment
4 paragraphs · 84 words
H. S. Thangkhiew, J
1.
This instant writ petition is connected to WP(C) No. 420 of 2024, and concerns the constitution of a school Managing Committee of Janapriya Higher Secondary School, Bholarbhita, West Garo Hills.
2.
In view of the directions which has been passed in WP(C) No. 420 of 2024, this writ petition also stands disposed of by directing the respondents to also consider the grievances put forward by the petitioners in the instant petition.
3.
Matter accordingly stands closed and disposed of.
