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Judgment
112 paragraphs · 1,093 words,,
Manmohan, J",,
Present petition has been filed under Section 276 of the Indian Succession Act, 1925 for grant of probate of Will dated 27th March, 2009 by the",,
Executor appointed by the Testator.,,
It is stated that late Sh. Avinash Chander Kohli s/o Late Shri Chaman Lal Kohli was resident of Huns Farms, Kapashera, Najafgarh Road,",,
Bijwasan, New Delhi.",,
It is further stated that the wife of the late Sh. Avinash Chander Kohli died on 11th October, 1992.",,
It is also stated that late Sh. Avinash Chander Kohli executed his only Will dated 27th March, 2009 duly notarised in respect of his movable and",,
immovable properties in the presence of witnesses namely Mr. Mahesh Sahai and Mr. Ian Thomas and at the time of execution of the Will, the",,
testator was in sound mind having good physical and mental health and disposing power.,,
The Will dated 27th March, 2009 executed by the deceased is reproduced hereinbelow :-",,
WILL",,
I, Avinash Chander Kohli Son of Late Sh. Chaman Lal Kohli, Resident of Huns Farm, Kapashera-Najafgarh Road, Bijwasan, New Delhi-",,
110030 hereby execute this will voluntarily in a sound disposing state of mind after proper deliberation and without any duress from any,,
external quarter whatsoever.,,
This is my last will and it will be valid and effective after my death. I have not executed any will before this. However, I hereby revoke all my",,
previous wills if any made by me in respect of the assets and properties covered by this will at any time hereto before.,,
I declare that I own and possess the following movable & immovable assets & Properties:,,
Rafting Camp at Shivpuri, Rishikesh",,
Land & Camp at Pauri,,
House in DLF Gurgaon,,
HIG Flat in Dwarka,,
Agriculture Land & Camp in Sultanpur, Chandu Village",,
Mercedes Car,,
Scorpio SUV,,
Mahindra Bolero Jeep,,
Vintage Taunus Car,,
Camper,,
Other House hold items i.e. Air conditioners, Refrigerators, Tubewell, Furniture & Fixtures, Silver Utensils, Cameras, Televisions, Music",,
System, DVD Player, Projector and other house hold items.",,
Office Equipments & Other Equipments i.e. Camp equipments, Fax Machines etc.",,
Three Bank Accounts in personal name with American Express Bank, DBS Bank Ltd, Post Office Saving Account.",,
One Bank Account in the name of Wild Life Adventure Tours with ABN Amro Bank.,,
Two Bank accounts in the name of Connaught Technical Services with ABN Amro Bank & Citi Bank.,,
Two Bank accounts in the name of Indian Rafting Company with Punjab National Bank L Block, Connaught Place & Punjab National",,
Bank, Srinagar Rishikesh.",,
5494 Equity Shares of Amber Tours Pvt. Ltd.,,
99 Equity Shares of Huns Air Tours & Travels Pvt. Ltd.,,
10001 Equity Shares of Wild Life Adventure Tours India Pvt. Ltd.,,
Arms-Weapons.,,
Gold Jewellery,,
Other Jewellery (Silver etc.),,
Paintings,,
Antique Items,,
Carpets,,
25% shares in the Sher Camp property at Sawai Madhopur.,,
Any other shares and UTIs.,,
This will is in relation to the aforesaid Movable & Immovable assets which are self acquired and I have full power of disposition over them,,
and there are no loans or mortgages of any kind encumbering these assets and any other properties which I am owning at this time or which,,
I may own at the time of my death.,,
Out of above the following Movable & Immovable assets will go as under:,,
Mercedes Car - to Mrs Shanti Rani Kohli Dugal daughter of Mr. Avinash Chander Kohli.,,
5494 Equity Shares of Amber Tours Pvt Ltd. will be distributed as under:,,
5218 Equity Shares to my daughter Ms. Shanti Rani Kohli Dugal,,
275 Equity Shares to my son Naveen Kohli,,
1 Equity Share to Mr. Kewal Krishan Sabharwal son of late Mr.,,
R.R. Sabharwal,,
The Board of Directors of Amber Tours Pvt. Ltd. will be as under:-,,
Ms. Shanti Rani Kohli Dugal (Total 5223 shares).,,
Mr. Naveen Kohli (275 shares),,
Ms. Lalita Das Gupta (1 share),,
Mr. K.K. Sabharwal (1 share),,
Out of the above, the following Movable & Immovable assets will go to Miss Divya Kohli daughter of Mr. Avinash Chander Kohli:-",,
HIG Flat in Dwarka,,
Vintage Taunus Car (if Divya Kohli marries Prashant) Out of above the following Movable & Immovable assets will go to the Mr.,,
Avinash Chander Kohli Trust Account:,,
Rafting Camp at Shivpuri, Rishikesh",,
Land & Camp at Pauri,,
Houses in DLF Gurgaon,,
Agriculture Land & Camp in Sultanpur, Chandu Village",,
Camper,,
Other House hold items i.e. Air conditioners, Refrigerators, Tubewell, Furniture & Fixtures, Silver Utensils, Cameras, Televisions, Music",,
System, DVD Player, Projector and other house hold items etc.",,
Office Equipments & Other Equipments i.e. Camp equipments, Fax Machines etc.",,
Three Bank Accounts in personal name with American Express Bank, DBS Bank Ltd., Post Office Saving Account.",,
One Bank Account in the name of Wild Life Adventure Tours with ABN Amro Bank,,
Two Bank accounts in the name of Connaught Technical Services with ABN Amro & Citi Bank.,,
Two Bank accounts in the name of Indian Rafting Company with Punjab National Bank L Block, Connaught Place & Punjab National",,
Bank, Srinagar Rishikesh.",,
99 Equity Shares of Huns Air Tours & Travels Pvt. Ltd.,,
10001 Equity Shares of Wild Life Adventure Tours India Pvt. Ltd.,,
Arms/Weapons (To be offered to my son Naveen Kohli, otherwise these should be sold).",,
Gold Jewellery,,
Other Jewellery (Silver etc.),,
Paintings,,
Antique Items,,
S. No.,Name of legal heirs,Relations with Deceased
1.,Ms. Shanti Rani Kohli Dugal (Petitioner),Daughter
2.,Ms. Divya Kohli (Respondent No.2),Daughter
3.,Ms. Monita Kohli (Respondent No.3),Daughter
4.,Mr. Navin Kohli (Respondent No.4),Son
S. No.,Details of properties,Issuing Authority
1.,"Khasra No.142 min, 143, 145, 150, 151, 152, 153, 154, 155,
situated at village Shivpuri, Tehsil Narender Nagar, Distt.-
Tehri Garhwal, Uttrakhand","Deputy Magistrate, Narender Nagar
2.,"Khatoni/Khatta No.3, Khet NO.1954, situated at Village
Bhadoli, Tehsil-Pauri, Distt. Pauri Garhwal, Uttrakhand","Deputy Magistrate, Pauri
3.,"Plot NO.6, Silver Okas Avenue, DLF City, Phase-I, Dist
Gurgaon, Haryana","tS. ub Divisional Officer, Gurgaon
(North)
4.,"Farm House of Khewat NO.43, Khata No.43, Trct NO.1
Kill 12/3 (!-6), 13(6-2), 18(2-12) Area- 15 K and Khewat
No.78, Kata No.43, Rect No.19, Kill No.3(7-7),4 (7-2), (75-
10), 8(7- 7), 19/1 (1-16), 22/2 (0-18), 26(1-3), Area 31K-3 M
Total Area-46 Kanal 3, Marla sitauted at Vilalge Chandu
Gurgaon, Haryana.","9S, ub Divisional Officer, Gurgaon
(North)
,
,
5.,"Flat No.322, Sriniketan Co-op G.H. Society Ltd., Plot No.
Sector-7, Dwarka, New Delhi.","1A,ssistant Collector 2 nd/Tehsildar
(Dwarka)
