High CourtsFull Bench

Sheik Piru vs Mohesh Mahto and Another

Calcutta High Court · Decided on 20 July 1877 · Citation: (1877) ILR (Cal) 471

HON’BLE JUDGES
Richard Garth, C.J · Markby, J · Macpherson, J · Jackson, J · Ainslie, J
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1 paragraphs · 44 words

Richard Garth, C.J.—We are of opinion, that as this was a suit cognizable by the Court of Small Causes, no special appeal lies to this Court, although a question of title may have been incidentally raised in it. The appeal will, therefore, be dismissed.