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Judgment
S.No.,Stage of Processing,Last Date
1.,"Receipt of applications by the PCI from -
a) new institutions applying for the first time.","From 1st to 31st August (both days
inclusive) of the previous year i.e. if
the course is to be started from
2019-2020 academic session,
,"b) Already approved institutions applying for
the introduction of new pharmacy
course(s).
c) institutions which are already approved
for -
• conduct of course.
• u/s 12 of the Pharmacy Act, 1948.
d) institutions applying for raise in
admissions.","application shall be submitted
between 1st August, 2018 to 31st
August, 2018
2.,"Announcement of the list of applications received
within the prescribed Time Schedule with regard
to the above categories of institutions on the
Council’s website.",On or before 25th September.
3.,"Representation by institutions with regard to any
missing name in the website list or any other
corrections with regard to the name etc. on
website.",On or before 2nd October.
4.,,To be Completed by 31st January
5.,"Last date of granting approval/rejecting
application by the PCI.",10th April
6.,"Last date of representation if any by an institution
on Council’s decision","Within 5 days of uploading of the
decision on Council’s decision.
7.,"Last date of granting approval/rejecting proposal
by the PCI in cases where representations have
been made by the institutions against the decision
of rejection or otherwise.",30th April