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Judgment
13 paragraphs · 128 wordsMeenakshi Madan Rai, J
Mr. Thinlay Dorjee Bhutia, Government Advocate, enters appearance for the Respondents No.3 and 4.
Mr. N. Rai, Learned Senior Counsel assisted by Ms. Tara Devi Chettri, Learned Counsel enters appearance for the Respondent No.5.
Mr. Sushant Subba, Learned Counsel enters appearance for the Respondent No.7 today and undertakes to file Vakalatnama during the course of the day.
Respondent No.6 is absent.
Registry reports that Notice issued to him is returned with the report unserved.
Learned Counsel for the Appellant seeks to serve Notice on Respondent No.6 by "dasti".
Requisites be filed within three days.
Registry to take steps thereafter.
Learned Counsel for the Appellant seeks to file better Affidavit to I.A. No.01 of 2026.
Not opposed.
Let better Affidavit be filed.
List on 29-05-2026.