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Judgment
7 paragraphs · 98 wordsAhanthem Bimol Singh, J
Heard Mr. B.P. Sahu, learned senior counsel assisted by Mr. Deepak Prasad Sahu, learned counsel appearing for the petitioner.
Issue notice, returnable within three weeks.
Mr. A. Vashum, learned GA entered appearance and accepts notice on behalf of respondents No. 1 to 4, hence no formal notice is called for in respect of the said respondents.
Petitioner is to take step for service of notice upon respondent No. 5 by speed post within one week.
List this case again on 28-04-2023.
The prayer for passing interim order will be considered on the next date.