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Judgment
5 paragraphs · 106 wordsOne last opportunity is granted to respondent no. 1 for complying with the directions in the order of 26.7.2021 to file an additional affidavit for bringing
a copy of notice said to have been given by respondent no. 1 to the petitioner, if it is available. No further time shall be granted and appropriate
order shall be passed on the next date. Let the additional affidavit be accepted if it is filed within one week from today.
Post the matter under the same head on 22.9.2021.
It will be open for the petitioner to file a rejoinder to the additional affidavit, if required, in the meantime.