Siti Network Ltd vs S.g.s. Satcom

Despite the Bailable Warrant issued by this Tribunal vide our order dated 12.01.2023 to be served through Bellandur Police Station, Bengaluru, State of  Karnataka , the SHO of the aforesaid Police Station has not served notice upon the owner of the respondent.

We, therefore, request Deputy Commissioner of Police of Bengaluru, State of Karnataka  that the order passed by this Tribunal dated 12.01.2023 be served upon the owner of the respondent by the SHO of Whitefield Division Police Station,  State Bengaluru at the earliest.  The details are as under:-

HEADING

PARTICULARS

Address of the DCP along with Phone Number

Deputy Commissioner of Police,

Whitefield Division, Whitefield Main Rd.,

Rustamjee Layout, Vinayaka Layout, Bengaluru, Karnataka – 560066

Ph. No. 080 22942852, 080 25223022

Designation of Officer in Charge

DCP

Contact Details of Officer in charge

Sri Dharmender Kumar Meena

Ph. No. 9480801084

Address of Individual upon whom the notice is to be served

Mr. Ramesh P Parameshwarappa

Spring Field Apartment,

Bellandur Gate, Sarjapura Road,

Bengaluru, Karnataka - 560034

Dasti/ Direct service is also permitted to the petitioner to serve the copy of order dated 12.01.2023 as well as today’s order to the Deputy Commissioner of Police Bengaluru, State of Karnataka.

Registry of this Tribunal is hereby directed to supply copy of the order dated 12.01.2023 as well as today’s order to the  Deputy Commissioner of Police Bengaluru, State of karnataka,  by Registered post A/D.

This matter is, therefore, adjourned to 25.09.2023.