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Siti Networks Ltd vs Dave Vision Network

Telecom Disputes Settlement And Appellate Tribunal · Decided on 2 March 2022 · Citation: (2022) 03 TDSAT CK 0004

HON’BLE JUDGES
Shiva Kirti Singh, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 695 Of 2021
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Judgment

3 paragraphs · 93 words

Heard learned counsel for the petitioner. Today also nobody appears for the respondent although notice has been served through various modes in the last week of December 2021. In the light of observations made in the last order dated 25.1.2022, learned counsel for the petitioner has reiterated the prayer for exparte hearing.

Let the matter be listed before the Court of Registrar on 16.3.2022 for passing necessary orders and directions to make the petition ready for hearing.

In case respondent does not appear by the next date, the petition shall be heard exparte.