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Judgment
5 paragraphs · 149 wordsAs prayed on behalf of the petitioner, let fresh notice be issued and served upon respondent no. 2 in B.P. Nos. 312 and 314 of 2021. Dasti and email in addition. Affidavit of service should be filed within three weeks.
Today Mr. Sandeep Arya has appeared for respondent no. 1 in B.P. Nos. 310, 311,313,315 and 317 of 2021. As prayed by him five weeks' time is granted for filing Vakalatnama and reply.
In most of the matters respondent no. 2 has appeared through Mr. Vibhav Srivastava and has filed M.As. for deletion. They shall be considered on the next date. Petitioner may file reply within three weeks. Rejoinder, if required, may be filed before the next date.
Affidavit of service has already been filed. Order for ex-parte hearing against the non-appearing respondents shall be passed on the next date.
Post the matter under the same head on 11.11.2021.