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Judgment
3 paragraphs · 88 wordsThe Counsels appearing for both the sides jointly submitted that this matter was referred to Mediation Centre of TDSAT by order dated 10.11.2021 and by the good attempt on the part of Learned Mediator, the disputes between the parties to this litigation has been settled.
We have also received a report from Mediation Centre, which is taken on record.
In view of this submission and also looking to the Report of Mediation Centre , this BP No. 183 of 2021 is disposed of alongwith the MA, as withdrawn.