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Siti Networks Ltd vs Sri Balaji Cable Network And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 17 October 2022 · Citation: (2022) 10 TDSAT CK 0028

HON’BLE JUDGES
Ram Krishna Gautam, Member
CASE NUMBER
Broadcasting Petition Nos. 85, 87, 88 Of 2018
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Judgment

4 paragraphs · 98 words

Learned counsel for both sides are present i.e. Petitioner and Respondent no. 2 are present.  In utter precaution, notice was issued to  respondent no. 1 by this Tribunal.  Counsel, Mr. Nittin Bhatia is being said to be  in Broadcasting Petition No. 87 of 2018 only.

Hence, in other BP Nos. 85 and 88 of 2018 proceeding against respondent no. 1 is exparte. Hence, it is running as exparte.

List these petitions for final hearing on 25.1.2023.

Let written arguments, if any, after exchange in between, be filed by both sides with records of this Tribunal, within four weeks.