High Courts

S.M. Golaupmonee Dossee vs S.M. Prosonomoye Dossee

Calcutta High Court · Decided on 14 July 1873 · Citation: (1873) 07 CAL CK 0004

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Judgment

1 paragraphs · 30 words

Macpherson, J.—Said that he thought that on the authorities in England a suit on behalf of a pauper by a next friend who was also a pauper could be brought.