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Judgment
Learned counsel appearing for the petitioner would submit that petitioner may be allowed to prefer revision before Commissioner against the order
of the Collector, District Baloda Bazar Bhatapara passed on 24.01.2018.
I have heard learned counsel for the petitioner.
The prayer appears to be fair and reasonable and the same is allowed.
Be that as it may, the petitioner would be at liberty to prefer revision before the Commissioner within two weeks from today that will be considered
and decided by the Commissioner on its own merits expeditiously.
Certified copy of the impugned order be returned to the counsel for the petitioner on furnishing attested photo copy thereof.
With the aforesaid observation, the writ petition stands finally disposed of. No cost(s).