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Judgment
17 paragraphs · 55 words
Sl. No.,"Name of
Petitioners
/Employees",Post,"Date of Joining
Work Charge
Establishm--ent","Total service
of Work
Charge(In
Years)","Date of
Regularizati-on","Death during
service
1.,"Yogambar
Singh",Beldar,21.04.1988,25Years,2013,20.07.2010
2.,"Rajendra
Prasad",â€,21.04.1988,22Years,Not regularized,30.06.2010
3.,Surendra Singh,â€,01.11.1992,19Years,2011,31.05.2017
include the period of service rendered by petitioners in the work charge establishment for grant of all service benefits.,,,,,,
10.
However, there would be no order as to costs.",,,,,,